Central Provinces and Berar Industrial Disputes Settlement Act, 1947 — Section 16(3b)Central Provinces and Berar Industrial Disputes Settlement Rules, 1949 — Rule 18

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High Courts28 Feb 1961

Serenabai Munchershaw Davierwalla Vs M.B. Panse

Bombay High Court · (1961) 63 BOMLR 919

Bombay Tenancy and Agricultural Lands Act, 1948 — Section 32F

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High Courts28 Feb 1961

Rasiklal Amritlal Doshi Vs A. Nundy, Additional Income Tax Officer, Section III (Central), Bombay and Others

Bombay High Court · (1961) 42 ITR 35

Income Tax Act, 1922 — Section 22(4), 23(1), 23(2), 23(3), 23(4)

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High Courts24 Feb 1961

Hindustan Construction Co. Ltd. Vs S. Gaitonde Income Tax Officer and Another

Bombay High Court · (1961) 42 ITR 249

Income Tax Act, 1961 — Section 33A, 49E

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High Courts24 Feb 1961

HINDUSTAN CONSTRUCTION CO. LTD. Vs S. GAITONDE Income Tax OFFICER AND ANOTHER.

Bombay High Court · (1961) 42 ITR 249

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 49E

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High Courts23 Feb 1961Allowed

Mrs. Shantabai Mathurdas Thakkar Vs The Municipal Corporation

Bombay High Court · (1961) 63 BOMLR 667

Constitution of India, 1950 — Article 17General Clauses Act, 1897 — Section 5, 6, 7

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High Courts22 Feb 1961

Indian Fisheries (Private) Ltd. Vs Union of India and Others

Bombay High Court · (1961) 41 ITR 763

Income Tax Act, 1922 — Section 49E

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High Courts22 Feb 1961

Ramniklal Tribhowandas Vs V.R. Amin, First Income Tax Officer, C-11 Ward, Bombay

Bombay High Court · (1961) 42 ITR 92

Income Tax Act, 1961 — Section 14(2), 16(1), 23(5), 33A, 35

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High Courts20 Feb 1961

Ramanlal C. Parekh Vs V. Krishnamachari, Commissioner of Income Tax, (Central), Bombay

Bombay High Court · (1961) 41 ITR 757

Income Tax Act, 1922 — Section 60

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High Courts17 Feb 1961

State Vs Girdharlal Bajaj and Another

Bombay High Court · AIR 1962 Bom 130 : (1961) 63 BOMLR 743 : (1961) ILR (Bom) 902 : (1962) 2 LLJ 46

Companies Act, 1956 — Section 419

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High Courts03 Feb 1961

Manalal Rikhbaji and Others Vs Mohanlal Harilal Rathi and Others

Bombay High Court · AIR 1963 Bom 94 : (1961) 63 BOMLR 969

Civil Procedure Code, 1908 (CPC) — Order 49 Rule 3, Order 7 Rule 10, Order 7 Rule 10(1), 20Supreme Court Rules, 1966 — Order 11 Rule 1

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High Courts01 Feb 1961

J.K. Chemicals Ltd. Vs Kreba and Co. Ltd. and Others

Bombay High Court · AIR 1967 Bom 56 : (1966) 68 BOMLR 209 : (1966) ILR (Bom) 761

Civil Procedure Code, 1908 (CPC) — Order 48 Rule 1, 104

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High Courts30 Jan 1961

Ramchandiram Mirchandani Vs India United Mills Ltd. and Others

Bombay High Court · AIR 1962 Bom 92 : (1961) 63 BOMLR 678 : (1962) ILR (Bom) 186

Companies Act, 1956 — Section 2(3), 2(30), 261(1)

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High Courts18 Jan 1961

S. Vasudevan and Others Vs S.D. Mital and Others

Bombay High Court · AIR 1962 Bom 53 : (1961) 63 BOMLR 774 : (1963) 2 LLJ 264

Central Civil Services (Conduct) Rules, 1955 — Rule 4(A), 4(B)Constitution of India, 1950 — Article 123, 123(1), 13, 19(1), 19(4)Essential Services Maintenance Ordinance, 1960 — Section 2(1), 3, 3(1), 7

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