High Courts05 Dec 1928Dismissed
Kashinath Mahadev Mahajan Vs Gangubai Keshav Nagarkar
Bombay High Court · (1929) 31 BOMLR 349 : 117 Ind. Cas. 523
Civil Procedure Code, 1908 (CPC) — Section 92
COURT ARCHIVE
Bombay High Court judgments
73,005 judgments · page 3,419 of 3,651
High Courts05 Dec 1928
Krishnaji Vinayak Belapurkar and Others Vs Motilal Magandas Gujarati and Others
Bombay High Court · 122 Ind. Cas. 66
Transfer of Property Act, 1882 — Section 52
High Courts05 Dec 1928
Pandharinath Kikalal Vs Thakoredas Shankardas Vani and Others
Bombay High Court · 122 Ind. Cas. 76
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 122
High Courts04 Dec 1928Dismissed
Shankar Kondappa Shahgadkar Vs Ganpat Shankarshet Agarkar
Bombay High Court · (1929) 31 BOMLR 439
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5, 60
High Courts04 Dec 1928
Haji Dada Nurmahomed and Bros. Vs Ismail Karim
Bombay High Court · (1929) 31 BOMLR 420 : 118 Ind. Cas. 794
Presidency Towns Insolvency Act, 1909 — Section 36
High Courts30 Nov 1928Allowed
Ma Ngwe Naing Vs Maung Tha Maung
Bombay High Court · (1929) 31 BOMLR 311
High Courts30 Nov 1928Dismissed
Narayan Kondaji Temkar Vs Govind Krishna Abhyankar
Bombay High Court · (1929) 31 BOMLR 345
Civil Procedure Code, 1908 (CPC) — Section 88, 89Transfer of Property Act, 1882 — Section 52
High Courts29 Nov 1928
Pandu Mahipat Vs Shivshankardas Shivlaldas
Bombay High Court · (1929) 31 BOMLR 335 : 118 Ind. Cas. 702
Evidence Act, 1872 — Section 13Registration Act, 1908 — Section 17(d)
High Courts23 Nov 1928Dismissed
Shaikh Alli Vs Khot Saheb
Bombay High Court · (1929) 31 BOMLR 342 : 122 Ind. Cas. 419
Khoti Settlement Act, 1880 — Section 6
High Courts22 Nov 1928
Raoji Vasudeo Girap Vs Tukaram Vishnu Kurla
Bombay High Court · (1929) 31 BOMLR 329 : 117 Ind. Cas. 335
High Courts14 Nov 1928
Ramchandra Genuji Thosar Vs Shripati Sukaji Gade and Others
Bombay High Court · 118 Ind. Cas. 252
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 8Presidency Towns Insolvency Act, 1909 — Section 18
High Courts14 Nov 1928
Ramchandra Genugi Thosar Vs Shripati Sukaji Gade
Bombay High Court · (1929) 31 BOMLR 357
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10Provincial Insolvency Act, 1907 — Section 17
High Courts08 Nov 1928
Nadirshaw Jamshedji Mody Vs Purshottamdas Ganpatdas Gajjar
Bombay High Court · (1929) 31 BOMLR 320 : 118 Ind. Cas. 694
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, 51(d)
High Courts07 Nov 1928
Shankar Mahadev Jadhav Vs Bhikaji Ramchadra Ghanekar and Others
Bombay High Court · 116 Ind. Cas. 225
Dekkhan Agriculturists Relief Act, 1879 — Section 15DTransfer of Property Act, 1882 — Section 95
High Courts07 Nov 1928Dismissed
Parashram Yeshvantshet Alwe Vs Lakshmibai Babaji Samant
Bombay High Court · (1929) 31 BOMLR 229 : (1929) ILR (Bom) 360
High Courts07 Nov 1928
Mahomed Roshan Sheikh Alli Kaskar Vs Gulam Mohiddin
Bombay High Court · (1929) 31 BOMLR 206 : 118 Ind. Cas. 791
Provincial Insolvency Act, 1920 — Section 28(2)
High Courts06 Nov 1928
Syed Sadeck Abdulla Vs Mahomed Abdulla Hassanalli
Bombay High Court · (1929) 31 BOMLR 225
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 3, 115
High Courts06 Nov 1928
Gopal Raghunath Vs Emperor
Bombay High Court · (1929) ILR (Bom) 344 : 116 Ind. Cas. 243
Criminal Procedure Code, 1898 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 439B
High Courts06 Nov 1928
Syed Sadeck Abdulla Vs Mahomed Abdulla Hassanalli and Others
Bombay High Court · 115 Ind. Cas. 407
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 3, 47