High Courts26 Mar 2013Dismissed
Rajendra Baban Ombale Vs The State of Maharashtra
Bombay High Court · (2013) 3 ABR 897 : (2013) ALLMR(Cri) 2889
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 1,231 of 3,665
High Courts26 Mar 2013Allowed
Shri Vivek Vs The State of Maharashtra
Bombay High Court · (2013) 3 ABR 1249 : (2013) ALLMR(Cri) 3623
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482, 483Penal Code, 1860 (IPC) — Section 109, 155(2), 167, 34, 409
High Courts26 Mar 2013Dismissed
Kisham V. Chintam and Others Vs State of Maharashtra and Others
Bombay High Court · (2014) 3 ALLMR 208 : (2014) 3 MhLj 629
High Courts26 Mar 2013
Abdul Hakim Vs State of Maharashtra and Others
Bombay High Court · (2013) ALLMR(Cri) 3121 : (2014) 1 DMC 221
High Courts26 Mar 2013Partly Allowed
Basu Gangaram Khillare Vs Maharashtra S.R.T. Corporation
Bombay High Court · (2013) 138 FLR 343
Road Transport Corporations Act, 1950 — Section 34, 5
High Courts26 Mar 2013
Smt. Manjita Naik Tuenkar Vs Soiroo and Another
Bombay High Court · (2013) 3 ABR 1152 : (2013) ALLMR(Cri) 2456
Protection of Women from Domestic Violence Act, 2005 — Section 23
High Courts26 Mar 2013
Karim Gulab Mujavar Vs State of Maharashtra
Bombay High Court · (2013) 3 ABR 904 : (2013) ALLMR(Cri) 2540 : (2013) 2 BomCR(Cri) 669
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts26 Mar 2013
Voice of Villagers Vs The State of Goa and Others
Bombay High Court · (2013) 3 ABR 1335
Goa Ground Water Regulation Act, 2002 — Section 24(2)
High Courts26 Mar 2013
Shashikant Vs The State of Maharashtra and Others
Bombay High Court · (2013) 4 ABR 634 : (2013) 3 ALLMR 866 : (2013) 5 BomCR 394 : (2013) 4 MhLj 469
High Courts26 Mar 2013Dismissed
Santosh Vs The State of Maharashtra, The District Magistrate, The Superintendent of Police and The Superintendent of Jail
Bombay High Court · (2013) 5 ABR 558 : (2014) ALLMR(Cri) 53 : (2013) ALLMR(Cri) 3846 : (2013) 3 BomCR(Cri) 231
Arms Act, 1959 — Section 25, 4Bombay Police Act, 1951 — Section 135Constitution of India, 1950 — Article 22(5), 226
High Courts26 Mar 2013Allowed
Pratima Prabhakarrao Borikar Vs State of Maharashtra and Others
Bombay High Court · (2013) 4 ABR 1042 : (2013) 4 ALLMR 747 : (2013) 5 BomCR 135 : (2013) 4 MhLj 895
Penal Code, 1860 (IPC) — Section 147, 148, 307, 337, 353
High Courts26 Mar 2013Allowed
Sanjay Madhukar Satam Vs The State of Maharashtra
Bombay High Court · (2013) 4 ABR 1427 : (2014) ALLMR(Cri) 276
Evidence Act, 1872 — Section 105, 106Penal Code, 1860 (IPC) — Section 302, 84
High Courts26 Mar 2013
Dilip Vs The State of Maharashtra
Bombay High Court · (2013) ALLMR(Cri) 2583
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 34, 463, 464, 465, 466
High Courts26 Mar 2013Partly Allowed
Bhuwaneshwar Rajkishore Tripathi Vs Nilkanth Nagar Co-op., Housing Society
Bombay High Court · (2014) 1 ABR 469
High Courts25 Mar 2013
M/s. Timex Art DOñ»r Pvt. Limited Vs The State of Maharashtra and Others
Bombay High Court · (2013) 4 ALLMR 105 : (2013) 61 VST 324
Maharashtra Value Added Tax Act, 2002 — Section 14, 48(5), 64, 71, 72
High Courts25 Mar 2013Dismissed
Subhash Birdichand Patni Vs Deepak Uttamchand Jain, Santosh Deepak Jain, Nishant Deepak Jain and State of Maharashtra
Bombay High Court · (2013) ALLMR(Cri) 2502
Penal Code, 1860 (IPC) — Section 34, 406, 420, 465, 467
High Courts25 Mar 2013
Manuel Lourenco D''Costa Vs The Board of Trustees of the Port of Mormugao, F.G. Alvaro Pereira and U.N. Paranjape, Assistant Traffic Manager
Bombay High Court · (2013) 4 BomCR 90
High Courts25 Mar 2013Dismissed
Shri S. Ananthasayanam Vs M/S. Goa Shipyard Limited, Secretary (Defence Production), Under Secretary to the Government of India and The Union of India
Bombay High Court · (2013) 3 ABR 1056 : (2013) 3 ALLMR 709 : (2013) 6 BomCR 517 : (2013) LabIC 2284
Constitution of India, 1950 — Article 226, 227