High Courts01 Nov 1928
S.N. Grama Vs The Bombay Steamships
Bombay High Court · (1929) 31 BOMLR 424 : 118 Ind. Cas. 792
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17
COURT ARCHIVE
Bombay High Court judgments
73,005 judgments · page 3,420 of 3,651
High Courts01 Nov 1928
Emperor Vs Ganpat Devaji Patil
Bombay High Court · (1929) 31 BOMLR 144
Criminal Procedure Code, 1898 (CrPC) — Section 539 A
High Courts01 Nov 1928
Ganpat Devaji Patil Vs Emperor
Bombay High Court · 116 Ind. Cas. 248
Criminal Procedure Code, 1898 (CrPC) — Section 539A
High Courts31 Oct 1928
Bai Jivi Vs Bai Bibanboo
Bombay High Court · (1929) 31 BOMLR 199 : 118 Ind. Cas. 785
Limitation Act, 1963 — Article 123
High Courts29 Oct 1928
Shidramappa Revanshidappa Umbarje Vs Gurushantappa Shankrappa and Others
Bombay High Court · 116 Ind. Cas. 227
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 7, 122
High Courts05 Oct 1928
Tuljaram Harkisondas Vs Harkisan Jagjivan
Bombay High Court · (1929) 31 BOMLR 448
High Courts04 Oct 1928
In Re: Bai Aisha
Bombay High Court · (1929) ILR (Bom) 149 : 117 Ind. Cas. 321
Criminal Procedure Code, 1898 (CrPC) — Section 188Extradition Act, 1903 — Section 7
High Courts03 Oct 1928Dismissed
Emperor Vs Dinshaw Cursetji Driver
Bombay High Court · (1929) 31 BOMLR 49 : 117 Ind. Cas. 331
Bombay Abkari Act, 1878 — Section 37Evidence Act, 1872 — Section 25Opium Act, 1878 — Section 15
High Courts29 Sept 1928
Emperor Vs Tribhdvan Motikam
Bombay High Court · (1929) ILR (Bom) 137
Bombay Prevention of Gambling Act, 1887 — Section 12, 5, 6, 7
High Courts28 Sept 1928
Annaji Ramchandra Vs Thakubai Dattatraya Deshpande
Bombay High Court · (1929) 31 BOMLR 208 : (1929) ILR (Bom) 335 : 118 Ind. Cas. 790
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25
High Courts28 Sept 1928
Lalji Dayal Vs Vishvanath Prabhuram Vaidya and Others
Bombay High Court · (1929) 31 BOMLR 126
High Courts28 Sept 1928Dismissed
Ramchandra Trimbak Joshi Vs Hari Martand Joshi
Bombay High Court · (1929) 31 BOMLR 120
Easements Act, 1882 — Section 15
High Courts26 Sept 1928
The Gujrat Ginning and Manufacturing Company, Limited Vs The Motilal Hirabhai Spinning and Weaving and Manufacturing Company, Limited
Bombay High Court · (1929) ILR (Bom) 792 : 123 Ind. Cas. 481
Evidence Act, 1872 — Section 114(g)
High Courts25 Sept 1928
Emperor Vs Tribhovan Motiram
Bombay High Court · (1929) 31 BOMLR 53 : 117 Ind. Cas. 434
Bombay Prevention of Gambling Act, 1887 — Section 4, 5Evidence Act, 1872 — Section 114
High Courts11 Sept 1928
Emperor Vs Hiru Satua Desla
Bombay High Court · (1928) 30 BOMLR 1570 : (1929) ILR (Bom) 184 : 113 Ind. Cas. 510
Criminal Procedure Code, 1898 (CrPC) — Section 45(1)Penal Code, 1860 (IPC) — Section 176
High Courts11 Sept 1928
Ichhalal Jagmohanas Vs Anjibai Zujya Duma
Bombay High Court · (1928) 30 BOMLR 1602 : 114 Ind. Cas. 272
High Courts10 Sept 1928Allowed
Rustomji Ardeshir Cooper Vs Madhavji Damodar Thackersey
Bombay High Court · (1932) 34 BOMLR 1436
Presidency Towns Insolvency Act, 1909 — Section 10, 7(e)
High Courts04 Sept 1928
Baslingava Revansiddappa Vs Chinnava Karibassappa
Bombay High Court · (1928) 30 BOMLR 1604 : 114 Ind. Cas. 369
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Transfer of Property Act, 1882 — Section 55
High Courts03 Sept 1928Dismissed
Sidramappa Baswantrao Vibhute Vs Shidappa Virappa Umbarje
Bombay High Court · (1929) 31 BOMLR 461
High Courts23 Aug 1928Dismissed
Emperor Vs V.L. Bhatkhande
Bombay High Court · (1929) ILR (Bom) 119
Criminal Procedure Code, 1898 (CrPC) — Section 222(2), 537Penal Code, 1860 (IPC) — Section 408