High Courts15 Jul 1925Dismissed
Sourendra Mohan Sinha Vs Hari Prasad Sinha
Bombay High Court · (1926) 28 BOMLR 1126
Civil Procedure Code, 1908 (CPC) — Section 34Transfer of Property Act, 1882 — Section 90
COURT ARCHIVE
Bombay High Court judgments
73,005 judgments · page 3,460 of 3,651
High Courts14 Jul 1925
N.H. Moos Vs The Government of Bombay
Bombay High Court · AIR 1926 Bom 47 : (1925) 27 BOMLR 1237
High Courts13 Jul 1925Allowed
Municipal Corporation of Bombay Vs Ranchordas Vandravandas
Bombay High Court · AIR 1925 Bom 538 : (1925) 27 BOMLR 1130 : 90 Ind. Cas. 695
City of Bombay Municipal Council Act, 1988 — Section 63(k)Land Acquisition Act, 1894 — Section 4, 6(3)
High Courts10 Jul 1925Dismissed
Ramprasad Shivlal Vs Shrinivas Balmukund
Bombay High Court · AIR 1925 Bom 527 : (1925) 27 BOMLR 1122 : 90 Ind. Cas. 685
Limitation Act, 1908 — Section 22(1)Negotiable Instruments Act, 1881 (NI) — Section 118Stamp Act, 1899 — Section 68
High Courts10 Jul 1925
Dodbasappa Dharmappa Vs Pradhanappa Venkappa
Bombay High Court · AIR 1926 Bom 33 : (1925) 27 BOMLR 1318
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 3
High Courts10 Jul 1925
Burjor F.R. Joshi Vs Ellerman City Lines Limited
Bombay High Court · AIR 1925 Bom 449 : (1925) 27 BOMLR 1098
Arbitration Act, 1940 — Section 4
High Courts08 Jul 1925
Dayaram Surajmal Vs Chandulal Dayabhai and Others
Bombay High Court · AIR 1925 Bom 520 : 90 Ind. Cas. 689
Stamp Act, 1899 — Section 12(2)
High Courts08 Jul 1925
Sorabji Rustomji Subedar Vs R.H. Patuck
Bombay High Court · AIR 1925 Bom 532 : (1925) 27 BOMLR 1092
Bombay Rent (War Restrictions) Act, 1918 — Section 6City of Bombay Municipal Council Act, 1988 — Section 147
High Courts08 Jul 1925Dismissed
Dayaram Sorajmal Vs Chandulal Dayabhai
Bombay High Court · (1925) 27 BOMLR 1118
Stamp Act, 1899 — Section 12(2), 47
High Courts06 Jul 1925Allowed
Musst. Farid-Un-Nisa Vs Munshi Mukhtar Ahmed
Bombay High Court · (1926) 28 BOMLR 193
High Courts02 Jul 1925Dismissed
Rachappa Chanbasappa Karvirshetti Vs Ningappa Kasappa Lakhannavar
Bombay High Court · AIR 1926 Bom 40 : (1925) 27 BOMLR 1253
Evidence Act, 1872 — Section 114
High Courts02 Jul 1925
Motilal Gopaldas Shet Vs Krishnabai Gopalrao Garud
Bombay High Court · AIR 1925 Bom 513 : (1925) 27 BOMLR 1156 : 90 Ind. Cas. 604
Bombay Pleaders Act, 1920 — Section 17
High Courts02 Jul 1925
B.S. Jorapur Vs Venkatesh Balvant Joshi
Bombay High Court · AIR 1925 Bom 472 : (1925) 27 BOMLR 1116 : 90 Ind. Cas. 656
Bombay High Court Manual of Civil Circulars — Rule 16
High Courts02 Jul 1925
In Re: Basappa Rachappa Belkeri
Bombay High Court · AIR 1925 Bom 536 : (1925) 27 BOMLR 1058
Criminal Procedure Code, 1898 (CrPC) — Section 147
High Courts01 Jul 1925Dismissed
Vidyavakdhak Sangh Company Vs Ayyappa Sangirimallappa
Bombay High Court · (1925) 27 BOMLR 1152
High Courts01 Jul 1925
Vidyavardhak Sangh Company and Others Vs Ayyappa Sangirimallappa and Others
Bombay High Court · AIR 1925 Bom 524 : 90 Ind. Cas. 614
High Courts01 Jul 1925
Emperor Vs Basappa Rachapa Hundekar
Bombay High Court · AIR 1925 Bom 526 : (1925) 27 BOMLR 1056 : 90 Ind. Cas. 320
Motor Vehicles Act, 1914 — Section 5
High Courts29 Jun 1925Allowed
Homeshvar Singh Vs Jugal Kishore Marvari
Bombay High Court · (1926) 28 BOMLR 187
High Courts26 Jun 1925Allowed
Narayan Keshav Vagle Vs Kaji Gulam Mohidin
Bombay High Court · AIR 1926 Bom 115 : (1925) 27 BOMLR 1240
Dekkhan Agriculturists Relief Act, 1879 — Section 12
High Courts26 Jun 1925
Mahadeo Govind Wadkar Vs Lakshminarayan Ramnath Marwadi
Bombay High Court · AIR 1925 Bom 521 : 90 Ind. Cas. 610
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 8, 115