High Courts23 Mar 1983
Ranchoddas and Another Vs Gupta Brass Stores and Others
Bombay High Court · AIR 1983 Bom 455 : (1983) MhLj 933
Limitation Act, 1963 — Section 12, 12(2)
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 2,875 of 3,665
High Courts22 Mar 1983
Gandhi Company Vs Krishna Glass Pvt. Ltd.
Bombay High Court · (1983) 85 BOMLR 179 : (1983) MhLj 1036
Contract Act, 1872 — Section 45Partnership Act, 1932 — Section 30, 69
High Courts22 Mar 1983Dismissed
M.P. Padmanabhan Vs Union of India (UOI) and others
Bombay High Court · (1983) MhLj 593
Constitution of India, 1950 — Article 16, 16(1)
High Courts22 Mar 1983
Amirali Sadak Thamby Vs The State of Maharashtra and others
Bombay High Court · (1983) 2 BomCR 55
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts21 Mar 1983Dismissed
Pandurang Hindurao Patil Vs State of Maharashtra and others
Bombay High Court · (1983) MhLj 1081
Constitution of India, 1950 — Article 226, 226(1), 227, 327, 328Industrial Disputes Act, 1947 — Section 10(1)(d)Maharashtra Co-operative Societies Act, 1960 — Section 13, 14, 165, 165(2), 2(20)
High Courts16 Mar 1983
Regional Director, Employees State Insurance Corporation Vs Shashikant Arikhindi and Another
Bombay High Court · (1983) 2 BomCR 260
Bombay Employees State Insurance Rules, 1959 — Rule 26(5)Civil Procedure Code, 1908 (CPC) — Section 82Employees State Insurance Act, 1948 — Section 75
High Courts15 Mar 1983
Ramesh Kumar Swarup Chand Sancheti and Another Vs Rameshwar Vallabhram Bhatwal and Another
Bombay High Court · AIR 1983 Bom 378 : (1983) 2 BomCR 283 : (1983) 85 BOMLR 211 : (1983) MhLj 467
Civil Procedure Code, 1908 (CPC) — Section 2(2), 47, 97(2), 97(3), 99
High Courts14 Mar 1983Dismissed
Nagrik Sahakari Rugnalaya Karmachari Union Vs The Nagrik Sahakari Rugnalaya Maryadit
Bombay High Court · (1983) 85 BOMLR 272
Evidence Act, 1872 — Section 106Industrial Disputes Act, 1947 — Section 33Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971 — Section 11, 12, 24, 25
High Courts14 Mar 1983
Kalpana Shripati Rao (Smt.) Vs Shripati V. Rao
Bombay High Court · (1983) ARBLR 458 : (1983) 2 BomCR 375
Hindu Marriage Act, 1955 — Section 10(1), 13(1)
High Courts11 Mar 1983Dismissed
Pestonji Kekobad Bharucha Vs Aloo (Mrs.)
Bombay High Court · (1983) 03 BOM CK 0037
Hindu Marriage Act, 1955 — Section 10(1)Parsi Marriage and Divorce Act, 1936 — Section 20, 34, 44, 46, 47
High Courts11 Mar 1983
Rajan Prabhakar Borde Vs Maharashtra Housing and Area Development Authority and Another
Bombay High Court · AIR 1983 Bom 493 : (1983) MhLj 790
Maharashtra Housing and Area Development Act, 1976 — Section 177
High Courts11 Mar 1983
Pistonji Kekobund Bharucha Vs Aloo
Bombay High Court · AIR 1984 Bom 75 : (1983) 2 BomCR 312
Parsi Marriage and Divorce Act, 1936 — Section 20, 34, 44, 46, 47
High Courts10 Mar 1983
Vinayakrao Doiphode Vs Kishanrao Ganpatrao Tarodekar
Bombay High Court · (1983) 1 BomCR 622
High Courts10 Mar 1983
Vinaykumar Premratan Vs Collector, Buldana and Others
Bombay High Court · (1983) 03 BOM CK 0021
Maharashtra Municipalities Act, 1965 — Section 51(8), 53
High Courts08 Mar 1983
Vinayak Bhagwan Shetye Vs M/s Kismet Pvt. Ltd. and another
Bombay High Court · (1982) 135 ITR 49(1) : (1984) 1 LLJ 203
Industrial Disputes Act, 1947 — Section 11A
High Courts07 Mar 1983
State of Maharashtra Vs Dadaji Kacharu Sonawane
Bombay High Court · (1983) 03 BOM CK 0009
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 376
High Courts04 Mar 1983
Sugrabi and Others Vs Cavas Navroji Patel by his heirs and Others
Bombay High Court · (1984) 2 BomCR 277
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1), 14(1)Maharashtra Municipalities Act, 1965 — Section 115(2)Transfer of Property Act, 1882 — Section 111
High Courts04 Mar 1983
State of Maharashtra Vs Dr. Mahesh P. Mehta
Bombay High Court · (1983) 1 BomCR 606
Customs Act, 1962 — Section 135(1), 50, 52, 54, 71Foreign Exchange Regulation Act, 1973 — Section 8(1)
High Courts03 Mar 1983Dismissed
Euclides Joao Rodrigues and Another Vs Custodio Dias and Another
Bombay High Court · (1983) ACJ 478
Motor Vehicles Act, 1939 — Section 110A
High Courts03 Mar 1983
Navinchandra Ratilal Thakkar Vs Girdharilal H. Valia and Another
Bombay High Court · (1983) 2 BomCR 39
Presidency Small Cause Courts Act, 1882 — Section 41