High Courts14 Feb 2013Allowed
Mrs. Gover Neville Cardmaster Vs Mr. Neville Cardmaster
Bombay High Court · (2013) 2 ALLMR 850
Foreign Marriage Act, 1969 — Section 18, 27(1)(b)
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 1,250 of 3,665
High Courts14 Feb 2013
Director of Income Tax (IT)-II Vs BNP Paribus SA
Bombay High Court · (2013) 214 TAXMAN 548
Income Tax Act, 1961 — Section 10, 14A
High Courts14 Feb 2013
Mavi Industrial Ltd. (formerly known as Krishna Filaments Ltd.) Vs The Commissioner of Customs and Central Excise, Thane-II, 4th Floor, Nav Prabhat Chambers, Ranade Road, Dadar (W), Mumbai - 400018 and The Development Commissioner, SEEPZ Special Economic Zone, Ministry of Commerce and Industries, Andheri (East) Mumbai - 400096
Bombay High Court · (2013) 2 ABR 658 : (2013) 7 BomCR 299 : (2013) 197 ECR 254 : (2013) 289 ELT 15
Customs Act, 1962 — Section 58, 61, 68, 72
High Courts14 Feb 2013
Vinod and Another Vs District Judge-2 and Another
Bombay High Court · (2013) 3 ABR 87 : (2013) 3 ALLMR 813 : (2013) 3 BomCR 747 : (2013) 2 MhLj 493
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 4, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A
High Courts14 Feb 2013Dismissed
Pappu Alias Akhilesh Vs The State of Maharashtra and Others
Bombay High Court · (2013) ALLMR(Cri) 2180
Bombay Police Act, 1951 — Section 27(1), 56, 59Income Tax Act, 1922 — Section 3Income Tax Act, 1961 — Section 2(19), 2(31), 40A(2)(a)
High Courts14 Feb 2013Dismissed
Sayyed Akhlakh Vs Khamarbee
Bombay High Court · (2013) ALLMR(Cri) 2509
High Courts14 Feb 2013Dismissed
Asstt. CIT Vs Geno Pharmaceuticals Ltd.
Bombay High Court · (2013) 02 BOM CK 0031
High Courts13 Feb 2013
Lalchand Kalro and Others Vs Neeraj Lalchand Kalro and Others
Bombay High Court · (2013) 2 ABR 1204 : AIR 2013 Bom 73 : (2013) 3 ALLMR 271 : (2013) 3 BomCR 697 : (2013) 2 MhLj 708
Bombay Court Fees Act, 1959 — Section 6(iv)(d), 6(iv)(j)Penal Code, 1860 (IPC) — Section 498AProtection of Women From Domestic Violence Act, 2005 — Section 17
High Courts13 Feb 2013Dismissed
Tata Capital Financial Services Limited Vs Ramasarup Industries Limited and Others
Bombay High Court · (2014) 2 BC 275 : (2013) 6 BomCR 230
Arbitration and Conciliation Act, 1996 — Section 22(1), 34, 36, 9Civil Procedure Code, 1908 (CPC) — Section 2(2)Constitution of India, 1950 — Article 141
High Courts13 Feb 2013
Director of Income Tax Vs WNS Global Services (UK) Ltd.
Bombay High Court · (2013) 214 TAXMAN 317
Income Tax Act, 1961 — Section 195, 234B, 234C
High Courts13 Feb 2013Partly Allowed
Dagdu Sitab Tadvi Vs The State of Maharashtra and Another
Bombay High Court · (2013) 6 ABR 717 : (2013) ALLMR(Cri) 2896
Criminal Procedure Code, 1973 (CrPC) — Section 164, 428Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 307
High Courts13 Feb 2013
Naser Bin Sayyad Chaus Vs The State of Maharashtra and Others
Bombay High Court · (2013) ALLMR(Cri) 3395
High Courts13 Feb 2013Dismissed
Mohd. Sabir Vs Govind
Bombay High Court · (2013) ALLMR(Cri) 2674
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts13 Feb 2013Dismissed
Hardikar''s New Shorthand and Typewriting Institute (Hardikar Classes) Vs Smt. Pramila Narhari Paranjape and Others
Bombay High Court · (2013) 4 ALLMR 91 : (2013) 4 BomCR 736 : (2013) 2 MhLj 644
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 100A, 104, 104(2), 115Constitution of India, 1950 — Article 136
High Courts13 Feb 2013
Union of India, Chairman and Commissioner of Income Tax Vs Shri Arun and The Hon''ble Central Administrative Tribunal
Bombay High Court · (2013) 4 ALLMR 186 : (2013) 3 MhLj 531
Constitution of India, 1950 — Article 226, 227, 235Income Tax Act, 1961 — Section 133A, 154, 246, 263, 267
High Courts13 Feb 2013Dismissed
Limo Cortez and Others Vs Chief Town Planner and Others
Bombay High Court · (2013) 5 ALLMR 252 : (2013) 4 BomCR 163
Constitution of India, 1950 — Article 226
High Courts13 Feb 2013Allowed
Atul and Another Vs The State of Maharashtra and Others
Bombay High Court · (2013) ALLMR(Cri) 2563
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Maharashtra Co-operative Societies Act, 1960 — Section 101Penal Code, 1860 (IPC) — Section 108, 109, 120B, 34, 406
High Courts13 Feb 2013Allowed
Maharashtra State Pharmacy Council Vs Mr. Shaikh Sikandar Shaikh Mustafa and Another
Bombay High Court · (2013) ALLMR(Cri) 2589
Pharmacy Act, 1948 — Section 42(2)
High Courts12 Feb 2013Dismissed
Francisco X. Jacques, Chairman Vs Directorate of Panchayats and Others Guala Closures (India) Pvt. Ltd. Shri Vincent Fernandes Vs State of Goa and The District Magistrate
Bombay High Court · (2013) 2 ABR 1244 : (2013) 4 ALLMR 175 : (2014) 3 BomCR 151 : (2013) 4 MhLj 798
Constitution of India, 1950 — Article 226Goa, Daman And Diu Agricultural Tenancy Act, 1964 — Section 18A, 18C, 2(13), 4, 51
High Courts12 Feb 2013
Rajkumar Vs The State of Maharashtra
Bombay High Court · (2013) 6 ABR 1243 : (2013) ALLMR(Cri) 3558 : (2014) 2 CCR 188