High Courts16 Mar 1961Allowed

State Vs Vishnu Ramchandra

Bombay High Court · (1961) 63 BOMLR 615 : (1961) NLJ 560

Bombay Police Act, 1951 — Section 124, 142, 55, 56, 57Penal Code, 1860 (IPC) — Section 114, 380, 381, 411
High Courts14 Mar 1961

In Re: Hasima Latifi and Others

Bombay High Court · AIR 1962 Bom 227 : (1961) 63 BOMLR 940

Special Marriage Act, 1954 — Section 21Succession Act, 1925 — Section 212, 213, 213(1), 213(2), 324(1)