High Courts11 Dec 1919Dismissed
Jankibai Ramdayal Vs Chimna Sadashiv Vani
Bombay High Court · (1920) 22 BOMLR 811 : 57 Ind. Cas. 579
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5
COURT ARCHIVE
Bombay High Court judgments
72,844 judgments · page 3,521 of 3,643
High Courts11 Dec 1919Dismissed
Gangadhar Mahadeo Mirashi Vs Krishnaji Vishram Nadkarni
Bombay High Court · (1920) 22 BOMLR 819 : 57 Ind. Cas. 598
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 14
High Courts10 Dec 1919
Motilal Dayabhai Vs Harilal Maganlal
Bombay High Court · (1920) 22 BOMLR 806 : 57 Ind. Cas. 590
High Courts10 Dec 1919
Motilal Dayabhai Vs Harilal Maganlal and Others
Bombay High Court · (1920) ILR (Bom) 696
High Courts09 Dec 1919
The Advocate General of Bombay Vs Vithaldas Meghji
Bombay High Court · (1920) 22 BOMLR 1005 : 58 Ind. Cas. 996
Hindu Wills Act, 1870 — Section 2Succession Act, 1925 — Section 111
High Courts08 Dec 1919
Laxminarayan Sheshgiri Vs Parvatibai Pabmeshvar Mudbiri
Bombay High Court · (1920) 22 BOMLR 399
Guardians and Wards Act, 1890 — Section 43
High Courts08 Dec 1919
Laxminarayan Sheshgiri Haldipur Vs Parvatibai Parmeshwar Mudbiri and Another
Bombay High Court · (1920) ILR (Bom) 690
Guardians and Wards Act, 1890 — Section 12, 43
High Courts08 Dec 1919Dismissed
S.D. Krishna Ayyangar Vs S.V. Nallaperumal Pillai
Bombay High Court · (1920) 22 BOMLR 568
Companies Act, 1882 — Section 68
High Courts08 Dec 1919
Laxminarayan Sheshgiri Vs Parvatibai Parmeshvar Mudbiri
Bombay High Court · 57 Ind. Cas. 79
Guardians and Wards Act, 1890 — Section 12, 43
High Courts05 Dec 1919
Bai Rami Vs Jaga Dullabh
Bombay High Court · (1920) 22 BOMLR 801 : 57 Ind. Cas. 556
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts05 Dec 1919
Taramiya Pirsaheb Patarjet and Others Vs Shibelisaheb Fakirsaheb Dundage
Bombay High Court · 57 Ind. Cas. 568
High Courts05 Dec 1919
Sadashiv Bab Habbu Vs Emperor
Bombay High Court · 55 Ind. Cas. 864
Bombay Prevention of Gambling Act, 1887 — Section 4, 5
High Courts05 Dec 1919Dismissed
Tairamiya Pirsaheb Patarjet Vs Shibelisaheb Fakirsaheb Dundage
Bombay High Court · (1920) 22 BOMLR 802
Limitation Act, 1963 — Article 148
High Courts05 Dec 1919
Emperor Vs Sadashiv Bab Habbu
Bombay High Court · (1920) 22 BOMLR 197
Bombay Prevention of Gambling Act, 1887 — Section 8
High Courts04 Dec 1919Allowed
Nawab Bahadur Muhammad Rustam Ali Khan Vs The Municipal Committee of Karnal City
Bombay High Court · (1920) 22 BOMLR 563
High Courts03 Dec 1919
Mina Winsor Vs E. Winsor
Bombay High Court · (1920) 22 BOMLR 396 : 57 Ind. Cas. 116
Succession Act, 1925 — Section 264B
High Courts03 Dec 1919Dismissed
Ibrahim Harun Jaffer Vs Jusuf Hussain Jaffer
Bombay High Court · (1920) 22 BOMLR 798 : 57 Ind. Cas. 551
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts02 Dec 1919Dismissed
Lala Mathu Mal Vs Musammat Durga Kunwar
Bombay High Court · (1920) 22 BOMLR 553
Transfer of Property Act, 1882 — Section 89
High Courts02 Dec 1919Dismissed
Balubhai Vijbhukhandas Vs The Secretary of State for India
Bombay High Court · (1920) 22 BOMLR 785 : 57 Ind. Cas. 538
High Courts02 Dec 1919Allowed
Bhau Mahadu Toraskak Vs Vithal Dattatraya Pendharkar
Bombay High Court · (1920) 22 BOMLR 793 : 57 Ind. Cas. 549
Bombay Land Revenue Code, 1879 — Section 83