High Courts21 Sept 1925Dismissed
Lambodar Dhonddeo Deo Vs Dharanidhar Ganesh Deo
Bombay High Court · (1926) 28 BOMLR 64
Transfer of Property Act, 1882 — Section 100, 47
COURT ARCHIVE
Bombay High Court judgments
73,005 judgments · page 3,456 of 3,651
High Courts18 Sept 1925Allowed
Bhagu Govinda Patel Vs Narayan Tukaram Survashi
Bombay High Court · (1926) 28 BOMLR 428 : 94 Ind. Cas. 658
Dekkhan Agriculturists Relief Act, 1879 — Section 57
High Courts18 Sept 1925
Kondi Ramji Bhosle Vs Vithalrao Laxmanrao
Bombay High Court · AIR 1926 Bom 257
High Courts17 Sept 1925Allowed
Virappa Govindappa Konraddi Vs Basappa Virbhadrappa Kulkarni
Bombay High Court · (1925) 27 BOMLR 1511
Civil Procedure Code, 1908 (CPC) — Section 151, 68
High Courts17 Sept 1925
Emperor Vs Kutta Bella Ravat
Bombay High Court · AIR 1926 Bom 80 : (1925) 27 BOMLR 1415
Workmans Breach of Contract Act, 1859 — Section 1, 2
High Courts16 Sept 1925Dismissed
Emperor Vs Gulabchand Dosaji
Bombay High Court · (1925) 27 BOMLR 1416 : 94 Ind. Cas. 602
Criminal Procedure Code, 1898 (CrPC) — Section 288Penal Code, 1860 (IPC) — Section 412
High Courts16 Sept 1925Allowed
G.I.P. Railway Company Vs Chandulal Sheopratap
Bombay High Court · (1925) 27 BOMLR 1500 : (1926) ILR (Bom) 84
Railways Act, 1890 — Section 140
High Courts15 Sept 1925
Gulam Hussein Bundeally Hurji Vs Piarally Abdulla Dossal and Sons
Bombay High Court · (1926) 28 BOMLR 1074 : 97 Ind. Cas. 797
Civil Procedure Code, 1908 (CPC) — Order 25 Rule 1
High Courts15 Sept 1925
Gulam Hussein Bundeally Hurji and Others Vs Piarally Abdulla Dossal and Sons
Bombay High Court · AIR 1926 Bom 533
High Courts15 Sept 1925
Shri Goverdhanlalji Maharaj Vs Shri Chandraprabhavati
Bombay High Court · AIR 1926 Bom 136 : 92 Ind. Cas. 552
High Courts05 Sept 1925Allowed
Kasamkhan Ahmedkhan Mujawar Vs Kaji Abdulla Kaji Mahamad
Bombay High Court · (1926) 28 BOMLR 49
High Courts04 Sept 1925Dismissed
Kasamkhan Walad Ahmedkhan Mujawar Vs Kazi Isub Walad Kazi Shabudin and Others
Bombay High Court · (1926) ILR (Bom) 133
Kazis Act, 1880 — Section 4
High Courts03 Sept 1925Dismissed
Bapu Hambira Patil Vs Shankar Bhau Patil
Bombay High Court · (1926) 28 BOMLR 46
High Courts03 Sept 1925
Bapu Hambira Patil Vs Shankar Bhau Patil and Another
Bombay High Court · AIR 1926 Bom 160
High Courts03 Sept 1925Allowed
Devji Padamsey Vs Thommadra Erikalappa
Bombay High Court · AIR 1926 Bom 63 : (1925) 27 BOMLR 1494 : 92 Ind. Cas. 555
High Courts02 Sept 1925
Bodhrao Gopalrao Mutalik Deshpande and Others Vs Shriniwas Atmaram Jog and Others
Bombay High Court · AIR 1926 Bom 259
High Courts02 Sept 1925Dismissed
Bodhrao Gopalrao Mutalik Vs Shrinivas Atmaram Jog
Bombay High Court · (1926) 28 BOMLR 399 : (1926) ILR (Bom) 128 : 94 Ind. Cas. 649
Bombay Regulation Act, 1827 — Section 20
High Courts02 Sept 1925Dismissed
Jinabhai Nathabhai Rashia Vs The Collector and T.S. Officer
Bombay High Court · (1926) 28 BOMLR 416 : 94 Ind. Cas. 752
High Courts02 Sept 1925
Jinabhai Nathabhai Rashia Vs The Collector and Taluqdari Settlement Officer
Bombay High Court · 94 Ind. Cas. 752
Gujarat Taluqdars Act, 1888 — Section 33
High Courts02 Sept 1925
Girjaprasad Chinubhai Vs Purshottam Vithalrai Vyas and Another
Bombay High Court · AIR 1926 Bom 261
Transfer of Property Act, 1882 — Section 107, 123