High Courts18 Apr 2022
Tushar And Others Vs State Of Maharashtra And Others
Bombay High Court · (2022) 04 BOM CK 0075
COURT ARCHIVE
Bombay High Court judgments
72,742 judgments · page 320 of 3,638
High Courts18 Apr 2022Dismissed/Disposed Of
New India Assurance Company Limited Vs Yeshubai Bhimsing Gavit And Others
Bombay High Court · (2022) 04 BOM CK 0073
Constitution Of India, 1950 — Article 136, 142
High Courts18 Apr 2022Disposed Of
Satvik And Others Vs State Of Maharashtra And Others
Bombay High Court · (2022) 04 BOM CK 0072
Constitution Of India, 1950 — Article 226
High Courts18 Apr 2022Allowed
Rinkal Vs State Of Maharashtra And Others
Bombay High Court · (2022) 04 BOM CK 0071
High Courts18 Apr 2022Disposed Of
Ambadas And Others Vs State Of Maharashtra And Others
Bombay High Court · (2022) 04 BOM CK 0070
Constitution Of India, 1950 — Article 226
High Courts18 Apr 2022Disposed Of
Devsing Ramchandra Chavan Vs State Of Maharashtra & Ors
Bombay High Court · (2022) 04 BOM CK 0069
Constitution Of India, 1950 — Article 21, 226, 227Maharashtra Tenancy And Agricultural Lands Act, 1948 — Section 76Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471, 477A
High Courts18 Apr 2022Allowed
Prabhakar Kisan Magar And Others Vs Divisional Railway Manager
Bombay High Court · (2022) 04 BOM CK 0068
Constitution Of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2(s), 3(1), 3(1)(a), 3(1) (b), 4, 33(C)(2)
High Courts18 Apr 2022Dismissed
Maharashtra State Road Transport Corporation Through Divisional Controller Vs Nasim Begum And Others
Bombay High Court · (2022) 04 BOM CK 0067
Empoyees Compensation Act, 1923 — Section 3, 3(1), 30
High Courts13 Apr 2022
Gaurav Suresh Tingre Vs Priyanka Gaurav Tingre
Bombay High Court · (2022) 04 BOM CK 0138
High Courts13 Apr 2022Allowed
Rustum Narayanrao Jadhav Vs State Of Maharashtra
Bombay High Court · (2022) 04 BOM CK 0064
Constitution Of India, 1950 — Article 311(1)Prevention Of Corruption Act, 1988 — Section 7, 10, 11, 13, 13(2), 15, 19, 19(1), 19(1)(a), 19(1)(b), 19(1)(c), 19(3), 19(4)
High Courts13 Apr 2022Dismissed/Disposed Of
Vasant Punju Chavan And Others Vs Sarala Vasant Chavan And Others
Bombay High Court · (2022) 04 BOM CK 0063
Code Of Civil Procedure, 1908 — Section 100, Order 41 Rule 27Hindu Marriage Act, 1955 — Section 13(1)(ia), 13(1)(ib)Hindu Adoptions And Maintenance Act, 1956 — Section 18, 20
High Courts13 Apr 2022Dismissed/Disposed Of
Revindra S/O Bhimashankar Dahale And Others Vs Kachardas And Others
Bombay High Court · (2022) 04 BOM CK 0062
Limitation Act, 1963 — Article 65Code Of Civil Procedure, 1908 — Section 100
High Courts13 Apr 2022Dismissed/Disposed Of
Eknath Genu Pawar And Others Vs Dattu Santram Haral And Others
Bombay High Court · (2022) 04 BOM CK 0061
Code Of Civil Procedure, 1908 — Section 100, 100(3)Indian Succession Act, 1925 — Section 63, 68Transfer Of Property Act, 1882 — Section 3
High Courts13 Apr 2022Dismissed
Bhimrao And Others Vs Bhagwat And Others
Bombay High Court · (2022) 04 BOM CK 0060
Hyderabad Tenancy And Agricultural Lands Act, 1950 — Section 32, 38, 38A, 38E, 50(B), 91, 98, 98(C)
High Courts13 Apr 2022Disposed Of
Diksha Dilip Pawar & Ors Vs Competent Authority And Sub Divisional Officer & Ors
Bombay High Court · (2022) 04 BOM CK 0059
Constitution Of India, 1950 — Article 14, 162Maharashtra Land Revenue Code, 1966 — Section 29, 36, 36(2), 36A
High Courts13 Apr 2022Allowed
Mrunal Mandar Joshi Vs State Of Maharashtra And Others
Bombay High Court · (2022) 04 BOM CK 0058
High Courts13 Apr 2022
Jude Rozario Magima And Others Vs Assistant Registrar Of Cooperative Societies And Assistant Election Officer, Central Zone
Bombay High Court · (2022) 04 BOM CK 0057
High Courts13 Apr 2022Disposed Of
Commissioner Of Income Tax Vs Alcon Resort Holding Limited
Bombay High Court · (2022) 04 BOM CK 0056
Income Tax Act, 1961 — Section 2(7A), 8, 80 IA(4)(iii), 260AExpenditure Tax Act, 1987 — Section 5(1), 11, 21, 158BC
High Courts13 Apr 2022Dismissed
Vithalrao Krishnarao Jadhav And Others Vs Gurudas Shambhu And Others
Bombay High Court · (2022) 04 BOM CK 0055
Limitation Act, 1963 — Article 58, 65Code Of Civil Procedure, 1908 — Order 1 Rule 3, Order 1 Rule 5, Order 6 Rule 2, Order 18 Rule 2, Order 18 Rule 4, Order 40 Rule 31Limitation Act, 1963 — Section 27
High Courts13 Apr 2022Dismissed
United India Insurance Company Vs Kimberlyn Joanna Stephanie Pereira And Others
Bombay High Court · (2022) 04 BOM CK 0054