High Courts18 Feb 1929
Yusuf I.A. Lalji Vs Abdullabhoy Lalji (No. 1)
Bombay High Court · AIR 1930 Bom 294 : (1930) 32 BOMLR 665 : (1931) ILR (Bom) 368
Civil Procedure Code, 1908 (CPC) — Section 151
COURT ARCHIVE
Bombay High Court judgments
73,005 judgments · page 3,418 of 3,651
High Courts14 Feb 1929Allowed
Gueudas Kundu Chowdhury Vs Kumar Hemendra Kumar Roy
Bombay High Court · (1930) 32 BOMLR 148
High Courts13 Feb 1929
Emperor Vs Lakshman Ramshet Alwe
Bombay High Court · (1929) 31 BOMLR 593 : (1929) ILR (Bom) 578 : 121 Ind. Cas. 588
Criminal Procedure Code, 1898 (CrPC) — Section 256, 428
High Courts11 Feb 1929
Monjiram Indrachandra Vs Maneklal Mansukhbhai Seth
Bombay High Court · (1929) 31 BOMLR 672 : (1929) ILR (Bom) 598
Civil Procedure Code, 1908 (CPC) — Section 107Registration Act, 1908 — Section 77
High Courts06 Feb 1929
A.E.G. India Electric Company, Limited Vs General Electric Trading Company
Bombay High Court · (1929) 31 BOMLR 426 : (1929) ILR (Bom) 573
Arbitration Act, 1940 — Section 19
High Courts06 Feb 1929
A.E.G. India Electric Company, Ltd. Vs General Electric Trading Co.
Bombay High Court · (1929) 31 BOMLR 426 : (1929) ILR (Bom) 573
Arbitration Act, 1940 — Section 19
High Courts04 Feb 1929Dismissed
U. PO Naing Vs The Burma Oil Company Limited.
Bombay High Court · (1929) 31 BOMLR 750
Transfer of Property Act, 1882 — Section 108(o)
High Courts31 Jan 1929Dismissed
Malhari Vaman Kramavant Vs Vinayak Ravji Kramavant
Bombay High Court · (1929) 31 BOMLR 640
Civil Procedure Code, 1908 (CPC) — Section 11(4)
High Courts29 Jan 1929
Vatsalabaivinayak Nimkar and Another Vs Vasudev Vishnu Musale and Another
Bombay High Court · 122 Ind. Cas. 49
High Courts29 Jan 1929
Mathurbhai Garbadbhai Patel Vs The Nadian City Municipality
Bombay High Court · (1929) 31 BOMLR 473 : 118 Ind. Cas. 798
Bombay City Municipalities Act, 1925 — Section 206
High Courts23 Jan 1929
Rayegavda Hanmantraya Vs Ramlingappa Shidgavdappa
Bombay High Court · (1929) 31 BOMLR 647 : (1929) ILR (Bom) 472
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12(2)
High Courts18 Jan 1929
Emperor Vs Lalya Bapu Jadhav
Bombay High Court · (1929) 31 BOMLR 521 : 117 Ind. Cas. 336
Bombay Prevention of Prostitution Act, 1923 — Section 7
High Courts20 Dec 1928
Lokappa Chamirappa Chatani Vs Hiramani Khushaldas Teli
Bombay High Court · (1929) 31 BOMLR 471 : 118 Ind. Cas. 799
High Courts19 Dec 1928
Hari Ganu Bhandirge Vs Hari Ganu Shinde
Bombay High Court · (1929) 31 BOMLR 436 : 118 Ind. Cas. 255
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts18 Dec 1928
Bhikaji Raghunath Varerkar and Others Vs Anant Laxman Khandalekar
Bombay High Court · AIR 1929 Bom 320
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, 151
High Courts17 Dec 1928Dismissed
Hariram Serowagee Vs Madan Gopal Bagla
Bombay High Court · (1929) 31 BOMLR 710
Evidence Act, 1872 — Section 21
High Courts14 Dec 1928
B.B. and C.I. Railway Vs Mahmadbhai Rahimbhai
Bombay High Court · (1929) 31 BOMLR 616
High Courts13 Dec 1928Dismissed
Mahomed Ali Mamoojee Vs William Stansfield Grosvenor Harvey
Bombay High Court · (1929) 31 BOMLR 700
High Courts12 Dec 1928
Anant Govind Jog Vs Tukaram Kushaba Shinde
Bombay High Court · (1929) 31 BOMLR 442 : (1929) ILR (Bom) 463
Dekkhan Agriculturists Relief Act, 1879 — Section 22
High Courts12 Dec 1928
Anandsing Suratsing Vs Lakhesing Pratapsing
Bombay High Court · (1929) 31 BOMLR 430