Anneliese Huckmann nee Merz and Another Vs Registrar of Trade Marks
Bombay High Court · AIR 1962 Bom 88 : (1961) 63 BOMLR 650
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73,156 judgments · page 3,146 of 3,658
Bombay High Court · AIR 1962 Bom 88 : (1961) 63 BOMLR 650
Bombay High Court · AIR 1962 Bom 82 : (1961) 63 BOMLR 642
Bombay High Court · AIR 1962 Bom 45 : (1961) 63 BOMLR 581 : (1961) ILR (Bom) 831
Bombay High Court · (1961) 63 BOMLR 721
Bombay High Court · (1961) 63 BOMLR 732
Bombay High Court · AIR 1962 Bom 1 : (1961) 63 BOMLR 411 : (1961) ILR (Bom) 768
Bombay High Court · (1966) MhLj 668
Bombay High Court · (1962) 64 BOMLR 462
Bombay High Court · AIR 1961 Bom 215 : (1961) 63 BOMLR 602
Bombay High Court · AIR 1961 Bom 282 : (1961) 63 BOMLR 408
Bombay High Court · AIR 1962 Bom 35 : (1961) 63 BOMLR 595 : (1961) ILR (Bom) 814 : (1961) NLJ 602
Bombay High Court · AIR 1961 Bom 242 : (1961) 63 BOMLR 559 : (1961) 31 CompCas 324 : (1961) ILR (Bom) 508
Bombay High Court · (1961) 63 BOMLR 589
Bombay High Court · (1961) 63 BOMLR 376
Bombay High Court · (1961) 63 BOMLR 418
Bombay High Court · AIR 1962 Bom 133 : (1961) 63 BOMLR 815 : (1962) 32 CompCas 215
Bombay High Court · (1961) 63 BOMLR 342 : (1961) 3 FLR 131 : (1961) 1 LLJ 711
Bombay High Court · (1961) 63 BOMLR 332
Bombay High Court · AIR 1962 Bom 97 : (1961) 63 BOMLR 323 : (1961) ILR (Bom) 491
Bombay High Court · AIR 1961 Bom 300 : (1961) 63 BOMLR 576