High Courts01 Jul 2013Partly Allowed
M/s. Chowgule and Company Private Limited Vs State (Police Inspector)
Bombay High Court · (2014) ALLMR(Cri) 914
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 1,209 of 3,665
High Courts01 Jul 2013
M/s. Everest Enterprises Vs Airport Authority of India and Others
Bombay High Court · (2014) 1 ALLMR 75
High Courts01 Jul 2013Allowed
Mahanand Naik Vs State
Bombay High Court · (2013) 4 ABR 1150 : (2013) ALLMR(Cri) 3600 : (2013) 3 BomCR(Cri) 337
Criminal Procedure Code, 1973 (CrPC) — Section 357(3), 428Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 364, 376, 392
High Courts28 Jun 2013Allowed
Rakeshkumar Vs The State of Maharashtra
Bombay High Court · (2013) ALLMR(Cri) 3740
High Courts28 Jun 2013Dismissed
Sudarshan Chemical Industries Ltd. Vs Labour Commissioner and Others
Bombay High Court · (2013) 139 FLR 507 : (2013) 5 LLN 464 : (2014) LLR 198
High Courts28 Jun 2013
Shri Netraj and Others Vs State of Maharashtra
Bombay High Court · (2013) ALLMR(Cri) 3357 : (2014) 1 DMC 620
High Courts28 Jun 2013Dismissed
Shailesh H. Kulkarni Vs Union of India and Others
Bombay High Court · (2013) 4 MhLj 651
Arbitration and Conciliation Act, 1996 — Section 11
High Courts28 Jun 2013
Bandu Vs Bandu @ Vinod Gajanan Sontakke and Others
Bombay High Court · (2014) 2 ABR 294 : (2014) 3 ACC 76 : (2013) 4 ACC 716 : (2014) ACJ 873 : (2013) 5 ALLMR 327 : (2013) 4 MhLj 642
Motor Vehicles Act, 1988 — Section 166
High Courts28 Jun 2013
Aziz Amir Shaikh and Another Vs Ulhas Nagar Municipal Corporation and Others
Bombay High Court · (2013) 5 ALLMR 499
High Courts28 Jun 2013Allowed
Prabhakar Tulshiram Shegaonkar and Another Vs M.A. Haffis and Another
Bombay High Court · (2014) 1 ABR 97
High Courts28 Jun 2013Allowed
Vivek Vs State of Maharashtra and Another
Bombay High Court · (2014) ALLMR(Cri) 175
High Courts27 Jun 2013
The State of Maharashtra and Another Vs Nagorao
Bombay High Court · (2013) ALLMR(Cri) 3417
High Courts27 Jun 2013Partly Allowed
State of Maharashtra Vs Suresh and Others
Bombay High Court · (2014) 1 ACC 437
High Courts27 Jun 2013
Shapoorji Pallonji and Company Ltd. Vs Jignesh Shah and Others
Bombay High Court · (2013) 4 ABR 1235 : (2013) 6 BomCR 575
Contract Act, 1872 — Section 37, 38, 39Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Maharashtra Ownership Flats (Regulation of the Promotion of Construction, Sale, Management and Transfer) Act, 1963 — Section 13, 14, 2(c), 2(f), 3
High Courts27 Jun 2013
Mrs. Vera Lelisa Viegas Pereira Vs Agnelo Caetano Colaco and Others
Bombay High Court · (2013) 5 ABR 327 : (2013) 6 ALLMR 347 : (2014) 1 MhLj 170
High Courts27 Jun 2013
Ravindra Lal Bihari Lal Srivastava Vs Vimal Kumar Sant Lal Srivastava and Others
Bombay High Court · (2013) 6 MhLj 164
High Courts27 Jun 2013Disposed Off
Surendra Govind Naik Chodankar Vs Bhiku Govind Naik
Bombay High Court · (2014) 1 ABR 217
High Courts26 Jun 2013Dismissed
Sopan Balkrishna Wagh Vs State of Maharashtra
Bombay High Court · (2015) 2 MhLJCrl 135