High Courts04 Aug 1987Allowed
Shankar Narayan Goverdhan Vs Bharat Pulverising Mills Pvt. Ltd. and Another
Bombay High Court · (1987) 3 BomCR 196 : (1987) 89 BOMLR 395 : (1987) MhLj 817
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 15A, 99
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 2,759 of 3,665
High Courts31 Jul 1987Allowed
Asha Pavro Electronics Pvt. Ltd. and Shri Ajit Prabhakar Deshpande Vs The Union of India (UOI), B.N. Phatarpekar, Asstt. Collr. and Peico Electronics and Electricals Ltd.
Bombay High Court · (1988) 14 ECR 405
Central Excises and Salt Act, 1944 — Section 2(f)
High Courts31 Jul 1987
Asha Pavro Electronics Pvt. Ltd. Vs Union of India and others
Bombay High Court · (1988) 17 ECC 394 : (1987) 31 ELT 661
Central Excises and Salt Act, 1944 — Section 4(4)
High Courts30 Jul 1987
Shakti Insulated Wires Pvt. Ltd. and another Vs Union of India and others
Bombay High Court · (1989) 22 ECC 116 : (1987) 31 ELT 623
Central Excises and Salt Act, 1944 — Section 33
High Courts30 Jul 1987
Prashant Kumar, Asstt. Collector Vs Mancharlal Bhagatram Bhatia
Bombay High Court · (1988) 37 ELT 3 : (1987) MhLj 1026
Customs Act, 1962 — Section 108, 135
High Courts30 Jul 1987
Prashant Kumar Vs Mancharlal Bhagatram Bhatia and others
Bombay High Court · (1988) 1 BomCR 31
Criminal Procedure Code, 1973 (CrPC) — Section 397(2), 437(4), 439(1)
High Courts30 Jul 1987
P.M.P. Auto Industries Ltd. Vs The Union of India (UOI) and Another
Bombay High Court · (1988) 14 ECR 28
High Courts30 Jul 1987Dismissed
Santosh Chitra Mandir Vs State of Maharashtra and others
Bombay High Court · (1991) MhLj 676
Bombay Cinemas (Regulation) Act, 1953 — Section 9Constitution of India, 1950 — Article 14, 19(1)(g), 300A
High Courts30 Jul 1987
Prashant Kumar Vs Mancharlal Bhagatram Bhatia and Others
Bombay High Court · (1988) CriLJ 1463
Customs Act, 1962 — Section 135
High Courts29 Jul 1987
J.L. Morrisson So. and Jones (India) Ltd., Bombay and another Vs Union of India and others
Bombay High Court · (1988) 19 ECR 214 : (1988) 36 ELT 3
Customs Act, 1962 — Section 25(1), 27, 27(1), 28
High Courts29 Jul 1987Allowed
Fulchand Champalal Jain Vs Punjaru Shankar Patil and Others
Bombay High Court · (1987) 3 BomCR 175 : (1987) MhLj 1032
Bombay Money Lenders Act, 1946 — Section 2(9)Negotiable Instruments Act, 1881 (NI) — Section 80
High Courts29 Jul 1987
Mukherjee Biswa Nath and Others Vs Samir Kundu and Another
Bombay High Court · AIR 1988 Bom 26 : (1987) 3 BomCR 517
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 52, Order 40 Rule 1
High Courts28 Jul 1987Dismissed
S.V. Kedari and Co. and Another Vs Mohammad Ibrahim and Others
Bombay High Court · AIR 1988 Bom 394 : (1988) 1 BomCR 149
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 2, Order 8 Rule 2
High Courts28 Jul 1987
R.K. Synthetics and Fibres Pvt. Ltd. Vs Joint Chief Controller of Imports and Exports, Bombay
Bombay High Court · (1988) 17 ECC 339 : (1987) 31 ELT 657
High Courts28 Jul 1987Dismissed
Roche Products Limited Vs Shri N.B. Sonavane, Collector of Customs
Bombay High Court · (1988) 14 ECR 395
Customs Act, 1962 — Section 130Industrial (Development and Regulation) Act, 1951 — Section 12
High Courts27 Jul 1987
Tata Oil Mills Co. Ltd. and another Vs Union of India and another
Bombay High Court · (1987) 31 ELT 51
Customs Act, 1962 — Section 111, 129(3)
High Courts27 Jul 1987
The Tata Oil Mills Co. Ltd. and Another Vs The Union of India (UOI) and The Collector of Customs
Bombay High Court · (1988) 14 ECR 588
Customs Act, 1962 — Section 111(d)
High Courts27 Jul 1987
Balwant Singh Sethi Vs Sardar Zorawarsingh Hushnak Singh Anand and another
Bombay High Court · (1988) 63 CompCas 310
Companies Act, 1956 — Section 173, 53(2)
High Courts27 Jul 1987Dismissed
State of Maharashtra and Others Vs Roop Kumar Dayaram Gursahani (Dr.) and Others
Bombay High Court · (1987) 3 BomCR 271
Bombay Municipal Corporation Medical Colleges Rules — Rule 13AConstitution of India, 1950 — Article 14
High Courts24 Jul 1987
Sheikh Muntijim Vs State of Maharashtra
Bombay High Court · (1988) 3 BomCR 99
Penal Code, 1860 (IPC) — Section 100, 302