High Courts05 Mar 2013
Balu Shivram Shingade Vs The State of Maharashtra
Bombay High Court · (2013) 3 ABR 79 : (2013) 3 BomCR(Cri) 452
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 1,242 of 3,665
High Courts05 Mar 2013Dismissed
Mrs. Alka and Another Vs State of Maharashtra and Others
Bombay High Court · (2013) 3 ABR 287 : (2013) 3 ALLMR 686 : (2013) 4 BomCR 350 : (2013) 4 MhLj 522
Constitution of India, 1950 — Article 14
High Courts05 Mar 2013Disposed Off
Mrs. Anisia Coutinho Alias Anisia Sequeria Vs Mr. Santan Coutinho and Others
Bombay High Court · (2013) 4 ALLMR 738 : (2013) 4 BomCR 838
High Courts05 Mar 2013Dismissed
Subhash @ Ravi Swaminath Shrivastava Vs The State of Maharashtra
Bombay High Court · (2013) 6 ABR 111 : (2013) ALLMR(Cri) 2821
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts05 Mar 2013
Gulabrao Ganpat Bawaskar and Others Vs Sau. Bebi
Bombay High Court · (2013) 3 ALLMR 557 : (2013) 4 BomCR 411 : (2013) 4 MhLj 424
High Courts05 Mar 2013Dismissed
Tata Capital Ltd. and Mr. Suresh Mohan Oberoi (HUF) thru Its Karta Mr. Suresh Mohan Oberoi and Vivek Oberoi Vs Anand Swarup Oberoi and Another
Bombay High Court · (2013) 03 BOM CK 0032
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 21, Order 21 Rule 54, Order 21 Rule 58, 64Transfer of Property Act, 1882 — Section 53
High Courts05 Mar 2013
Pratapsingh and Others Vs The State of Maharashtra and Another
Bombay High Court · (2013) ALLMR(Cri) 3644
High Courts04 Mar 2013
Ujwala Raje Shah Vs Veer Corporation
Bombay High Court · (2013) 3 ARBLR 213 : (2013) 4 BomCR 352
Arbitration Act, 1940 — Section 20, 8Arbitration and Conciliation Act, 1996 — Section 11, 11(12)(b), 11(12)(b), 11(6), 2Limitation Act, 1963 — Section 3
High Courts04 Mar 2013
Kotak Mahindra Bank Limited Vs The Official Liquidator (Hukumchand Mills Ltd.) and Others
Bombay High Court · (2013) 2 ABR 1275 : AIR 2013 Bom 83 : (2013) 3 ALLMR 71 : (2013) 3 BC 352 : (2013) 2 BomCR 504 : (2013) 3 MhLj 790
Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 29, 30
High Courts04 Mar 2013
Amrutlal Manohar Kanjariya Vs State of Maharashtra and Others
Bombay High Court · (2013) 2 ABR 1278 : (2013) 3 ALLMR 551 : (2013) 2 BomCR 549 : (2013) 4 MhLj 386
High Courts04 Mar 2013Dismissed
Gem and Jewellery Export Promotion Council Vs State of Maharashtra and Others
Bombay High Court · (2013) 3 ABR 166 : (2013) 3 ALLMR 538 : (2013) 3 BomCR 504 : (2013) 3 MhLj 555 : (2013) 59 VST 129
Bombay Entertainments Duty Act, 1923 — Section 10A, 10A(3), 2, 2(3), 2(a)Companies Act, 1956 — Section 2(a), 25, 3, 4(2)Constitution of India, 1950 — Article 226
High Courts04 Mar 2013
Commissioner of Income Tax Vs Nalin P. Shah
Bombay High Court · (2013) 03 BOM CK 0198
Income Tax Act, 1961 — Section 10(33), 271(1)(c)
High Courts04 Mar 2013Dismissed
Dr. Suresh and Others Vs Wing Commander Ramesh
Bombay High Court · (2013) ALLMR(Cri) 2176
Criminal Procedure Code, 1973 (CrPC) — Section 91Income Tax Act, 1961 — Section 40(na), 45(3), 80I(6)(i), 80I(a)(5), 80PPenal Code, 1860 (IPC) — Section 120B, 420, 465, 467
High Courts04 Mar 2013
Sakharam Vs Bhagirathibai and Another
Bombay High Court · (2013) 5 ABR 993 : (2013) ALLMR(Cri) 2024
Criminal Procedure Code, 1973 (CrPC) — Section 97Income Tax Act, 1961 — Section 45(2), 48, 55(2)(b)
High Courts04 Mar 2013
Commissioner of Income Tax-7 Vs Renato Finance and Investment Ltd.
Bombay High Court · (2013) 218 TAXMAN 312
High Courts04 Mar 2013
Suresh Ganpat Makhamale Vs State of Maharashtra
Bombay High Court · (2013) 3 ABR 1315 : (2013) ALLMR(Cri) 2580
Penal Code, 1860 (IPC) — Section 302
High Courts04 Mar 2013Allowed
Natvarlal D. Sarotia Vs Bhagawati Shiyaram Patel
Bombay High Court · (2013) 3 ABR 472 : (2013) 4 ALLMR 168 : (2014) 3 BomCR 232 : (2013) 4 MhLj 929
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 15, Order 9 Rule 13, Order 9 Rule 6, Order 9 Rule 6(2), Order 9 Rule 7
High Courts04 Mar 2013Dismissed
Bhagwan @ Bapu Narhari Bondre Vs State of Maharashtra
Bombay High Court · (2013) 3 ABR 40 : (2013) ALLMR(Cri) 2107 : (2013) 2 BomCR(Cri) 9
Penal Code, 1860 (IPC) — Section 201, 302, 34, 392, 403
High Courts04 Mar 2013
Bharat Kantilal Bussa and Rita Bharat Bussa Vs Sanjana Cryogenic Storage Ltd., Mr. Sanjay Ramavatar Goenka, Managing Director, Mrs. Rachana Sanjay Goenka and Mr. Ramavatar Nathumal Goenka, Director
Bombay High Court · (2013) 4 ALLMR 820 : (2013) 7 BomCR 576 : (2013) 3 MhLj 497
High Courts04 Mar 2013
Niranjansing Vs The State of Maharashtra
Bombay High Court · (2013) ALLMR(Cri) 1833
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 120B, 395, 396, 397, 412