High Courts20 Feb 2013
M/s. OHM Stock Brokers Pvt. Ltd. Vs Commissioner of Income Tax and Another
Bombay High Court · (2013) 158 CTR 90 : (2013) 351 ITR 443 : (2013) 215 TAXMAN 53
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 1,248 of 3,665
High Courts20 Feb 2013
M/s. Gurudev Developers Vs Kurla Konkan Niwas CHS Ltd.
Bombay High Court · (2013) 2 ABR 1151 : AIR 2013 Bom 67 : (2013) 4 BomCR 671 : (2013) 3 MhLj 178
Contract Act, 1872 — Section 70Maharashtra Co-operative Societies Act, 1960 — Section 164
High Courts20 Feb 2013
Patel Engineering Ltd. Vs Union of India and Others
Bombay High Court · (2014) 24 GSTR 429
High Courts20 Feb 2013Dismissed
State of Maharashtra Vs Nilesh Manohar Risodkar
Bombay High Court · (2013) ALLMR(Cri) 2044
Income Tax Act, 1961 — Section 48, 49Penal Code, 1860 (IPC) — Section 354, 376
High Courts20 Feb 2013
Mr. Ramling B. Mali Vs Mr. A.M. Atram, Deputy Secretary, Medical Education and Drugs Dept., Mantralaya, The State of Maharashtra and The Registrar, Maharashtra Nursing Council, ESIS Hospital Compound
Bombay High Court · (2013) 2 ABR 1138 : (2013) 3 ALLMR 585 : (2013) 3 BomCR 880 : (2013) 1 LLN 631 : (2013) 4 MhLj 751
Constitution of India, 1950 — Article 226Maharashtra Nurses Act, 1966 — Section 11, 17, 3, 3(3), 3(3)(b)(i)
High Courts20 Feb 2013Partly Allowed
Badrinath @ Bhaiya @ Siddheshwar Sheshrao Bahir Vs The State of Maharashtra
Bombay High Court · (2013) ALLMR(Cri) 2575
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 354, 376, 511
High Courts20 Feb 2013Disposed Off
Abdullabhai Abdul Kader Vs Union of India
Bombay High Court · (2013) 294 ELT 549
High Courts20 Feb 2013
Krushak Seva Sahayya Samiti Trust Vs C.C.E. and C.
Bombay High Court · (2014) 33 STR 489
High Courts19 Feb 2013Allowed
Wallace Pharmaceuticals Ltd., Mr. Cezar Menezes Vs Union of India and Others
Bombay High Court · (2013) 02 BOM CK 0142
Constitution of India, 1950 — Article 14, 226, 227, 265, 300A
High Courts19 Feb 2013
Gangadhar N. Agrawal Vs The Income Tax Appellate Tribunal
Bombay High Court · (2013) 02 BOM CK 0141
Income Tax Act, 1961 — Section 143(2), 271(1)(c)
High Courts19 Feb 2013
M/s. Global Energy Pvt. Ltd. Vs Commissioner of Income Tax
Bombay High Court · (2013) 7 BomCR 9 : (2014) 266 CTR 296 : (2013) 356 ITR 502 : (2013) 215 TAXMAN 224
Constitution of India, 1950 — Article 136, 226Income Tax Act, 1961 — Section 127, 127(1), 127(2), 132(1)
High Courts19 Feb 2013
Gangadhar Narsingdas Agrawal (HUF), an Hindu Undivided Family Vs Mr. T.K. Chatterjee, The Chief Commissioner of Income Tax, Mr. Sukumar Mondal, The Assistant Commissioner of Income Tax, Mr. Jayaraghavan B., The Assistant Commissioner of Income Tax and Union of India
Bombay High Court · (2013) 7 BomCR 19
High Courts19 Feb 2013Disposed Off
Celina Almeida Vs Minister of Urban Development and Others
Bombay High Court · (2013) 5 ALLMR 586 : (2013) 4 MhLj 53
High Courts18 Feb 2013
The Commissioner of Central Excise Vs M/s. Rudra Industries and M/s. Automobile Corporation of Goa Ltd.
Bombay High Court · (2013) 7 BomCR 393 : (2013) 297 ELT 340 : (2013) 23 GSTR 305
Central Excises and Salt Act, 1944 — Section 35(G), 35G
High Courts18 Feb 2013
Bharat Petroleum Corporation Ltd. Vs Petroleum Employee''s Union and Others
Bombay High Court · (2013) 3 ALLMR 593 : (2013) 4 MhLj 511
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 22, 23, 24
High Courts18 Feb 2013Dismissed
Jeevan Vikas Kendra Vs Government of Maharashtra and Others
Bombay High Court · (2013) 4 ABR 675 : (2013) 3 ALLMR 26 : (2013) 6 BomCR 375 : (2013) 3 MhLj 72
Bombay Public Trusts Act, 1950 — Section 41AA, 41AA(i), 41AA(ii), 41AA(iii)(c), 41AA(iv)(b)Constitution of India, 1950 — Article 21, 226Urban Land (Ceiling and Regulation) Act, 1976 — Section 20, 21
High Courts18 Feb 2013Allowed
Bhagirathibai and Wanmala Vs Tanabai and Others
Bombay High Court · (2013) 2 ABR 1252 : AIR 2013 Bom 99 : (2013) 3 ALLMR 680 : (2013) 3 BomCR 598 : (2013) 3 DMC 733 : (2013) 2 MhLj 502
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12Hindu Succession Act, 1956 — Section 14, 14(1)
High Courts18 Feb 2013Dismissed
M/s. Asian Power Controls Ltd. Vs Mrs. Bubbles Goyal
Bombay High Court · (2013) 3 ALLMR 379 : (2013) 4 BomCR 660 : (2013) 3 MhLj 811
Companies Act, 1956 — Section 439, 439(1)(d), 528, 529, 529(1)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts18 Feb 2013
General Kamgar Union Vs Mumbai Mazdoor Sabha and Others
Bombay High Court · (2013) 137 FLR 709 : (2013) 3 LLJ 241
Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971 — Section 10, 10(3), 13
High Courts18 Feb 2013
Ishwarlal and Others Vs Pandir and Another
Bombay High Court · (2013) ALLMR(Cri) 3381