High Courts24 Jun 2022Disposed Of
Bajaj Allainz General Insurance Co. Ltd Vs Annapurna Gawas And Others
Bombay High Court · (2022) 06 BOM CK 0106
Motor Vehicles Act, 1988 — Section 170, 170(b)
COURT ARCHIVE
Bombay High Court judgments
72,742 judgments · page 308 of 3,638
High Courts24 Jun 2022Disposed Of
Babu Alias Baburao Bhaskar Lavannis And Others Vs Executive Engineer, Work Division VI And Others
Bombay High Court · (2022) 06 BOM CK 0105
Land Acquisition Act, 1894 — Section 4, 18
High Courts24 Jun 2022Partly Allowed
New India Assurance Co Vs Vrinda Jayant Pai And Others
Bombay High Court · (2022) 06 BOM CK 0104
Income Tax Act, 1961 — Section 5A, 159
High Courts24 Jun 2022Disposed Of
Vetkesh Suresh Chalwadi @ Mulgund Vs Daniel Capsy Gomes And Others
Bombay High Court · (2022) 06 BOM CK 0103
Constitution Of India, 1950 — Article 21
High Courts24 Jun 2022Allowed
Jagdish Mannalalji Sancheriya Vs State Of Maharashtra And Others
Bombay High Court · (2022) 06 BOM CK 0102
Constitution Of India, 1950 — Article 21, 311Maharashtra Village Panchayats Act, 1959 — Section 8(1A)(1), 39, 39(1), 39(3), 55, 55ACode Of Criminal Procedure, 1973 — Section 313
High Courts24 Jun 2022Allowed
Gokul Babarao Kale And Others Vs Commissioner, (Backward Cell) And Others
Bombay High Court · (2022) 06 BOM CK 0101
High Courts24 Jun 2022Partly Allowed
Shaikh Rahimunnisa Begum Vs State Of Maharashtra And Others
Bombay High Court · (2022) 06 BOM CK 0100
High Courts23 Jun 2022Disposed Of
Ramesh Bombo Tawadkar Vs Central Bureau Of Investigation Anti Corruption Branch
Bombay High Court · (2022) 06 BOM CK 0099
High Courts23 Jun 2022Allowed/Disposed Of
Shyam Dnyaneshwar Palkar Vs State Of Goa
Bombay High Court · (2022) 06 BOM CK 0098
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 420
High Courts23 Jun 2022Disposed Of
Saramodh @ Suraj Sharma Vs Police Inspector, Officer
Bombay High Court · (2022) 06 BOM CK 0097
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 370(3)Immoral Trafficking (Prevention) Act, 1956 — Section 4, 5,7
High Courts23 Jun 2022Disposed Of
Gangadhar Vs Madhukar
Bombay High Court · (2022) 06 BOM CK 0096
Industrial Disputes Act, 1947 — Section 33C(2)Limitation Act, 1963 — Section 14
High Courts23 Jun 2022Dismissed/Allowed
Executive Engineer And Others Vs Baban Ganpat Jumbade And Others
Bombay High Court · (2022) 06 BOM CK 0095
Land Acquisition Act, 1894 — Section 4, 4(1), 18, 54
High Courts23 Jun 2022Dismissed
Oriental Insurance Co. Ltd Vs Latabai Prakash Ingle And Others
Bombay High Court · (2022) 06 BOM CK 0094
Motor Vehicles Act, 1988 — Section 147, 147(1)(b), 166, 173
High Courts23 Jun 2022Dismissed
Shubham Vs Union Of India And Others
Bombay High Court · (2022) 06 BOM CK 0092
Indian Penal Code, 1860 — Section 307
High Courts22 Jun 2022Partly Allowed
Hitesh Shriram Agrawal And Others Vs State Of Maharashtra And Others
Bombay High Court · (2022) 06 BOM CK 0091
Indian Penal Code, 1860 — Section 306, 309, 366, 511
High Courts22 Jun 2022Allowed
Arun Vs Divisional Commissioner Nagpur Division And Others
Bombay High Court · (2022) 06 BOM CK 0089
High Courts22 Jun 2022Allowed
Piyush Fathelal Jain Vs State Of Maharashtra
Bombay High Court · (2022) 06 BOM CK 0088
Indian Penal Code, 1860 — Section 34, 420, 406, 467, 468, 471, 472
High Courts22 Jun 2022Disposed Of
Soccorina Fernandes Vs Kranti Gudinho And Anr
Bombay High Court · (2022) 06 BOM CK 0087
Negotiable Instruments Act, 1881 — Section 138
High Courts22 Jun 2022Dismissed
Ankur Khanna And Others Vs Assistant Director, Directorate Of Enforcement
Bombay High Court · (2022) 06 BOM CK 0086
Indian Penal Code, 1860 — Section 34, 120B, 408, 420Goa Daman And Diu Public Gambling Act, 1976 — Section 3, 4Information Technology Act, 2000 — Section 66D
High Courts21 Jun 2022Disposed Of
Mangalchand And Others Vs State Of Maharashtra And Others
Bombay High Court · (2022) 06 BOM CK 0082
Maharashtra Regional And Town Planning Act, 1966 — Section 127