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Bombay High Court judgments

73,288 judgments · page 1,245 of 3,665

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High Courts27 Feb 2013Disposed Off

JKS Infrastructure Private Limited Vs Edelweiss Asset Reconstruction Co. Ltd. and Another

Bombay High Court · (2013) 5 ALLMR 119 : (2014) 1 BC 123

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High Courts27 Feb 2013

Rosy Blue (India) Pvt. Ltd. Vs Orbit Corporation Ltd.

Bombay High Court · (2013) 02 BOM CK 0134

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High Courts27 Feb 2013

Kamlakar Narayan Bhamre Vs The State of Maharashtra

Bombay High Court · (2013) ALLMR(Cri) 2813

Prevention of Food Adulteration Act, 1954 — Section 14(a), 16, 2(ia)(a), 2(ia)(j), 2(ia)(m)
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High Courts27 Feb 2013

K.S. Dhondy Vs Her Majesty the Queen of Netherlands and Another

Bombay High Court · (2013) 3 ALLMR 506 : (2013) 6 BomCR 758 : (2013) 4 MhLj 64

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High Courts27 Feb 2013

Shri Dilip Vasantrao Sonawane and Others Vs State of Maharashtra and Others

Bombay High Court · (2013) 3 ALLMR 528 : (2013) 4 MhLj 476

Land Acquisition Act, 1894 — Section 4(1), 5A
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High Courts27 Feb 2013Allowed

Satish Eknath Majoke Vs Caste Scrutiny Committee, VSNT and Other Backward Class and Others

Bombay High Court · (2013) 6 BomCR 277

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High Courts26 Feb 2013

Shree Hanuman Mandir and Others Vs Satishchandra Bhalchandra Gurjar and Others

Bombay High Court · (2013) 2 ABR 1186 : (2014) 1 ALLMR 684 : (2014) 2 BomCR 221 : (2013) 3 MhLj 83

Bombay Public Trusts Act, 1950 — Section 17, 18, 18(5), 19, 19(d)Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11(d), 115
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High Courts26 Feb 2013Allowed

Padmanabh Vs The State of Maharashtra

Bombay High Court · (2014) FAJ 44

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High Courts26 Feb 2013

Ravi and Others Vs The State of Maharashtra

Bombay High Court · (2013) ALLMR(Cri) 3143

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High Courts26 Feb 2013Dismissed

Ramesh Dhudku Patil and Others Vs The State of Maharashtra

Bombay High Court · (2013) ALLMR(Cri) 2501 : (2014) 1 BC 504

Negotiable Instruments Act, 1881 (NI) — Section 138, 141
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High Courts26 Feb 2013Disposed Off

Kagalwala Building Vs Maharashtra Housing and Area Development Authority and Others

Bombay High Court · (2013) 4 ABR 546 : (2014) 3 ALLMR 615 : (2013) 6 BomCR 609 : (2014) 4 MhLj 191

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High Courts26 Feb 2013Dismissed

Ramesh and Another Vs Sudhakar and Others

Bombay High Court · (2013) 3 ALLMR 196 : (2013) 4 MhLj 81

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)
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High Courts26 Feb 2013

Arviva Industries (India) Limited Vs Vikas M. Tulsian and Another

Bombay High Court · (2013) 54 PTC 199

Trade Marks Act, 1999 — Section 2(i)(zg), 27(2), 29
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High Courts26 Feb 2013

Commissioner of Income Tax-I Vs M/s. Bennett Coleman and Co. Ltd.

Bombay High Court · (2013) 259 CTR 383

Income Tax Act, 1961 — Section 271(1)(c)
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High Courts26 Feb 2013Dismissed

Shri Besil Barrato and Others Vs Indian Hotel Company Employee''s Union and Others

Bombay High Court · (2013) 137 FLR 792

Constitution of India, 1950 — Article 226, 227Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971 — Section 20(1), 20(2)(b), 28(1), 30(2), 33Trade Unions Act, 1926 — Section 28, 28(1), 28(1A), 30(2)
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High Courts26 Feb 2013Dismissed

Narayan Ramu Karale Vs Shantabai Anna Patel (since deceased) through LRs. Prakash Anna Patil and Others

Bombay High Court · (2013) 3 ALLMR 197 : (2013) 6 BomCR 176 : (2013) 2 MhLj 651

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High Courts26 Feb 2013

Shabbir Hussaini Merchant and Others Vs State of Maharashtra and Another

Bombay High Court · (2013) 4 ABR 473 : (2013) 2 Crimes 651

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200, 202Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 120B, 34, 409, 420, 465
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High Courts26 Feb 2013

The State of Maharashtra Vs Nilesh Ambadas Dhore and Others

Bombay High Court · (2014) ALLMR(Cri) 840

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High Courts26 Feb 2013

The Commissioner of Income Tax-Ill, Pune Vs Mr. Riyaz A. Sheikh

Bombay High Court · (2013) 02 BOM CK 0011

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High Courts26 Feb 2013Dismissed

Satyadeo Madhavrao Jamgade Vs The State of Maharashtra

Bombay High Court · (2014) ALLMR(Cri) 1707

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