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Bombay High Court judgments

73,005 judgments · page 3,455 of 3,651

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High Courts29 Sept 1925

Sheshagiri Shambulinga Upadhya Vs Manjaya Sannaya Shanbhog

Bombay High Court · (1926) 28 BOMLR 454 : (1926) ILR (Bom) 160 : 94 Ind. Cas. 755

Civil Procedure Code, 1908 (CPC) — Section 110
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High Courts29 Sept 1925

Alamkhan Mahomedkhan and Others Vs Banemiya Rasul

Bombay High Court · AIR 1926 Bom 306

Penal Code, 1860 (IPC) — Section 147, 297, 385
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High Courts29 Sept 1925

Sheshagiri Shambhulinga Upadhya Vs Manjayya Sanaya and Others

Bombay High Court · AIR 1926 Bom 265

Civil Procedure Code, 1908 (CPC) — Section 110
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High Courts29 Sept 1925Allowed

Alamkhan Mahomedkhan Vs Banemiya Rasul

Bombay High Court · (1926) 28 BOMLR 459 : 95 Ind. Cas. 39

Penal Code, 1860 (IPC) — Section 147, 297, 385
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High Courts28 Sept 1925

Bhau Vs Budha Manaku Dhar and Another

Bombay High Court · (1926) ILR (Bom) 204 : 96 Ind. Cas. 166

Limitation Act, 1908 — Section 28
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High Courts25 Sept 1925

Bhimanna Kumaji Sonar Vs Venichand Fattechand Gujar

Bombay High Court · AIR 1926 Bom 168

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High Courts24 Sept 1925Allowed

Atmaram Jamnadas Shah Vs Nazir, District Court

Bombay High Court · (1926) 28 BOMLR 431 : 94 Ind. Cas. 704

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High Courts24 Sept 1925Dismissed

Krishnaji Vishram Nadkarni Vs Gangaji Ambaji Metry

Bombay High Court · (1926) 28 BOMLR 71 : (1926) ILR (Bom) 189

Khoti Settlement Act, 1880 — Section 10
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High Courts24 Sept 1925

Krishnaji Vishram Nadkarni Vs Gangaji Ambaji Metry and Others

Bombay High Court · AIR 1926 Bom 166

Khoti Settlement Act, 1880 — Section 10
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High Courts24 Sept 1925

Lala Punjushet Vs Motiram Budhu

Bombay High Court · (1926) 28 BOMLR 440 : (1926) ILR (Bom) 192 : 94 Ind. Cas. 777

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
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High Courts24 Sept 1925

Atmaram Jamnadas Shah and Others Vs Nazir, District Court and Others

Bombay High Court · AIR 1926 Bom 381

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High Courts24 Sept 1925Dismissed

Madhavrao Raste Vs Imam Bapu Sherkar

Bombay High Court · (1926) 28 BOMLR 433 : (1926) ILR (Bom) 195 : 94 Ind. Cas. 737

Bombay Land Revenue Code, 1879 — Section 56
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High Courts23 Sept 1925

Rachel Benjamin Vs Benjamin Solomon Benjamin

Bombay High Court · (1926) 28 BOMLR 328 : (1926) ILR (Bom) 369 : 94 Ind. Cas. 59

Criminal Procedure Code, 1898 (CrPC) — Section 488Government of India Act, 1915 — Section 112
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High Courts23 Sept 1925

Bachel Benjamin Vs Benjamin Solomon Benjamin

Bombay High Court · AIR 1926 Bom 169

Criminal Procedure Code, 1898 (CrPC) — Section 488
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High Courts23 Sept 1925

Emperor Vs Lahanu Manaji

Bombay High Court · AIR 1926 Bom 118 : (1925) 27 BOMLR 1419

Criminal Procedure Code, 1898 (CrPC) — Section 438
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High Courts22 Sept 1925

Haji Abdul Rahman Haji Mahomed Kadwani Vs Munjibhai Khatao and Company

Bombay High Court · 97 Ind. Cas. 763

Civil Procedure Code, 1908 (CPC) — Section 95
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High Courts22 Sept 1925

Haji Abdul Rehman Haji Mahomed Kadwani Vs Manjibhai Khatao and Co.

Bombay High Court · AIR 1926 Bom 523

Civil Procedure Code, 1908 (CPC) — Section 129
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High Courts22 Sept 1925

Haji Abdul Rehman and Haji Mahomed Kadwani Vs Munjibhai khatao and Company

Bombay High Court · (1926) 28 BOMLR 1077

Civil Procedure Code, 1908 (CPC) — Section 95
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High Courts22 Sept 1925

Chandulal Maganlal Vs Motilal Harilal

Bombay High Court · AIR 1926 Bom 43 : (1925) 27 BOMLR 1492 : 92 Ind. Cas. 545

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High Courts22 Sept 1925

The Collector Vs The Manager, Kurla Estate

Bombay High Court · AIR 1926 Bom 223

Land Acquisition Act, 1894 — Section 18
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