High Courts13 Apr 2022Allowed
Mandar Vs State Of Maharashtra And Others
Bombay High Court · (2022) 04 BOM CK 0053
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 354
COURT ARCHIVE
Bombay High Court judgments
72,742 judgments · page 321 of 3,638
High Courts13 Apr 2022Dismissed
Dr. Lokpriya Uddhav Sakhare Vs State Of Maharashtra And Others
Bombay High Court · (2022) 04 BOM CK 0052
Maharashtra Control Of Organized Crime (MCOC) Act, 1999 — Section 3(1), 3(1)(ii), 3(2), 3(4), 3(5), 4, 23(2)Code Of Criminal Procedure, 1973 — Section 438Information Technology Act, 2000 — Section 24(1)(a), 24(2)
High Courts13 Apr 2022
Manish Vs General Manager And Others
Bombay High Court · (2022) 04 BOM CK 0051
Constitution Of India, 1950 — Article 19(1)(g), 226
High Courts13 Apr 2022Disposed Of
Narayan Jagoji Karemore Vs State Of Maharashtra And Others
Bombay High Court · (2022) 04 BOM CK 0050
Constitution Of India, 1950 — Article 142Maharashtra Civil Services (Pension) Rules, 1982 — Rule 129(B)
High Courts13 Apr 2022Disposed Of
Sunanda Vs State Of Maharashtra And Others
Bombay High Court · (2022) 04 BOM CK 0049
Constitution Of India, 1950 — Article 142Maharashtra Civil Services (Pension) Rules, 1982 — Rule 129(B)
High Courts13 Apr 2022Allowed
Shivshankar Narayan Ghate And Others Vs State Of Maharashtra And Others
Bombay High Court · (2022) 04 BOM CK 0048
High Courts13 Apr 2022
Parameshwar Ganpat Hagwane And Others Vs State Of Maharashtra And Others
Bombay High Court · (2022) 04 BOM CK 0047
High Courts13 Apr 2022Dismissed
Sandeep Vs Aniruddha Chaitram Ramteke And Others
Bombay High Court · (2022) 04 BOM CK 0046
Code Of Civil Procedure, 1908 — Order 6 Rule 17
High Courts13 Apr 2022Partly Allowed
Agriculture Produce Market Vs Ramesh Marotrao Deulkar (Dead) And Others
Bombay High Court · (2022) 04 BOM CK 0045
Land Acquisition Act, 1894 — Section 4, 18, 54Code Of Civil Procedure, 1908 — Section 96
High Courts13 Apr 2022Allowed
Namrata Anil Yadav And Others Vs Bhupendra Manohar Bhoir And Others
Bombay High Court · (2022) 04 BOM CK 0044
Motor Vehicles Act, 1988 — Section 128, 166, 173, 184, 194CIndian Penal Code, 1860 — Section 279, 304A, 337, 338, 427Evidence Act, 1872 — Section 106
High Courts11 Apr 2022Disposed Of
Altamash Ansari Currently In Judicial Custody At Panaji Goa Vs State Of Goa
Bombay High Court · (2022) 04 BOM CK 0043
Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6, 8, 10, 12, 14, 15Information Technology Act, 2000 — Section 14, 67BCode Of Criminal Procedure, 1973 — Section 41A, 164, 173(2), 178, 207
High Courts11 Apr 2022Disposed Of
Ramchand Vs Ghanshyam And Others
Bombay High Court · (2022) 04 BOM CK 0042
Central Motor Vehicles Rules, 1989 — Rule 3Motor Vehicles Act, 1988 — Section 147(1), 162, 163A, 163A(2), 165, 166
High Courts11 Apr 2022Dismissed
Ramesh And Others Vs Prakashkaur And Others
Bombay High Court · (2022) 04 BOM CK 0041
Constitution Of India, 1950 — Article 226, 227Code Of Civil Procedure, 1908 — Order 1 Rule 10, Order 16 Rule 1
High Courts11 Apr 2022Dismissed
Bhola Harishchandra Gupta Vs State Of Maharashtra
Bombay High Court · (2022) 04 BOM CK 0040
Indian Penal Code, 1860 — Section 302, 304(B), 306, 498A
High Courts08 Apr 2022Disposed Of
Shakti Foundation Alandi Devachi Vs State Of Maharashtra And Others
Bombay High Court · (2022) 04 BOM CK 0038
Constitution Of India, 1950 — Article 226Maharashtra Police Act, 1951 — Section 36, 36(c)
High Courts08 Apr 2022Dismissed
Ambadas Vs Seema And Others
Bombay High Court · (2022) 04 BOM CK 0037
Motor Vehicles Act, 1988 — Section 166
High Courts08 Apr 2022Disposed Of
Kachraji And Others Vs Prayagbai And Others
Bombay High Court · (2022) 04 BOM CK 0036
Evidence Act, 1872 — Section 112
High Courts08 Apr 2022Allowed
Vasant Vs Circle Officer And Others
Bombay High Court · (2022) 04 BOM CK 0035
Maharashtra Agricultural Lands (Ceiling On Holdings) Act, 1961 — Section 8, 12, 21, 19, 21(4)
High Courts08 Apr 2022Allowed
Babasaheb And Others Vs Yogesh And Others
Bombay High Court · (2022) 04 BOM CK 0034
Mamlatdar�s Courts Act, 1906 — Section 5(2)
High Courts07 Apr 2022Disposed Of
Rajesh And Others Vs Parwatiba And Others
Bombay High Court · (2022) 04 BOM CK 0039
Hindu Adoptions And Maintenance Act, 1956 — Section 8, 12, 15Hindu Succession Act, 1956 — Section 14, 15