High Courts25 Jun 2013
Ravindra Vs Sau Alka
Bombay High Court · (2013) 5 ABR 700 : (2013) ALLMR(Cri) 3248 : (2014) 1 DMC 157
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 1,211 of 3,665
High Courts25 Jun 2013
Lahu Chandar Hilam Vs The State of Maharashtra
Bombay High Court · (2013) ALLMR(Cri) 3488
High Courts25 Jun 2013
Sundar Narayan Nawale and Others Vs State of Maharashtra and Others
Bombay High Court · (2013) 5 ABR 860 : (2013) ALLMR(Cri) 3996
High Courts24 Jun 2013
The Assistant Provident Fund Commissioner Vs V.M. Salgaoncar and Brother Pvt. Ltd.
Bombay High Court · (2014) 3 ABR 53
High Courts24 Jun 2013Allowed
Hareshwar Hiraji Patil and Others Vs Maharashtra State Road Transport Corporation
Bombay High Court · (2013) 6 ALLMR 43 : (2013) 6 BomCR 770
High Courts24 Jun 2013
Phoenix Construction Company and Another Vs Phoenix Tower Co-operative Housing Society Limited and Others
Bombay High Court · (2013) 5 ABR 745
High Courts24 Jun 2013
Devanand Laxmanrao Jamnik Vs The State of Maharashtra and The Superintendent
Bombay High Court · (2013) 6 ABR 1145 : (2013) ALLMR(Cri) 3633 : (2013) 3 BomCR(Cri) 431
High Courts24 Jun 2013Dismissed
Krishnagopal Vs The District and Sessions Judge, District Court and Others
Bombay High Court · (2013) 06 BOM CK 0097
High Courts24 Jun 2013
Harichandra Pundlik Ughade and Pundlik Konduji Ughade Vs State of Maharashtra and Others
Bombay High Court · (2013) 5 ABR 777 : (2013) 6 ALLMR 598 : (2013) 5 BomCR 331 : (2013) 6 MhLj 820
Maharashtra Land Revenue Code, 1966 — Section 143
High Courts24 Jun 2013Disposed Off
Giridhar Deu Devsekar and Others Vs State of Goa and Others
Bombay High Court · (2013) 4 ABR 1126 : (2014) ALLMR(Cri) 218
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 220(1), 223(d), 227Penal Code, 1860 (IPC) — Section 152, 227, 302, 307, 324
High Courts24 Jun 2013
Dhondiba Namdeorao Bhosale Vs Syed Ismail Syed Asadulla and Others
Bombay High Court · (2014) 2 ALLMR 261 : (2013) 6 BomCR 771 : (2014) 3 MhLj 31
Transfer of Property Act, 1882 — Section 51
High Courts24 Jun 2013Dismissed
Chandalmal Vs The State of Maharashtra and Another
Bombay High Court · (2013) ALLMR(Cri) 3044 : (2014) 3 BomCR(Cri) 112
High Courts21 Jun 2013
The State of Maharashtra Vs Ramesh Chhabulal Borse
Bombay High Court · (2013) ALLMR(Cri) 3450
High Courts21 Jun 2013
Shri. Purshottam Voiro Gaonkar Vs Shri. Ganaba B. Desai and Others
Bombay High Court · (2013) 5 ABR 790 : (2013) 6 ALLMR 709 : (2014) 4 MhLj 504
High Courts21 Jun 2013Dismissed
Bhimrao Vs Shri Prabhudas, Sarvodaya Shikshan Mandal, The Education Officer (Secondary) and The Presiding Officer
Bombay High Court · (2013) 4 ABR 991 : (2014) 1 ALLMR 126 : (2013) LabIC 2920 : (2013) 4 MhLj 718
Maharashtra Employees of Private Schools (Conditions of Service) Regulation Act, 1977 — Section 9
High Courts21 Jun 2013Allowed
Dr. Sadanand M. Ingle Vs State of Maharashtra and Others
Bombay High Court · (2013) 5 ABR 285 : AIR 2013 Bom 148 : (2013) 4 MhLj 660
Pre-conception and Pre-natal Diagnostic Techniques (Prohibition of Sex Selection) Act, 1994 — Section 17(2), 2(d), 20, 20(3), 21
High Courts21 Jun 2013Allowed
Prof. P.G. Jyotikar Vs Meeratai Y. Ambedkar and Others
Bombay High Court · (2013) 4 ABR 978 : (2013) 5 BomCR 111
Bombay Public Trusts Act, 1950 — Section 2(13), 72(2)Civil Procedure Code, 1908 (CPC) — Section 100
High Courts21 Jun 2013
Joao Felicio Rodrigues and Another Vs Jose Maximiano Rodrigues and Another
Bombay High Court · (2013) 5 ABR 723 : (2013) 6 ALLMR 739
High Courts21 Jun 2013Dismissed
Sagar Ravan Pujari Vs Vasuda Nandan Sarmalkar and Another
Bombay High Court · (2013) ALLMR(Cri) 3441 : (2014) 2 BC 90 : (2014) 2 MhLj 83