High Courts30 Jul 1925
Emperor Vs Manant K. Mehta
Bombay High Court · 92 Ind. Cas. 689
Criminal Procedure Code, 1898 (CrPC) — Section 233Penal Code, 1860 (IPC) — Section 408, 477A
COURT ARCHIVE
Bombay High Court judgments
73,005 judgments · page 3,459 of 3,651
High Courts30 Jul 1925
Giriappa Bin Sabanna Bisaldinni Vs Govindrao Ganrao Desai
Bombay High Court · (1925) ILR (Bom) 902
High Courts30 Jul 1925
Mata Parsad Vs Nageshar Sahai
Bombay High Court · (1926) 28 BOMLR 1110
Civil Procedure Code, 1908 (CPC) — Section 11(6)
High Courts29 Jul 1925Dismissed
Gulabchand Ramsukh Vs Ramsukh Rampratap
Bombay High Court · AIR 1926 Bom 39 : (1925) 27 BOMLR 1279
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 43 Rule 1, 96(3)
High Courts29 Jul 1925Allowed
Daso Keshav Panohbhavi Vs Karbasappa Kariyappa Mudhol
Bombay High Court · AIR 1926 Bom 121 : (1925) 27 BOMLR 1446 : 94 Ind. Cas. 591
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 7, 115
High Courts29 Jul 1925
Sevadasji Chandradasji Vs The Municipal Corporation for the City of Bombay
Bombay High Court · AIR 1926 Bom 42 : (1925) 27 BOMLR 1216 : 94 Ind. Cas. 654
High Courts28 Jul 1925
Rupchand Balmukund Aharwala Vs Jankibai Kanhyalal and Others
Bombay High Court · 91 Ind. Cas. 817
Registration Act, 1908 — Section 17(1)(b)
High Courts28 Jul 1925Allowed
Rupchand Balmukund Aharwala Vs Jankibai Kanhyalal
Bombay High Court · AIR 1926 Bom 24 : (1925) 27 BOMLR 1441
Registration Act, 1908 — Section 17(1)(ft)
High Courts28 Jul 1925
Ramchandra Ramvallabh Vs Gomtibai
Bombay High Court · AIR 1926 Bom 82 : (1925) 27 BOMLR 1310
Marine Insurance Act, 1963 — Section 54
High Courts27 Jul 1925
The New East India Press Co. Ltd. Vs Rameshvar Nandlal
Bombay High Court · (1932) 34 BOMLR 1410
Limitation Act, 1908 — Section 22
High Courts26 Jul 1925
Ganpati Kondaji Sandbhar Vs Maruti Gangaji Sandbhar
Bombay High Court · (1925) 27 BOMLR 1115 : 90 Ind. Cas. 654
Mamlatdars Court Act, 1906 — Section 23
High Courts23 Jul 1925Dismissed
Dattatraya Keshav Naik Vs Gangabai Nakayan Naik
Bombay High Court · AIR 1926 Bom 137 : (1925) 27 BOMLR 1334 : 94 Ind. Cas. 560
Registration Act, 1908 — Section 35, 87
High Courts21 Jul 1925Dismissed
Hanmavva Adiveppa Somraddi Vs Venkappa Govindappa Kademani
Bombay High Court · AIR 1926 Bom 26 : (1925) 27 BOMLR 1331
Specific Relief Act, 1877 — Section 42
High Courts20 Jul 1925
Usuf Dadabhai Vs Chand Mahomed
Bombay High Court · AIR 1926 Bom 51 : (1925) 27 BOMLR 1273
Stamp Act, 1899 — Section 57(1)(b)
High Courts18 Jul 1925
Emperor Vs Kazi Dawood Kazi
Bombay High Court · AIR 1926 Bom 144
Criminal Procedure Code, 1898 (CrPC) — Section 342Evidence Act, 1872 — Section 132
High Courts16 Jul 1925
Raghunath Rithkaran Vs The Imperial Bank of India Ltd.
Bombay High Court · AIR 1926 Bom 66 : (1925) 27 BOMLR 1229 : (1926) ILR (Bom) 49
Presidency Small Cause Courts Act, 1882 — Section 69
High Courts16 Jul 1925Allowed
C. Soundara Rajan Vs C.M. Natarajan
Bombay High Court · (1926) 28 BOMLR 204
Succession Act, 1815 — Section 101
High Courts16 Jul 1925Allowed
Ramchandra Trimbak Mantri Vs Dattu Rama Patil
Bombay High Court · AIR 1926 Bom 55 : (1925) 27 BOMLR 1258
Bombay Land Revenue Code, 1879 — Section 83
High Courts15 Jul 1925Dismissed
In Re: Muljibhai Hirabhai Patel
Bombay High Court · AIR 1925 Bom 535 : (1925) 27 BOMLR 1063
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts15 Jul 1925
In Re: Patel Muljibhai Hirabhai
Bombay High Court · (1925) ILR (Bom) 860
Criminal Procedure Code, 1898 (CrPC) — Section 195