High Courts07 Jul 1920
Emperor Vs Alex Pimento
Bombay High Court · (1920) 22 BOMLR 1224
Penal Code, 1860 (IPC) — Section 499
COURT ARCHIVE
Bombay High Court judgments
72,947 judgments · page 3,519 of 3,648
High Courts06 Jul 1920Dismissed
Charan Das Vs Amir Khan
Bombay High Court · (1920) 22 BOMLR 1370
Specific Relief Act, 1877 — Section 42
High Courts05 Jul 1920Dismissed
Tilakdhari Lal Vs Khedan Lal
Bombay High Court · (1920) 22 BOMLR 1319
Registration Act, 1908 — Section 49Transfer of Property Act, 1882 — Section 59, 85
High Courts05 Jul 1920
Emperor Vs Gangaram Hari Pandit
Bombay High Court · (1920) 22 BOMLR 1274
Evidence Act, 1872 — Section 15, 8
High Courts03 Jul 1920Allowed
Srimati Giribala Dasi Vs Kalidas Bhanja
Bombay High Court · (1920) 22 BOMLR 1332
High Courts02 Jul 1920
Chokhu Raoji Mahar Vs Tatya Nama Mahar
Bombay High Court · (1920) 22 BOMLR 1297
High Courts02 Jul 1920
Erachshaw Dosabhai Toddiwala Vs Bai Dinbai
Bombay High Court · 59 Ind. Cas. 189
Arbitration Act, 1940 — Section 15
High Courts01 Jul 1920
Mabel Flora Murphy Vs James Lloyd Murphy
Bombay High Court · (1921) ILR (Bom) 547
High Courts01 Jul 1920
Gabu Naroba Rajput Vs Zipru Ramsing Rajput
Bombay High Court · AIR 1921 Bom 384 : (1920) 22 BOMLR 1289
Limitation Act, 1963 — Article 89
High Courts30 Jun 1920
Janardan Trimbak Gadre Vs Martand Trimbak Gadre
Bombay High Court · 59 Ind. Cas. 523
High Courts30 Jun 1920Allowed
Rama Ranchhod Vs Sayad Abdul Rahim
Bombay High Court · AIR 1921 Bom 395 : (1920) 22 BOMLR 1214
Bombay Land Revenue Code, 1879 — Section 83
High Courts30 Jun 1920Dismissed
Janardan Trimbak Gadre Vs Martand Teimbak Gadre
Bombay High Court · AIR 1921 Bom 208 : (1920) 22 BOMLR 1212
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts24 Jun 1920
Jamnadas Shivram Bari Vs Chunilal Hambirmal Marwadi
Bombay High Court · AIR 1921 Bom 144 : (1920) 22 BOMLR 1207
High Courts24 Jun 1920
Girjashankar Daji Bhat Vs Murlidhar Narayan Chaudhari
Bombay High Court · AIR 1921 Bom 209 : 59 Ind. Cas. 271
Specific Relief Act, 1877 — Section 54
High Courts22 Jun 1920
Motilal Mansukhram Vs Maneklal Dayabhai
Bombay High Court · AIR 1921 Bom 147 : (1920) 22 BOMLR 1195
Contract Act, 1872 — Section 65
High Courts22 Jun 1920
Narsappa Ningappa Mali Vs Bharmappa Rayappa Mall
Bombay High Court · AIR 1921 Bom 408 : (1920) 22 BOMLR 1196
High Courts22 Jun 1920
Nathuram Shivanarayan Vs Dhularam Hakiram Marwadi
Bombay High Court · AIR 1921 Bom 407 : (1920) 22 BOMLR 1199
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts17 Jun 1920Dismissed
Rajacharya Sheshacharya Shirhatti Vs Chemanna Gurushantappa Magavi
Bombay High Court · AIR 1921 Bom 229 : (1920) 22 BOMLR 1193
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 71
High Courts16 Jun 1920
Emperor Vs Vrijvallabhdas Jekisondas
Bombay High Court · (1920) 22 BOMLR 904 : 58 Ind. Cas. 152
Factories Act, 1911 — Section 41