COURT ARCHIVE

Bombay High Court judgments

73,288 judgments · page 2,761 of 3,665

High Courts17 Jul 1987Dismissed

Empress Mills Cooperative Society Ltd., Nagpur Vs Presiding Officer, Third Labour Court at Nagpur

Bombay High Court · (1987) MhLj 1005

Bombay Industrial Relations Act, 1946 — Section 109, 42, 42(1), 82Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 33C(2), 9A

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High Courts16 Jul 1987

Asiatic Salvors Vs Dodsal Private Ltd.

Bombay High Court · AIR 1987 Bom 335

Arbitration Act, 1940 — Section 30

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High Courts16 Jul 1987

Scorts Tractors Ltd. Vs Union of India and others

Bombay High Court · (1988) 15 ECC 320 : (1987) 31 ELT 685

Customs Act, 1962 — Section 27

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High Courts13 Jul 1987

Colaba Land Mills Co. Ltd. Vs Union of India

Bombay High Court · (1989) 66 CompCas 610

Companies Act, 1956 — Section 391, 555, 555(4), 555(7)

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High Courts13 Jul 1987

Shridhar Hari Chandorkar Vs State of Maharashtra and Another

Bombay High Court · (1988) 1 BomCR 17

Constitution of India, 1950 — Article 310, 311Maharashtra Water Supply and Sewerage Board Act, 1976 — Section 23

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High Courts10 Jul 1987

Madhukar Balkrishna Badiye and Others Vs State of Maharashtra and Others

Bombay High Court · (1987) 2 BomCR 621 : (1987) MhLj 698

Bombay Motor Vehicles Tax Act, 1958 — Section 3(1), 3(2), 3(3), 3(IB), 9Constitution of India, 1950 — Article 14, 19(1)

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High Courts09 Jul 1987Allowed

Popat Balu Vanjari Vs State of Maharashtra

Bombay High Court · (1988) 1 BomCR 92

Evidence Act, 1872 — Section 157, 3Penal Code, 1860 (IPC) — Section 302

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High Courts09 Jul 1987Dismissed

Omega Trading Agency and Another Vs J. Datta, The Collector of Customs and Others

Bombay High Court · (1987) 13 ECR 1177

Customs Act, 1962 — Section 111(d), 112(b)

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High Courts09 Jul 1987

Smt. Bharati Manoharlal Ahuja Vs State of Maharashtra

Bombay High Court · (1988) 17 ECC 257 : (1989) 39 ELT 395

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 22(5)

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High Courts09 Jul 1987Dismissed

Chandralok Sahakari Gruha Nirman Sanstha Ltd., Shegaon Vs Assistant Registrar, Co-Operative Societies, Shegaon

Bombay High Court · (1992) MhLj 1118

Maharashtra Co-operative Societies Act, 1960 — Section 5, 73(H)(2), 73G(2B), 73H, 73H(2)

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High Courts08 Jul 1987

Satellite Engineering Ltd. and another Vs Union of India and others

Bombay High Court · (1988) 19 ECR 33 : (1987) 31 ELT 356

Customs Act, 1962 — Section 14

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High Courts07 Jul 1987

Gandhi and Co. Vs Krishnan Glass Pvt. Ltd.

Bombay High Court · AIR 1987 Bom 348 : (1987) MhLj 885

Civil Procedure Code, 1908 (CPC) — Order 30 Rule 1, Order 30 Rule 2Partnership Act, 1932 — Section 69(2)

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High Courts06 Jul 1987

The Special Land Acquisition Officer (I), Bombay and Another Vs The Municipal Corporation of Greater Bombay

Bombay High Court · AIR 1988 Bom 9 : (1988) 2 BomCR 588

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 141Land Acquisition (Amendment) Act, 1984 — Section 18, 18(1)

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High Courts06 Jul 1987

Gujarat Electronics and others Vs Union of India and others

Bombay High Court · (1988) 15 ECC 189 : (1988) 18 ECR 350 : (1988) 36 ELT 47

Customs Act, 1962 — Section 110(1), 111, 129D

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High Courts03 Jul 1987Dismissed

Agricultural Produce Market Committee and Others Vs State of Maharashtra and Others

Bombay High Court · (1988) 1 BomCR 168 : (1988) MhLj 228

Maharashtra Agricultural Produce Marketing (Regulation) Act, 1963 — Section 15, 15(3), 15A, 19, 21

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High Courts03 Jul 1987

Union of India and others Vs Advani Oerlikon Limited and another

Bombay High Court · (1988) 18 ECC 154 : (1989) 20 ECR 367 : (1987) 31 ELT 44

Central Excises and Salt Act, 1944 — Section 11B

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High Courts03 Jul 1987

State Bank of India, Igatpuri Branch, Igatpuri Vs Kashinath Bhikaji Wage and others

Bombay High Court · (1988) MhLj 235

Civil Procedure Code, 1908 (CPC) — Section 60(1), 60(1)(b)

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High Courts03 Jul 1987Allowed

Marybai Marshal Pimenta and another Vs Ramnath Gopal Bhuskute and others

Bombay High Court · (1987) MhLj 628

Bombay Tenancy and Agricultural Lands Act, 1948 — Section 85ACriminal Procedure Code, 1973 (CrPC) — Section 145

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High Courts03 Jul 1987

State Bank of India Vs Kashinath Bhikaji Wage and Others

Bombay High Court · (1987) 07 BOM CK 0052

Civil Procedure Code, 1908 (CPC) — Section 60(1)

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High Courts03 Jul 1987

Extrusion Processes Pvt. Ltd. and others Vs Union of India and another

Bombay High Court · (1988) ECR 218 : (1987) 31 ELT 866

Central Excises and Salt Act, 1944 — Section 4, 4(4)

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