High Courts21 Mar 2013
Dr. Raosaheb A. Shinde Vs The State of Maharashtra, Jt. Director, The Registrar and The Chairman
Bombay High Court · (2013) 4 ALLMR 236 : (2013) 6 BomCR 228 : (2013) 5 MhLj 80
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 1,233 of 3,665
High Courts21 Mar 2013
Mrs. Jayshree Vs Parmeshwar Alias Ghanshyam
Bombay High Court · (2013) 3 ALLMR 578 : (2013) 4 MhLj 379
Hindu Marriage Act, 1955 — Section 12(1)(A)
High Courts21 Mar 2013
Shri Lavu R. Konduskar Vs The State of Goa and Others
Bombay High Court · (2013) 3 ABR 1082 : (2013) 3 ALLMR 837 : (2013) 4 MhLj 652
Goa School Education Act, 1984 — Section 11
High Courts21 Mar 2013Allowed
Bismillah Vs Mirza Muzahid Beg Aman Beg
Bombay High Court · (2013) 3 ALLMR 559 : (2013) 6 BomCR 295 : (2013) 4 MhLj 435
High Courts21 Mar 2013
The Commissioner of Income Tax-I Vs Somany Evergree Knits Ltd.
Bombay High Court · (2013) 352 ITR 592
Income Tax Act, 1961 — Section 271(1)(c)
High Courts21 Mar 2013Dismissed
Shri Vijaykumar A. Caroicar and Mrs. Kamini S. Kamat Vs The State of Goa, The Director, People''s Educational Trust and Holy Family High School
Bombay High Court · (2013) 3 ALLMR 808
Goa School Education Act, 1984 — Section 11
High Courts21 Mar 2013Allowed
The Regional Passport Officer Vs Mr. Damodar Babal Shirodkar and Another
Bombay High Court · (2013) ALLMR(Cri) 2380
General Clauses Act, 1897 — Section 21Passports Act, 1967 — Section 5, 5(2)
High Courts21 Mar 2013
Essar Investments Ltd. and Another Vs Union of India and Others
Bombay High Court · (2013) 23 GSTR 179
High Courts20 Mar 2013
M/s. J. Gala Enterprises and Mr. Ankit Bharat Gala Vs The State of Maharashtra and Others
Bombay High Court · (2013) 3 ABR 515 : (2013) 4 ALLMR 316 : (2013) 4 BomCR 800
Constitution of India, 1950 — Article 14, 19(1)(g), 226, 300AMaharashtra Regional and Town Planning Act, 1966 — Section 31, 37(2)
High Courts20 Mar 2013Dismissed
Bharat Vs The State of Maharashtra and The Presiding Officer, Home Department
Bombay High Court · (2013) 4 ABR 70 : (2013) ALLMR(Cri) 2760
High Courts20 Mar 2013
In Re: Perviz J. Modi Rohit A. Kapadia and Sandhya R. Kapadia
Bombay High Court · (2013) 3 ABR 191 : (2013) 4 ALLMR 14 : (2013) 4 BomCR 602 : (2013) 4 MhLj 940
High Courts20 Mar 2013Partly Allowed
Pannalal Yadav Vs The State of Maharashtra
Bombay High Court · (2013) ALLMR(Cri) 2022
Income Tax Act, 1961 — Section 148, 263, 48, 55(2), 55(2)(b)(i)Penal Code, 1860 (IPC) — Section 307, 326
High Courts20 Mar 2013Dismissed
Manojkumar Pradeep Gupta Vs State of Maharashtra
Bombay High Court · (2013) 6 ABR 472 : (2013) ALLMR(Cri) 2744 : (2014) 3 BomCR(Cri) 124 : (2013) 2 RCR(Criminal) 590
Bombay Police Act, 1951 — Section 135Penal Code, 1860 (IPC) — Section 120B, 302, 34, 342, 395
High Courts20 Mar 2013Allowed
Gajanan Laxminarayan Pedhiwal Vs Sant Gadge Baba Amravati University and Others
Bombay High Court · (2013) 4 ABR 914 : (2013) 5 ALLMR 614 : (2013) 5 BomCR 154 : (2013) 3 MhLj 727
Maharashtra Universities Act, 1994 — Section 14(7), 57
High Courts20 Mar 2013
Sparebanken Sogn og Fjordane Vs M.V. Bos Angler and Others
Bombay High Court · (2013) 03 BOM CK 0126
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12, Order 11 Rule 17, Order 14 Rule 1, Order 18 Rule 4, Order 8 Rule 1Criminal Procedure Code, 1973 (CrPC) — Section 145, 156(3), 195(b)(ii), 340
High Courts20 Mar 2013Dismissed
Tripti Manish Sahni Vs Manish Gobindram Sahni Citi Bank N.A. and Another Vs Gulshan Gobindram Sahni
Bombay High Court · (2013) 3 ALLMR 787 : (2013) 3 MhLj 208
Protection of Women From Domestic Violence Act, 2005 — Section 19
High Courts20 Mar 2013Allowed
Namdeo Gund Vs The State of Maharashtra
Bombay High Court · (2013) 4 ABR 17 : (2013) ALLMR(Cri) 3106 : (2013) 2 BomCR(Cri) 655
Criminal Procedure Code, 1973 (CrPC) — Section 235Penal Code, 1860 (IPC) — Section 302
High Courts20 Mar 2013
IDBI Trusteeship Services Limited Vs Kiri Industries Limited, A Company Incorporated under the Provisions of the Companies Act, 1956, Manish Kiri and Pravin Kiri
Bombay High Court · (2013) 3 ABR 461
High Courts20 Mar 2013Allowed
Mr. Muneesh Kumar Shakya Vs Mr. Damodar S. Asurkar and Another
Bombay High Court · (2013) 5 ALLMR 585 : (2013) 6 MhLj 459
High Courts19 Mar 2013Dismissed
Chandrashekhar Kashinath Patange Vs Ramesh Kashinath Patange and Others
Bombay High Court · (2013) 5 ABR 27 : (2013) 3 ALLMR 547 : (2013) 5 BomCR 340 : (2013) 3 MhLj 669