High Courts03 Feb 1983
Dinanath Ajabrao Ingole and Another Vs Shetkari Shikshan Prasarak Mandal and Others
Bombay High Court · AIR 1983 Bom 404
Bombay Public Trusts Act, 1950 — Section 80
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 2,878 of 3,665
High Courts03 Feb 1983
Girisons Distributors and Others Vs Parekh Brothers and Others
Bombay High Court · (1983) 2 BomCR 309
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts02 Feb 1983
Arlem Breweries Ltd. Vs The Assistant Commissioner of Sales Tax, Panaji
Bombay High Court · (1983) 53 STC 172
Goa, Daman and Diu Excise Duty Act, 1964 — Section 2Goa, Daman and Diu Sales Tax Act, 1964 — Section 2(1), 7(1)
High Courts02 Feb 1983
B.J. Marda Vs Trustees of The Port of Bombay
Bombay High Court · (1989) 43 ELT 262
High Courts02 Feb 1983
Bhagirathprasad Jagannath Marda Vs The Trustees of the Port of Bombay and Others
Bombay High Court · (1989) 24 ECR 255
High Courts01 Feb 1983
Sitabai Ramnath Vaidya Vs Shridhar Abajit Maind
Bombay High Court · (1983) 2 BomCR 6
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 11, 12(2)Constitution of India, 1950 — Article 227
High Courts01 Feb 1983
The Saraswat Co-operative Bank Limited and Others Vs P.G. Koranne and Others
Bombay High Court · AIR 1983 Bom 317 : (1983) 85 BOMLR 134
Banking Regulation Act, 1949 — Section 34AConstitution of India, 1950 — Article 14, 19(1), 245, 246Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971 — Section 3(13)
High Courts01 Feb 1983
Mingoa Pvt. Ltd. and Another Vs Union of India (UOI) and Others
Bombay High Court · (1983) 2 BomCR 720
High Courts01 Feb 1983
Commissioner of Sales Tax, Maharashtra State, Bombay Vs Gordhandas Tokersey
Bombay High Court · (1983) 52 STC 381
Bombay Sales Tax Act, 1959 — Section 52
High Courts01 Feb 1983
Hiralal Vithaldas Gujarathi and Others Vs Namdeo Mahadu Jadhav
Bombay High Court · (1983) 2 BomCR 71
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(2)Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1Constitution of India, 1950 — Article 227
High Courts31 Jan 1983Allowed
B.B. Billimoria and Another Vs State of Maharashtra and Others
Bombay High Court · (1983) 2 BomCR 618
Urban Land (Ceiling and Regulation) Act, 1976 — Section 2, 4
High Courts31 Jan 1983
Bata India Limited Vs The State of Maharashtra
Bombay High Court · (1983) 53 STC 132
Bombay Sales Tax Act, 1959 — Section 2(29), 2(36), 3, 37, 37(1)
High Courts27 Jan 1983
Mumbai Grahak Panchayat Vs State of Maharashtra
Bombay High Court · (1983) 85 BOMLR 218
Constitution of India, 1950 — Article 19, 21, 226, 246, 43
High Courts27 Jan 1983
Eknath Kira Akhadkar and Others etc. Vs Administrative Tribunal and Others etc.
Bombay High Court · AIR 1984 Bom 144
General Clauses Act, 1897 — Section 6Goa, Daman and Diu Buildings (Lease, Rent and Eviction) Control (Amendment) Act, 1976 — Section 22(3), 32(4)Goa, Daman and Diu Buildings (Lease, Rent and Eviction) Control Act, 1968 — Section 2, 22, 22(2), 22(3)
High Courts25 Jan 1983Dismissed
Union of India (UOI) Vs John Samuel Peters
Bombay High Court · (1983) 85 BOMLR 297
Civil Procedure Code, 1908 (CPC) — Section 11Industrial Disputes Act, 1947 — Section 33C
High Courts25 Jan 1983Allowed
Nasibdar Suba Fakir Vs Adhia and Company and others
Bombay High Court · (1983) MhLj 647
Motor Vehicles Act, 1988 — Section 95(l)(b)
High Courts25 Jan 1983
Nasibdar Suba Fakir Vs Adhia and Company and Others
Bombay High Court · (1984) 1 ACC 105 : AIR 1984 Bom 1 : (1983) 1 BomCR 520 : (1983) 85 BOMLR 373 : (1985) 58 CompCas 449 : (1984) ILR (Bom) 1714 : (1983) MhLj 647
Bombay Motor Vehicles Tax Rules, 1940 — Rule 118Motor Vehicles Act, 1939 — Section 95, 95(1)
High Courts24 Jan 1983
Shree Vindhya Paper Mills Ltd. Vs Union of India and Others
Bombay High Court · AIR 1983 Bom 270 : (1983) 1 CompLJ 361
Industries (Development and Regulation) Act, 1951 — Section 13(1), 2, 29, 3
High Courts21 Jan 1983Dismissed
Rukhminibai Ramvilas Lahoti Vs Muralidhar Govindram and Company
Bombay High Court · (1985) 1 BomCR 418 : (1983) 85 BOMLR 454
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 11, 5
High Courts20 Jan 1983
Anirudh Jageorao Vs Babarao Irbaji and Others
Bombay High Court · AIR 1983 Bom 391 : (1983) ARBLR 304 : (1983) MhLj 379
Hindu Adoptions and Maintenance Act, 1956 — Section 10, 3, 4