High Courts12 Oct 1920
Rambhai Dabhai Patel Vs Vallabhbhai Jhaverbhai Patel
Bombay High Court · AIR 1921 Bom 430 : (1921) ILR (Bom) 1027
Easements Act, 1882 — Section 15
COURT ARCHIVE
Bombay High Court judgments
73,004 judgments · page 3,517 of 3,651
High Courts12 Oct 1920
In Re: Specific Relief Act, 1877 In Re: Excess Profits Duty Act, 1919 In Re: Doraiswami Iyer and Co.
Bombay High Court · AIR 1921 Bom 452 : (1921) ILR (Bom) 1064
Excess Profits Duty Act, 1919 — Section 15Specific Relief Act, 1877 — Section 45
High Courts11 Oct 1920
Purshottam Ishvar Amin Vs Emperor
Bombay High Court · AIR 1921 Bom 3 : 60 Ind. Cas. 593
Criminal Procedure Code, 1898 (CrPC) — Section 164, 236
High Courts07 Oct 1920Dismissed
Vishnu Bhikaji Adhikari Vs Babla Lakha Jathar
Bombay High Court · AIR 1921 Bom 38 : (1921) 23 BOMLR 411 : 61 Ind. Cas. 594
Khoti Settlement Act, 1880 — Section 10Land Revenue Act, 1879 — Section 84
High Courts07 Oct 1920
Isufalli Hassanlly Vs Ibrahim Dajibhai
Bombay High Court · AIR 1921 Bom 191(1) : (1921) 23 BOMLR 403 : 61 Ind. Cas. 570
High Courts07 Oct 1920
Shivubai Rajaram Shete Vs Shiddheswar Martand Hegde
Bombay High Court · AIR 1921 Bom 152 : (1921) 23 BOMLR 405 : 61 Ind. Cas. 590
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3Limitation Act, 1908 — Section 22
High Courts05 Oct 1920
Theresa Vs Francis J. Misquita
Bombay High Court · AIR 1921 Bom 156 : (1921) 23 BOMLR 399 : 61 Ind. Cas. 587
Succession Act, 1925 — Section 50
High Courts04 Oct 1920Allowed
Jethabhai Gokuldas Patel Vs Parshottam Havsa Kumbhar
Bombay High Court · AIR 1921 Bom 261 : (1921) 23 BOMLR 393 : 61 Ind. Cas. 400
High Courts04 Oct 1920
Jethabhai Gokaldas Patel and Others Vs Parshotam Havsa Kumbhar and Another
Bombay High Court · (1921) ILR (Bom) 987
High Courts01 Oct 1920Allowed
Vishnu Narhar Sapre Vs Shriram Raghunath Karkare
Bombay High Court · AIR 1921 Bom 455 : (1921) 23 BOMLR 391 : 61 Ind. Cas. 398
High Courts30 Sept 1920
Faki Ibrahim Vs Faki Gulam Mohindin
Bombay High Court · AIR 1921 Bom 459 : 60 Ind. Cas. 986
Specific Relief Act, 1877 — Section 27
High Courts30 Sept 1920Allowed
Multanmal Jayaram Vs Budhumal Kevalchand
Bombay High Court · AIR 1921 Bom 252 : (1921) 23 BOMLR 325 : 61 Ind. Cas. 70
Evidence Act, 1872 — Section 115Transfer of Property Act, 1882 — Section 55(2)
High Courts28 Sept 1920Allowed
Dayabhai Chunilal Ghanchi Vs Bai Ujam
Bombay High Court · AIR 1921 Bom 260 : (1921) 23 BOMLR 308 : 61 Ind. Cas. 159
High Courts28 Sept 1920
Sakharam Govind Page Vs Trimbakrao Ramchandrarao Mantri
Bombay High Court · AIR 1921 Bom 303 : (1921) ILR (Bom) 694
Bombay Land Revenue Code, 1879 — Section 217Limitation Act, 1908 — Section 28
High Courts28 Sept 1920
Ramchandra Avadhutrao Patil Vs Tukaram Babaji Chaugula
Bombay High Court · (1921) 23 BOMLR 311 : 61 Ind. Cas. 761
High Courts27 Sept 1920Allowed
Ramanath Mulchand Vs Gajanan Pandurang Limaye
Bombay High Court · AIR 1921 Bom 301 : (1921) 23 BOMLR 306
Civil Procedure Code, 1908 (CPC) — Section 115, 151
High Courts27 Sept 1920Dismissed
Khusalbhai Paragji Desai Vs Dulabhbhai Paragji
Bombay High Court · AIR 1921 Bom 281 : (1921) 23 BOMLR 304 : 61 Ind. Cas. 411
High Courts23 Sept 1920
Pranjivandas Parshottamdas Vs Bai Mani window of Uttamram Vithaldas and Others
Bombay High Court · (1921) ILR (Bom) 934
Limitation Act, 1908 — Section 19
High Courts23 Sept 1920Dismissed
Rakhmabai Vs Ramchandra Vasudev Rotithor
Bombay High Court · AIR 1921 Bom 470 : (1921) 23 BOMLR 301 : 61 Ind. Cas. 114
High Courts22 Sept 1920Allowed
Esmail Allarakhia Vs Dattatraya Ramchandra Gandhi
Bombay High Court · AIR 1921 Bom 30 : (1921) 23 BOMLR 291 : 61 Ind. Cas. 403
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 7, 47