High Courts19 Aug 1987Dismissed
Kamani Tubes Limited Vs Kamani Employees Union and Others
Bombay High Court · (1987) 89 BOMLR 417 : (1995) 3 LLJ 345 : (1987) MhLj 861
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 2,757 of 3,665
High Courts18 Aug 1987Allowed
Ramabai Chavan Vs Nivrutti Nimbhaji Chavan and Others
Bombay High Court · (1988) 2 BomCR 161
Criminal Procedure Code, 1973 (CrPC) — Section 222(3)Penal Code, 1860 (IPC) — Section 494, 511
High Courts18 Aug 1987Dismissed
Francis John Vs Director of Education, Government of Goa, Daman and Diu, Goa and others
Bombay High Court · (1988) MhLj 214
High Courts18 Aug 1987
R.D. Ashar Engineering Division Another Vs Assistant Collector of Central Excise and Others
Bombay High Court · (1988) 14 ECR 140
High Courts18 Aug 1987Allowed
Ramesh Laxman Raul and Others Vs Southern Machine Industries and Others
Bombay High Court · (1993) 3 LLJ 354
High Courts18 Aug 1987
John Wyeth (India) Ltd. Vs Geoffrey Manner and Co. Ltd.
Bombay High Court · (1987) 08 BOM CK 0028
Companies Act, 1956 — Section 392
High Courts18 Aug 1987
In Re: John Wyeth (India) Limited and In Re: Geoffrey Manners and Co. Limited
Bombay High Court · (1988) 63 CompCas 233 : (1988) 1 LLJ 481
High Courts18 Aug 1987
Assistant Collector of Customs R and I (P.), Bombay Vs Shankar Govardhan Mohite and others
Bombay High Court · (1987) 3 BomCR 708 : (1988) 15 ECC 141 : (1989) 23 ECR 230 : (1988) 36 ELT 300
Criminal Procedure Code, 1973 (CrPC) — Section 59
High Courts18 Aug 1987
Asstt. Coll. of Customs Vs Shankar Govardhan Mohite
Bombay High Court · AIR 1987 Bom 160
Customs Act, 1962 — Section 108
High Courts18 Aug 1987
Chandrakant Ganpat Shelar and Others Vs Sophy Keely, Hill Garange High School, Bombay and Others
Bombay High Court · (1987) MhLj 1012
Constitution of India, 1950 — Article 226, 227, 32Contempt of Courts Act, 1971 — Section 22, 3Maharashtra Employees of Private Schools (Conditions of Service) Regulation Act, 1977 — Section 13, 2(12)
High Courts14 Aug 1987
Union of India and others Vs Suwidhi Enterprises and another
Bombay High Court · (1989) 40 ELT 317
High Courts14 Aug 1987Allowed
Anand Krishnaya Kondiya Vs Assistant Collector of Customs and Another
Bombay High Court · (1988) 1 BomCR 8 : (1987) MhLj 1044
Criminal Procedure Code, 1973 (CrPC) — Section 204, 437, 443, 71
High Courts14 Aug 1987
Bipinchandra Vrajlal Ghelani Vs Union of India and another
Bombay High Court · (1988) 15 ECC 77 : (1987) 31 ELT 694
High Courts14 Aug 1987
Berlia Chemicals and Traders Vs Union of India
Bombay High Court · (1993) 67 ELT 481
High Courts14 Aug 1987
Bipinchandra Vrajlal Ghelani Vs The Union of India (UOI) and Ajay M. Agnihotri, Assistant Collr. of Customs
Bombay High Court · (1988) 14 ECR 520
High Courts14 Aug 1987Allowed
Berlia Chemicals and Traders and Vijaykumar Berlia of Bombay Vs The Union of India (UOI), Ministry of Finance, The Collector of Customs and V. Kumarswamy, the Assistant Collector of Customs
Bombay High Court · (1988) 14 ECR 659
High Courts13 Aug 1987
Ajit Glass Works Pvt. Ltd. and another Vs Union of India and others
Bombay High Court · (1987) 31 ELT 615
Central Excises and Salt Act, 1944 — Section 4(4)
High Courts13 Aug 1987
Bajaj Electricals Limited Vs Metals and Allied Products and Another
Bombay High Court · AIR 1988 Bom 167
Trade and Merchandise Marks Act, 1958 — Section 29Trade and Merchandise Marks Rules, 1959 — Rule 39
High Courts13 Aug 1987Dismissed
Goregaon Malayalee Samaj (Regd.) Vs Popatlal Prabhudas and Sons and Others
Bombay High Court · (1988) 1 BomCR 358
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1), 15AConstitution of India, 1950 — Article 14, 226, 227Transfer of Property Act, 1882 — Section 105
High Courts13 Aug 1987
Chowgule and Co. Pvt. Ltd. Vs Union of India and others
Bombay High Court · (1987) 2 BomCR 691 : (1990) 27 ECC 203 : (1988) 38 ELT 401
Customs Act, 1962 — Section 117, 12, 14, 15, 157(2)