High Courts04 Mar 2013
Anna Manku Mane Vs State of Maharashtra
Bombay High Court · (2013) 3 ABR 1437 : (2013) ALLMR(Cri) 2707
Penal Code, 1860 (IPC) — Section 300, 302
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 1,243 of 3,665
High Courts04 Mar 2013Dismissed
Mohd. Yousufuddin Vs The State of Maharashtra and Another
Bombay High Court · (2013) ALLMR(Cri) 2055 : (2014) 1 BomCR(Cri) 197
Forest Act, 1927 — Section 3, 41, 42Income Tax Act, 1961 — Section 37, 48, 50, 54EMaharashtra Felling of Trees (Regulation) Act, 1964 — Section 4
High Courts04 Mar 2013
Madhukar Ramchandra Keni Vs Vasant Jagannath Patil and Others
Bombay High Court · (2013) 3 ALLMR 689 : (2013) 4 BomCR 859 : (2013) 4 MhLj 403
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 151
High Courts04 Mar 2013
The State of Maharashtra Vs Sadashiv Shankar Mali and Others
Bombay High Court · (2013) ALLMR(Cri) 1690
Penal Code, 1860 (IPC) — Section 120(B), 143, 147, 149, 323
High Courts04 Mar 2013Dismissed
Ramkrishna @ Sameer @ Balkrishna Chandra Parsekar Vs The State of Maharashtra
Bombay High Court · (2013) ALLMR(Cri) 2498
Penal Code, 1860 (IPC) — Section 302
High Courts01 Mar 2013
Ajaykumar Sunilkumar Sharma Vs The State of Maharashtra
Bombay High Court · (2013) 3 ABR 138 : (2014) ALLMR(Cri) 2534 : (2013) 3 BomCR(Cri) 467
Penal Code, 1860 (IPC) — Section 302, 304, 391, 395, 396
High Courts01 Mar 2013Dismissed
Dy. Collector and S.D.O. and The Executive Engineer Vs Shri Kishor V. Kharangate (since deceased through L.Rs:) (Smt. Lata Kishore Kharangate, Shri Kiran Kishore Kharangate and Smt. Shweta Kiran Kharangate)
Bombay High Court · (2013) 5 ALLMR 177 : (2013) 5 MhLj 671
High Courts01 Mar 2013Dismissed
Diamond and Gem Development Corporation Limited Vs M/s. Morex Petrochem Private Limited and Another
Bombay High Court · (2013) 2 ABR 1268 : (2013) 3 ALLMR 157 : (2013) 2 BomCR 523 : (2013) 3 MhLj 458
Civil Procedure Code, 1908 (CPC) — Section 115, 16, 16, 17, 17
High Courts01 Mar 2013Allowed
Lupin Ltd. Vs Ovation Remedies
Bombay High Court · (2014) 2 ABR 325 : (2014) 3 ALLMR 313
High Courts01 Mar 2013Dismissed
CIT Vs Jyotichand B. Saraf and Sons (P.) Ltd.
Bombay High Court · (2013) 03 BOM CK 0200
High Courts01 Mar 2013
Sanjay and Others Vs The State of Maharashtra
Bombay High Court · (2013) ALLMR(Cri) 1941
Criminal Procedure Code, 1973 (CrPC) — Section 482Income Tax Act, 1961 — Section 10(22), 11, 2(15), 255(4), 80GPenal Code, 1860 (IPC) — Section 324, 34
High Courts01 Mar 2013Dismissed
Nafis Taufiq Shaikh Vs State of Maharashtra
Bombay High Court · (2013) 3 ABR 135 : (2013) ALLMR(Cri) 2400 : (2013) 3 BomCR(Cri) 474
Evidence Act, 1872 — Section 32(1), 35Penal Code, 1860 (IPC) — Section 302, 307
High Courts01 Mar 2013
Efregina D''Souza Vs Deputy Collector and Sub-Divisional Officer and Others
Bombay High Court · (2013) 5 ALLMR 175 : (2013) 6 MhLj 215
High Courts01 Mar 2013
M/s. Oil and Natural Gas Corporation Ltd. Vs The Commissioner of Central Excise, Service Tax and Customs
Bombay High Court · (2013) 196 ECR 331 : (2013) 19 GSTR 434 : (2013) 32 STR 31 : (2013) 39 STT 430
Central Excises and Salt Act, 1944 — Section 11A, 2(f)
High Courts01 Mar 2013
The Institute of Cost Accountants of India Vs The Registrar of Trade Marks, Mumbai and The Registrar of Trade Marks, Kolkata
Bombay High Court · (2013) 3 ABR 284 : AIR 2013 Bom 107 : (2013) 2 ALLMR 853 : (2013) 2 BomCR 533 : (2013) 3 MhLj 418 : (2013) 56 PTC 229
Cost and Works Accountants Act, 1959 — Section 18
High Courts01 Mar 2013Allowed
Atul Vs Sau. Anuja and Another
Bombay High Court · (2013) ALLMR(Cri) 2179
Criminal Procedure Code, 1973 (CrPC) — Section 125Income Tax Act, 1961 — Section 2(18)(ad), 80P
High Courts01 Mar 2013Dismissed
Ganesh Gopal Mahajan Vs Dhanraj Pandharinath Sapkale and Another
Bombay High Court · (2013) ALLMR(Cri) 2169 : (2014) 2 BomCR(Cri) 577 : (2014) 5 MhLj 305
Criminal Procedure Code, 1973 (CrPC) — Section 357(3), 378(4)Evidence Act, 1872 — Section 137Income Tax Act, 1961 — Section 80P(2)(a)(i)
High Courts01 Mar 2013
Shri Harishkumar Sachdeva Vs Smt. Madhavi Jain and Others
Bombay High Court · (2014) 1 ABR 735 : (2013) 5 ALLMR 91 : (2013) 6 MhLj 38
High Courts01 Mar 2013Dismissed
Pintu @ Shamsunder Marutrao Bhujaji Rankhambe Vs The State of Maharashtra
Bombay High Court · (2013) ALLMR(Cri) 2695
Penal Code, 1860 (IPC) — Section 302, 34, 506(2)
High Courts01 Mar 2013Dismissed
Vinod Agarwal Vs The State of Maharashtra and Others
Bombay High Court · (2013) 4 ABR 173 : (2013) 2 ALLMR 855 : (2013) 6 BomCR 725 : (2013) 3 MhLj 480
Maharashtra Co-operative Societies Act, 1960 — Section 156