High Courts20 Oct 1925Dismissed
Bansilal Abirchand Vs Ghulam Mahbub Khan
Bombay High Court · (1926) 28 BOMLR 211
Civil Procedure Code, 1908 (CPC) — Section 20(c)
COURT ARCHIVE
Bombay High Court judgments
73,005 judgments · page 3,453 of 3,651
High Courts20 Oct 1925Dismissed
Ram Protap Champia Vs Durga Prosad Champia
Bombay High Court · (1926) 28 BOMLR 217
High Courts14 Oct 1925
Emperor Vs Harjivan Valji
Bombay High Court · (1926) 28 BOMLR 115 : (1926) ILR (Bom) 174
Bombay District Municipal Act, 1901 — Section 77(2)Criminal Procedure Code, 1898 (CrPC) — Section 537Evidence Act, 1872 — Section 114
High Courts14 Oct 1925
Genaram Kapurchand Marwadi Vs Hanmantram Surajmal
Bombay High Court · AIR 1926 Bom 406
Civil Procedure Code, 1908 (CPC) — Section 32Limitation Act, 1908 — Article 182
High Courts14 Oct 1925Dismissed
Krishna Yesuji Shelar Vs Vithal Narayan Shelar
Bombay High Court · (1926) 28 BOMLR 759
High Courts14 Oct 1925
Krishna Vesuji Shelar Vs Vithal Narayan Shelar and Others
Bombay High Court · AIR 1926 Bom 522
High Courts13 Oct 1925
Emperor Vs Umaji Krishnaji Sonavni
Bombay High Court · (1926) 28 BOMLR 95
Criminal Procedure Code, 1898 (CrPC) — Section 256
High Courts13 Oct 1925
Mohanlal Manordas Goradia Vs C.K. Daruwala
Bombay High Court · (1926) 28 BOMLR 1080 : 97 Ind. Cas. 766
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3
High Courts13 Oct 1925
Suzuki and Co. Ltd. Vs Uttamlal Maneklal
Bombay High Court · (1926) 28 BOMLR 572 : (1926) ILR (Bom) 318
Presidency Small Cause Courts Act, 1882 — Section 69
High Courts13 Oct 1925
Umaji Krishnaji Sonavni Vs Emperor
Bombay High Court · AIR 1926 Bom 226
Criminal Procedure Code, 1898 (CrPC) — Section 256
High Courts13 Oct 1925
Suzuki and Co., Ltd. Vs Uttamlal Maneklal
Bombay High Court · AIR 1926 Bom 431
Presidency Small Cause Courts Act, 1882 — Section 69
High Courts12 Oct 1925
Purshottam Khushal Shet Gujar and Others Vs Ganpati Gopal Risbud
Bombay High Court · AIR 1926 Bom 410
Transfer of Property Act, 1882 — Section 115
High Courts12 Oct 1925Dismissed
Purshottam Khushal Shet Gujur Vs Ganpati Gopal Risbud
Bombay High Court · (1926) 28 BOMLR 750 : (1926) ILR (Bom) 306
Bombay Land Revenue Code, 1879 — Section 160Transfer of Property Act, 1882 — Section 111
High Courts09 Oct 1925Allowed
Shri Satyadhyantirtha Swami Vs Raghunath Daji Patil
Bombay High Court · (1926) 28 BOMLR 743
Registration Act, 1908 — Section 49
High Courts09 Oct 1925Dismissed
Vana Khushal Patil Vs Ratilal Bhaidas
Bombay High Court · (1926) 28 BOMLR 510 : 95 Ind. Cas. 549
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts09 Oct 1925
(Shri) Satyadhyantirtha Swami Vs Raghunath Daji Patil and Others
Bombay High Court · AIR 1926 Bom 384
Registration Act, 1908 — Section 49
High Courts08 Oct 1925Dismissed
Laxman Ganesh Jog Vs Ramabai Venkatesh Jog
Bombay High Court · (1926) 28 BOMLR 736 : 95 Ind. Cas. 878
Dekkhan Agriculturists Relief Act, 1879 — Section 15B
High Courts08 Oct 1925Allowed
Hanmantbhat Shankarbhat Nargund Vs Basappa Chanbasappa Hasabi
Bombay High Court · (1926) 28 BOMLR 738
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 21
High Courts08 Oct 1925Dismissed
Hormasji Bezonji Vs Hajrat Yarkhan
Bombay High Court · (1926) 28 BOMLR 569
Limitation Act, 1877 — Section 20
High Courts08 Oct 1925
Shankar Anandrao Khatake Vs Laxmibai Daji Khatake and Another
Bombay High Court · AIR 1926 Bom 356
Bombay Hereditary Offices Act, 1874 — Section 51