High Courts04 Jul 2022Allowed
Allaparthi Durga Prasad And Others Vs State And Others
Bombay High Court · (2022) 07 BOM CK 0007
Code Of Criminal Procedure, 1973 — Section 482
COURT ARCHIVE
Bombay High Court judgments
72,742 judgments · page 307 of 3,638
High Courts04 Jul 2022Dismissed
Vishal And Others Vs State Of Maharashtra And Others
Bombay High Court · (2022) 07 BOM CK 0003
Code Of Criminal Procedure, 1973 — Section 482Protection Of Women From Domestic Violence Act, 2005 — Section 3,12
High Courts01 Jul 2022Disposed Of
Giyanraj Topilal Sunar Vs Krishna P. Fatarpekar And Others
Bombay High Court · (2022) 07 BOM CK 0008
Motor Vehicles Act, 1988 — Section 163, 163A, 163B, 164A, 165A, 166
High Courts01 Jul 2022Allowed
Shashikant And Others Vs State Of Maharashtra And Others
Bombay High Court · (2022) 07 BOM CK 0004
Maharashtra Underground Pipelines And Underground Ducts (Acquisition Of Right Of User In Land) Act, 2018 — Section 1(3), 3, 3(2), 3(3), 4, 8, 9(1), 9(1)(2), 9(2), 9(4)Land Acquisition Act, 1894 — Section 4, 4(1), 5, 6, 7Maharashtra Land Revenue Code, 1966 — Section 49, 50
High Courts01 Jul 2022Allowed
Ratnamala Mukund Balkhande And Others Vs State Of Maharashtra And Others
Bombay High Court · (2022) 07 BOM CK 0002
Code Of Criminal Procedure, 1973 — Section 41AIndian Penal Code, 1860 — Section 34, 324, 504, 506
High Courts01 Jul 2022Dismissed
Raju And Others Vs State Of Maharashtra
Bombay High Court · (2022) 07 BOM CK 0001
Indian Penal Code, 1860 — Section 34, 201, 302, 307, 353Arms Act, 1959 — Section 3, 25Code Of Criminal Procedure, 1973 — Section 273
High Courts30 Jun 2022Allowed
Jaywanta Vs State Of Maharashtra And Others
Bombay High Court · (2022) 06 BOM CK 0120
Maharashtra Prevention Of Dangerous Activities Of Slumlords, Bootleggers Drug- Offenders Dangerous Persons And Video Pirates Act, 1981 — Section 2, 2(a)(ii)
High Courts30 Jun 2022Disposed Of
Damu Ramu Avhad Vs State Of Maharashtra
Bombay High Court · (2022) 06 BOM CK 0118
Code Of Criminal Procedure, 1973 — Section 374(2)Prevention Of Corruption Act, 1947 — Section 5(i)(d), 5(2), 7, 13(1)(d), 13(2)Indian Penal Code, 1860 — Section 120B, 161, 165A
High Courts29 Jun 2022Dismissed
Dr. Mohan Tejpal Tholar And Others Vs Bhaskar Bhagwan Koli And Others
Bombay High Court · (2022) 06 BOM CK 0116
High Courts28 Jun 2022Allowed
Hanif Karim Laluwale Vs State Of Maharashtra And Others
Bombay High Court · (2022) 06 BOM CK 0119
Code Of Criminal Procedure, 1973 — Section 41A(1), 41(1)(ii)(a)
High Courts28 Jun 2022Dismissed
Rahul Hiraman Birhade Vs Union Of India & Ors
Bombay High Court · (2022) 06 BOM CK 0117
High Courts27 Jun 2022Dismissed
Adani Ports And Special Economic Zone Limited Vs Board Of Trustees Of } Jawaharlal Nehru Port } Authority And Ors
Bombay High Court · (2022) 06 BOM CK 0115
Constitution Of India, 1950 — Article 14, 226Contract Act, 1872 — Section 63
High Courts27 Jun 2022Disposed Of
Rajiv Singh Vs Shipping Corporation ) Of India Ltd
Bombay High Court · (2022) 06 BOM CK 0114
Constitution Of India, 1950 — Article 226
High Courts27 Jun 2022Allowed
Mohammad Raisuddin Vs National Investigating Agency, Ministry Of Home Affairs, Government Of India And Others
Bombay High Court · (2022) 06 BOM CK 0113
Constitution Of India, 1950 — Article 21National Investigation Agency Act, 2008 — Section 21, 43D(5)Indian Penal Code, 1860 — Section 14, 120B, 471
High Courts27 Jun 2022Disposed Of
Dattatray Krishnaji Pawar Vs Union Of India & Ors
Bombay High Court · (2022) 06 BOM CK 0112
High Courts27 Jun 2022Disposed Of
Ram Sahodar Rajwade Vs Director-General, Central } Industrial Security Force And Ors
Bombay High Court · (2022) 06 BOM CK 0111
Constitution Of India, 1950 — Article 12, 14Central Industrial Security Force Rules, 2001 — Rule 36, 36(5)(a), 36(18), 36(18)(b), 46Maharashtra Civil Services (Discipline And Appeal) Rules, 1979 — Rule 20(2)
High Courts27 Jun 2022Disposed Of
Ramsarup Industries Ltd & Ors Vs Capital Financial Services Ltd
Bombay High Court · (2022) 06 BOM CK 0110
High Courts27 Jun 2022Disposed Of
Sunil Kumar Singh Vs Sunil Datta Pednekar And Others
Bombay High Court · (2022) 06 BOM CK 0109
High Courts24 Jun 2022Disposed Of
Norman Fernandes & 5 Ors Vs State Of Goa, Thr. Chief Secretary, Government Of Goa & 4 Ors
Bombay High Court · (2022) 06 BOM CK 0108
High Courts24 Jun 2022Partly Allowed
Hari Chirayarukil Vs Anand A. Naik And Others
Bombay High Court · (2022) 06 BOM CK 0107