High Courts27 Jun 1929Allowed
Ardeshir Nusserwanji Dossabhoy Vs Usman Gani Memon
Bombay High Court · (1929) 31 BOMLR 1101 : 122 Ind. Cas. 847
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57
COURT ARCHIVE
Bombay High Court judgments
73,005 judgments · page 3,416 of 3,651
High Courts24 Jun 1929
Parashuram Dataram Shamdasani Vs Hugh Golding Cocke and Others
Bombay High Court · (1929) ILR (Bom) 716 : 122 Ind. Cas. 61
Companies Act, 1956 — Section 282Criminal Procedure Code, 1898 (CrPC) — Section 556
High Courts21 Jun 1929Allowed
Shib Chandra Vs Lachmi Narain
Bombay High Court · (1930) 32 BOMLR 6
Transfer of Property Act, 1882 — Section 52, 83
High Courts20 Jun 1929Dismissed
Rahimtulla Jivraj Vs Jamsethji R. Driver
Bombay High Court · (1932) ILR (Bom) 551
High Courts20 Jun 1929
Malkarjunappa Sidramappa Deshmukh Vs Anandrao Annarao Deshmukh
Bombay High Court · 122 Ind. Cas. 137
Bombay Land Revenue Code, 1879 — Section 119
High Courts20 Jun 1929
In Re: Dodhu Kalu Mahar
Bombay High Court · (1929) 31 BOMLR 922 : 118 Ind. Cas. 693
Criminal Procedure Code, 1898 (CrPC) — Section 235(1)Penal Code, 1860 (IPC) — Section 147
High Courts19 Jun 1929Dismissed
D.B. Ambashankar Uttamram Malji Vs Heptulla Sarafalli
Bombay High Court · (1930) ILR (Bom) 1
Bombay Pleaders Act, 1920 — Section 17, 19(3)
High Courts11 Jun 1929Dismissed
Maharaj Bahadur Singh Vs A.H. Forbes
Bombay High Court · (1929) 31 BOMLR 1383
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts11 Jun 1929Dismissed
Jaydurga Dasi Vs Saroj Ranjan Sinha
Bombay High Court · (1930) 32 BOMLR 12
High Courts10 Jun 1929
Gangadhar Nathu and Others Vs Vishnu Vithal
Bombay High Court · 122 Ind. Cas. 70
Bombay Hereditary Offices Act, 1874 — Section 15
High Courts14 May 1929Allowed
Pana Singh Vs Arjan singh
Bombay High Court · (1929) 31 BOMLR 909
Contract Act, 1872 — Article 74
High Courts19 Apr 1929Allowed
Jaggo Bai Vs Utsava Lal
Bombay High Court · (1929) 31 BOMLR 891
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Limitation Act, 1908 — Article 141
High Courts15 Apr 1929Allowed
Saiyid Qasim Husain Vs Habibur Rahman
Bombay High Court · (1929) 31 BOMLR 879
High Courts12 Apr 1929
Limba Tatta Kasid Vs Emperor
Bombay High Court · 122 Ind. Cas. 418
Penal Code, 1860 (IPC) — Section 185, 186
High Courts11 Apr 1929
Samrathrai Khetsidas Vs Kasturbhai Jagabhai
Bombay High Court · (1930) 32 BOMLR 212
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 10
High Courts10 Apr 1929
Sripatrao Sadashiv Upre Vs Shankarrao Sarnaik
Bombay High Court · AIR 1930 Bom 331 : (1930) 32 BOMLR 207
Contract Act, 1872 — Section 145Specific Relief Act, 1877 — Section 42
High Courts08 Apr 1929
Emperor Vs Nanalal Dwarkadas Tolat
Bombay High Court · (1930) 32 BOMLR 794
Bombay Prevention of Gambling Act, 1887 — Section 4, 5, 6
High Courts04 Apr 1929
Yusuf I.A. Lalji Vs Abdullabhoy Lalji (No. 2)
Bombay High Court · AIR 1930 Bom 362 : (1930) 32 BOMLR 667 : (1931) ILR (Bom) 372
High Courts28 Mar 1929
Ravishankar Prabhashankar Vs Narsidas Jekisondas
Bombay High Court · (1930) 32 BOMLR 205
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts27 Mar 1929
Dinkarrai Lakshmiprasad Vs Yeshwantrai Hariprasad
Bombay High Court · AIR 1930 Bom 98 : (1930) ILR (Bom) 197
Arbitration Act, 1940 — Section 19Civil Procedure Code, 1908 (CPC) — Section 89