High Courts26 Jun 2013
Ritesh Ratilal Jain and Others Vs Sandhya and Another
Bombay High Court · (2013) 5 ABR 355 : (2013) ALLMR(Cri) 3233 : (2013) CriLJ 3909 : (2014) 2 Crimes 217 : (2014) 2 JCC 1093 : (2014) 1 RCR(Criminal) 813
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 1,210 of 3,665
High Courts26 Jun 2013
United India Insurance Company Ltd. Vs Umashankar and Another
Bombay High Court · (2013) 5 ABR 416 : (2014) 1 ACC 346 : (2014) ACJ 1097 : (2013) 6 ALLMR 540 : (2013) 6 MhLj 254
High Courts26 Jun 2013Disposed Off
Jyoti Ashokrao Dhabadge Vs The State of Maharashtra and Others
Bombay High Court · (2013) 5 ALLMR 328 : (2014) 3 BomCR 311 : (2013) 5 MhLj 958
High Courts26 Jun 2013Allowed
Suresh Vs The State of Maharashtra
Bombay High Court · (2013) ALLMR(Cri) 3419 : (2013) 3 BomCR(Cri) 396
Penal Code, 1860 (IPC) — Section 307
High Courts26 Jun 2013Allowed
Pramod V. Ambatkar and Another Vs Dy. Director of Education and Another
Bombay High Court · (2013) 5 ALLMR 330 : (2013) 6 BomCR 768 : (2013) 4 MhLj 657
High Courts26 Jun 2013
Shri Ravi Suresh Shinde Vs The District Magistrate, Kolhapur and Others
Bombay High Court · (2013) ALLMR(Cri) 3565
High Courts26 Jun 2013
Gokul Vs The State of Maharashtra and Another
Bombay High Court · (2013) ALLMR(Cri) 3362
High Courts25 Jun 2013
Laxman Nagnath Mhaske Vs The State of Maharashtra
Bombay High Court · (2013) ALLMR(Cri) 3485
High Courts25 Jun 2013
Kasam Hasan Pathan Vs The State of Maharashtra
Bombay High Court · (2013) ALLMR(Cri) 3504
Penal Code, 1860 (IPC) — Section 302
High Courts25 Jun 2013
Atul Prabhakar Nade Vs The Special Secretary (Home Department) and Others
Bombay High Court · (2014) ALLMR(Cri) 719
High Courts25 Jun 2013Dismissed
Satish Dhanmal Sanghavi Vs State of Maharashtra and Another
Bombay High Court · (2013) 5 ABR 917 : (2014) ALLMR(Cri) 204
High Courts25 Jun 2013
Harshita Shivdasani Vs Vijaykumar Shivdasani
Bombay High Court · (2013) 5 ALLMR 497 : (2013) 6 MhLj 447
Bombay Court Fees Act, 1959 — Section 6(v)
High Courts25 Jun 2013Dismissed
Namdeo Panditrao Shendge Vs Maharashtra S.R. Transport Corporation and Others
Bombay High Court · (2013) 138 FLR 1105
High Courts25 Jun 2013
Veerabhadrappa G.E. Vs Union of India and Others
Bombay High Court · (2013) 06 BOM CK 0102
High Courts25 Jun 2013Disposed Off
Vinod Vs Muljibhai and Others
Bombay High Court · (2013) 5 ABR 141 : (2013) 6 ALLMR 732 : (2013) 4 BomCR 487 : (2013) 5 MhLj 371
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17Evidence Act, 1872 — Section 137, 138Waqf Act, 1995 — Section 54
High Courts25 Jun 2013
Tukaram Vs The State of Maharashtra and Others
Bombay High Court · (2013) ALLMR(Cri) 3409 : (2013) 4 BomCR(Cri) 249
Negotiable Instruments Act, 1881 (NI) — Section 138Sales of Goods Act, 1930 — Section 31
High Courts25 Jun 2013Allowed
Sambhaji Vs State of Maharashtra
Bombay High Court · (2013) 6 ABR 120 : (2013) ALLMR(Cri) 2835
Criminal Procedure Code, 1973 (CrPC) — Section 174Evidence Act, 1872 — Section 103, 106Penal Code, 1860 (IPC) — Section 201, 302, 306, 34, 498A
High Courts25 Jun 2013Dismissed
Union of India Vs Smt. Sumitradevi
Bombay High Court · (2013) 4 ABR 1439 : (2013) 4 ACC 744 : (2013) ACJ 2413 : (2013) 5 ALLMR 334 : (2014) 1 BomCR 128 : (2013) 4 MhLj 658
Railways Act, 1989 — Section 123(c), 124A
High Courts25 Jun 2013Dismissed
Amar Gopal Malvankar Vs Shri Suhas Varke and The State of Maharashtra
Bombay High Court · (2013) ALLMR(Cri) 3494 : (2013) 4 BomCR(Cri) 113
Bombay Police Act, 1951 — Section 56(1)(a)(b)