High Courts25 Mar 2013
M/s. Saibaba Automobiles Vs Indian Oil Corporation Ltd.
Bombay High Court · (2013) 7 BomCR 680
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 1,232 of 3,665
High Courts25 Mar 2013
Indian Medical Association Vs Medical Council of India and Others
Bombay High Court · (2013) 3 ABR 1418 : (2013) 4 ALLMR 756
Indian Medical Council Act, 1956 — Section 3
High Courts25 Mar 2013Dismissed
The Mumbai Taximen''s Union and Mr. Shyam Khanvilkar Secretary Vs State of Maharashtra and Others
Bombay High Court · (2013) 3 ABR 945 : (2013) 4 ALLMR 1 : (2014) 3 BomCR 191 : (2013) 137 FLR 1051 : (2013) 3 LLJ 110 : (2013) 3 MhLj 635
Constitution of India, 1950 — Article 226, 311(2)Trade Unions Act, 1926 — Section 23, 28, 28(1A)
High Courts25 Mar 2013
Netaji Shivram Chougale Vs State of Maharashtra
Bombay High Court · (2013) 4 ABR 1402 : (2014) ALLMR(Cri) 142
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 302, 34
High Courts22 Mar 2013
State of Goa, The Chief Electrical Engineer, Electricity Department, The Assistant Engineer, Electricity Department and The Mamlatdar and Recovery Officer Vs Shri Kirit J. Maganlal and Others
Bombay High Court · (2013) 03 BOM CK 0252
Civil Procedure Code, 1908 (CPC) — Section 80Electricity Act, 1910 — Section 2(c), 54
High Courts22 Mar 2013
Goa Cricket Association and Shri Prasad Phaterpekar, General Secretary, Goa Cricket Association Vs State of Goa and Others
Bombay High Court · (2013) 3 ABR 1309 : (2013) 3 ALLMR 833 : (2013) 4 MhLj 453
High Courts22 Mar 2013Allowed
Mumtaz Iqbal Shaikh and Mohammed Iqbal Shaikh Vs Alain Lousi Philip Cousin and Others
Bombay High Court · (2013) 5 ABR 766 : (2013) 3 ALLMR 884 : (2013) 5 BomCR 370 : (2013) 3 MhLj 612
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 85
High Courts22 Mar 2013Dismissed
Prem Malik and Others Vs State of Maharashtra and Another
Bombay High Court · (2013) 5 ABR 134 : (2013) 2 BomCR(Cri) 679
High Courts22 Mar 2013
Rajesh @ Prabhuraja Vs The State of Maharashtra and Another
Bombay High Court · (2013) ALLMR(Cri) 1937
Criminal Procedure Code, 1973 (CrPC) — Section 372, 378Income Tax Act, 1961 — Section 11, 11(4A), 12, 12A, 2(15)Limitation Act, 1963 — Section 5
High Courts22 Mar 2013
M/s. Jaika Vanijya Limited and Another Vs State of Maharashtra and Others
Bombay High Court · (2013) 3 ABR 1432 : (2014) 1 ALLMR 136 : (2013) 4 MhLj 161
Constitution of India, 1950 — Article 226
High Courts22 Mar 2013
Dashrath Rajaram Solanke and Others Vs Executive Engineer, Chief Gate Erection Unit No. 2 and Another
Bombay High Court · (2013) 3 ABR 1181 : (2013) 3 ALLMR 774 : (2013) 138 FLR 28 : (2013) 2 LLJ 511 : (2013) 4 MhLj 223
Constitution of India, 1950 — Article 14, 16, 162, 21, 226Industrial Disputes Act, 1947 — Section 11A, 2(s), 25, 25F, 25F(b)
High Courts22 Mar 2013
Ashok Kumar Vs State of Maharashtra and Others
Bombay High Court · (2013) 3 ABR 1208 : (2014) 3 BomCR 389 : (2013) 3 MhLj 949
Constitution of India, 1950 — Article 266
High Courts22 Mar 2013
The Commissioner of Income Tax III, Thane Vs M/s. Sevak Pharma Pvt. Ltd.
Bombay High Court · (2013) 03 BOM CK 0136
High Courts22 Mar 2013Dismissed
Chandrakant G. Modi Vs Shree Ram Mills Ltd.
Bombay High Court · (2013) 137 FLR 1074
Bombay Industrial Relations Act, 1946 — Section 73, 78, 79Constitution of India, 1950 — Article 226
High Courts22 Mar 2013
Valecha Engineering Limited Vs Thane Municipal Corporation of the City of Thane and Others
Bombay High Court · (2013) 5 BomCR 393
High Courts21 Mar 2013
Shri Devappa Shaba Naik Dessai and Others Vs Kesar Ganesh Naik Dessai and Others
Bombay High Court · (2013) 3 ABR 893
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3Land Acquisition Act, 1894 — Section 18, 30
High Courts21 Mar 2013
Sau. Meerabai Vs The State of Maharashtra, The Additional Collector, The Chief Executive Officer and The Gram Sevak
Bombay High Court · (2013) 4 ABR 683 : (2013) 3 ALLMR 569 : (2013) 4 BomCR 840 : (2013) 4 MhLj 446
High Courts21 Mar 2013Disposed Off
Essar Investments Ltd. Vs Union of India
Bombay High Court · (2017) 346 ELT 52
High Courts21 Mar 2013Dismissed
M/s. Leighton Welspun Contractors Pvt. Ltd. Vs Oil and Natural Gas Corporation Limited and Another
Bombay High Court · (2013) 4 ABR 692
Finance Act, 1994 — Section 1, 66
High Courts21 Mar 2013Dismissed
Dr. Raosaheb A. Shinde Vs The State of Maharashtra and Others
Bombay High Court · (2013) 4 ALLMR 236 : (2013) 6 BomCR 228 : (2013) 5 MhLj 80