High Courts18 Aug 1925Dismissed
Rajubhai Mohanbhai Vs Lalbhai Mulchand
Bombay High Court · (1926) 28 BOMLR 1000 : 97 Ind. Cas. 691
COURT ARCHIVE
Bombay High Court judgments
73,005 judgments · page 3,458 of 3,651
High Courts18 Aug 1925
Rajubhai Mohanbhai Vs Lalbhai Mulchand and Others
Bombay High Court · AIR 1926 Bom 545
High Courts18 Aug 1925
The Commissioner of Income Tax Vs M.H. Sanjana and Co., Ltd.
Bombay High Court · (1926) ILR (Bom) 87 : 92 Ind. Cas. 517
Income Tax Act, 1961 — Section 25(3), 66(2)
High Courts18 Aug 1925
Vishvanath Shamba Naik Vs Ramkrishna Martoba Kasbekar
Bombay High Court · 92 Ind. Cas. 537
Transfer of Property Act, 1882 — Section 108(e)
High Courts18 Aug 1925
Narayan Govind Deshpande Vs Dhondo Krishna Thathe
Bombay High Court · AIR 1926 Bom 246
Dekkhan Agriculturists Relief Act, 1879 — Section 15B
High Courts18 Aug 1925Allowed
Narayan Govind Deshpande Vs Dhondo Krishna Tathe
Bombay High Court · (1926) 28 BOMLR 305 : 94 Ind. Cas. 76
Dekkhan Agriculturists Relief Act, 1879 — Section 15B
High Courts18 Aug 1925
The Commissioner of Income Tax Vs M.H. Sanjana and Co. Ltd.
Bombay High Court · AIR 1926 Bom 129 : (1925) 27 BOMLR 1471
High Courts17 Aug 1925Allowed
Gajanan Narayan Patkar Vs Jivangiri Chamelgiri
Bombay High Court · AIR 1926 Bom 131 : (1925) 27 BOMLR 1465
Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 54
High Courts13 Aug 1925
Emperor Vs Vallabhram Ganpatram
Bombay High Court · (1925) 27 BOMLR 1391 : 94 Ind. Cas. 881
Penal Code, 1860 (IPC) — Section 193, 34, 379
High Courts11 Aug 1925
Leoh Moses Vs Solomon Judah Meyer
Bombay High Court · AIR 1926 Bom 139 : (1925) 27 BOMLR 1460 : (1926) ILR (Bom) 32 : 92 Ind. Cas. 367
Probate and Administration Act, 1881 — Section 75
High Courts11 Aug 1925Dismissed
Emperor Vs Piru Rama Havaldar
Bombay High Court · AIR 1926 Bom 64 : (1925) 27 BOMLR 1371
Criminal Procedure Code, 1898 (CrPC) — Section 35Penal Code, 1860 (IPC) — Section 326
High Courts07 Aug 1925
Emperor Vs Subrao Sesharao
Bombay High Court · (1925) 27 BOMLR 1351
Criminal Procedure Code, 1898 (CrPC) — Section 35
High Courts07 Aug 1925Dismissed
Vishveshvar Subrao Kulkarni Vs Sadashiv Venkatramanayya Harite
Bombay High Court · AIR 1926 Bom 54 : (1925) 27 BOMLR 1456
Contract Act, 1872 — Section 2(d)
High Courts06 Aug 1925Dismissed
S.F. De Souza Vs Wamanrao Bhai Thakur
Bombay High Court · AIR 1926 Bom 117 : (1925) 27 BOMLR 1451
High Courts06 Aug 1925Allowed
Narayan Bapuji Kshirsagar Vs Rajimal Motiram Marwadi
Bombay High Court · AIR 1926 Bom 81 : (1925) 27 BOMLR 1453
High Courts06 Aug 1925
Shivlingappa Nijappa Tubchi Vs Gurlingava Basappa Tubchi
Bombay High Court · AIR 1926 Bom 103 : (1925) 27 BOMLR 1363 : 94 Ind. Cas. 604
Criminal Procedure Code, 1898 (CrPC) — Section 386(1)(a), 488
High Courts05 Aug 1925
Bai Jiba Vs Chandulal Ambalal
Bombay High Court · AIR 1926 Bom 91 : (1925) 27 BOMLR 1353 : 94 Ind. Cas. 709
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(4)
High Courts05 Aug 1925Allowed
D. Pudumjee and Co. Vs N.H. Moos
Bombay High Court · AIR 1926 Bom 28 : (1925) 27 BOMLR 1218
Companies Act, 1956 — Section 109
High Courts31 Jul 1925Allowed
Gangaram Hari Teli Vs Ganesh Pandurang Ghanekar
Bombay High Court · AIR 1926 Bom 49 : (1925) 27 BOMLR 1339
High Courts30 Jul 1925
Giriappa Subanna Vs Govindrao Ganrao
Bombay High Court · AIR 1926 Bom 52 : (1925) 27 BOMLR 1336