The Britannia Biscuit Co. Ltd. Vs The State of Maharashtra
Bombay High Court · (1983) 53 STC 179
COURT ARCHIVE
73,288 judgments · page 2,876 of 3,665
Bombay High Court · (1983) 53 STC 179
Bombay High Court · (1983) 2 BomCR 390
Bombay High Court · (1983) 2 BomCR 171
Bombay High Court · (1983) 2 BomCR 33
Bombay High Court · AIR 1983 Bom 268 : (1984) 1 BomCR 211 : (1983) 85 BOMLR 113
Bombay High Court · (1983) 2 BomCR 431 : (1983) 85 BOMLR 411
Bombay High Court · (1983) 85 BOMLR 163
Bombay High Court · (1983) 2 BomCR 480
Bombay High Court · (1983) 2 BomCR 100
Bombay High Court · (1983) 2 BomCR 548
Bombay High Court · AIR 1983 Bom 297 : (1983) MhLj 754
Bombay High Court · (1983) 85 BOMLR 288 : (1982) 138 ITR 703 : (1984) 1 LLJ 432 : (1984) MhLj 31
Bombay High Court · (1983) 85 BOMLR 192 : (1983) MhLj 626
Bombay High Court · (1983) 1 BomCR 625
Bombay High Court · (1983) 1 BomCR 466 : (1989) 20 ECR 510 : (1989) 40 ELT 322
Bombay High Court · (1983) 85 BOMLR 364
Bombay High Court · (1983) MhLj 476
Bombay High Court · (1983) 2 BomCR 176
Bombay High Court · (1983) 53 STC 365
Bombay High Court · (1983) 2 BomCR 483 : (1983) 85 BOMLR 185