High Courts25 Feb 2013
Amish Jayant Dharod Vs The State of Maharashtra and Another
Bombay High Court · (2013) 3 BomCR(Cri) 384
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 1,246 of 3,665
High Courts25 Feb 2013
M/s. D.B. Bandodkar and Sons Pvt. Ltd. Vs The Asst. Commissioner, of Income Tax and The Additional Commissioner of Income Tax
Bombay High Court · (2013) 02 BOM CK 0216
Income Tax Act, 1961 — Section 142(1)
High Courts25 Feb 2013
Godrej Consumer Products Limited Vs Alchemy Biotech Private Limited
Bombay High Court · (2013) 56 PTC 279
High Courts25 Feb 2013Dismissed
CIT Vs Karda Constructions (P.) Ltd.
Bombay High Court · (2013) 02 BOM CK 0189
High Courts25 Feb 2013
Subhashchandra Gulzarilal Agrawal Vs The State of Maharashtra
Bombay High Court · (2013) ALLMR(Cri) 2758
Essential Commodities Act, 1955 — Section 3, 7Penal Code, 1860 (IPC) — Section 417
High Courts25 Feb 2013
Sagar Shantaram Patil Vs The North Maharashtra University, R.C. Patel Institute of Technology and The State of Maharashtra
Bombay High Court · (2013) 4 MhLj 937
High Courts25 Feb 2013
The State of Maharashtra Vs Chandrashekhar Shriram Atram
Bombay High Court · (2013) 5 ABR 29 : (2013) ALLMR(Cri) 1592 : (2013) 2 BomCR(Cri) 680
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 364, 367, 377
High Courts25 Feb 2013
Vinayak Rupraoji Dhongade Vs Civil Judge and Another
Bombay High Court · (2013) 2 ALLMR 862 : (2013) 6 BomCR 197 : (2013) 3 MhLj 191
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts25 Feb 2013Dismissed
Ujjwal Shikshan Sanstha and Another Vs Municipal Corpn. of Greater Mumbai and Others
Bombay High Court · (2013) 2 ABR 1161 : (2013) 3 ALLMR 246 : (2013) 6 BomCR 678 : (2013) 2 MhLj 695
High Courts25 Feb 2013
Nidhi Verma Vs Prabhudas Lilladher Pvt. Ltd.
Bombay High Court · (2013) 02 BOM CK 0129
High Courts25 Feb 2013
Ashok Maruti Rawoot and Others Vs The State of Maharashtra and Others
Bombay High Court · (2013) 3 ALLMR 192 : (2013) 3 MhLj 733
High Courts25 Feb 2013
Nagendra @ Guddu Hariharprasad Dubey Vs The State of Maharashtra and Another
Bombay High Court · (2013) ALLMR(Cri) 1221
Penal Code, 1860 (IPC) — Section 149, 304, 323
High Courts25 Feb 2013
Banubee Vs The State of Maharashtra and Another
Bombay High Court · (2013) ALLMR(Cri) 2495
Bombay Money Lenders Act, 1946 — Section 32(B)Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 167(3), 437(5)Penal Code, 1860 (IPC) — Section 405, 406, 506
High Courts25 Feb 2013Allowed
Annasaheb, Jijabai, Kum. Bharti and Sau. Meera Vs The State of Maharashtra
Bombay High Court · (2013) 02 BOM CK 0047
Penal Code, 1860 (IPC) — Section 302, 34, 498A
High Courts25 Feb 2013
Ahmednagar Mahanagar Palika Vs Piraji Ganpat Ambekar and Others
Bombay High Court · (2014) 140 FLR 489 : (2013) 6 MhLj 206
High Courts25 Feb 2013
R.R. Paints Pvt. Ltd. Vs Commissioner of C. Ex., Mumbai-III
Bombay High Court · (2014) 33 STR 156
High Courts25 Feb 2013Dismissed
The State of Maharashtra Vs Sitaram
Bombay High Court · (2013) ALLMR(Cri) 2788
Criminal Procedure Code, 1973 (CrPC) — Section 390Penal Code, 1860 (IPC) — Section 34, 429, 435
High Courts22 Feb 2013Dismissed
Dr. Wolfango Placido Fernandes and Others Vs State of Goa and Others
Bombay High Court · (2013) 2 ABR 1220 : (2013) LabIC 1422
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts22 Feb 2013
Commissioner of Income Tax Vs Ackruti City Ltd.
Bombay High Court · (2013) 261 CTR 617 : (2013) 214 TAXMAN 398
Income Tax Act, 1961 — Section 2(22)(e), 80IA, 80IA(4)(iii), 80IB(10)
High Courts22 Feb 2013Allowed
Revu Wala Rathod Vs The State of Maharashtra
Bombay High Court · (2013) 6 ABR 830 : (2013) ALLMR(Cri) 3444