High Courts13 Feb 2014
Dev Raj Mehta Vs Union of India and Others
Bombay High Court · (2014) 02 BOM CK 0310
Constitution of India, 1950 — Article 14, 19, 21, 226, 300A
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 1,119 of 3,665
High Courts13 Feb 2014
Ashok Vaigankar Vs The Bicholim Urban Co-Operative Bank Ltd.
Bombay High Court · (2014) ALLMR(Cri) 2815
Negotiable Instruments Act, 1881 (NI) — Section 138, 147
High Courts13 Feb 2014Partly Allowed
Qadir Mashukali Qureshi Vs The State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 1807
Constitution of India, 1950 — Article 226
High Courts13 Feb 2014Allowed
Krishna Kumar Agrawal Vs Gupta Coal India Ltd.
Bombay High Court · (2014) ALLMR(Cri) 1791
High Courts13 Feb 2014Dismissed
Aradhana Walkade Vs Chandrashekar Vaidya
Bombay High Court · (2014) ALLMR(Cri) 1658 : (2014) 2 BomCR(Cri) 588 : (2014) 3 DMC 5
Protection of Women From Domestic Violence Act, 2005 — Section 12, 2, 2(f), 2(g), 2(q)
High Courts13 Feb 2014Dismissed
M/s. Hindustan Petroleum Corporation Ltd. Vs Union of India
Bombay High Court · (2014) 5 ALLMR 755 : (2014) 5 MhLj 139
Railways Act, 1989 - Section 65
High Courts13 Feb 2014Dismissed
Bhaurao Vs Wainganga Krishna Kshetriya Gramin Bank and Regional Officer-cum-Disciplinary Authority
Bombay High Court · (2014) 2 ABR 517 : (2014) 5 ALLMR 84 : (2015) 2 BomCR 86 : (2014) 3 MhLj 477
Constitution of India, 1950 - Article 226Penal Code, 1860 (IPC) - Section 34 407 409 467 468
High Courts13 Feb 2014Allowed
Sabmiller India Ltd. Vs M.P. Beer Products Pvt. Ltd.
Bombay High Court · (2014) 4 ABR 674 : (2014) 3 ALLMR 665 : (2014) 3 BomCR 754 : (2014) 58 PTC 571
Civil Procedure Code, 1908 (CPC) - Section 120 2 20Copyright Act, 1957 - Section 62 62(2)Penal Code, 1860 (IPC) - Section 489-A
High Courts13 Feb 2014Partly Allowed
The Union of India and Others Vs M/s. Satya Sai Exports
Bombay High Court · (2014) 02 BOM CK 0132
Railway Claims Tribunal Act, 1987 - Section 16Railways Act, 1989 - Section 103
High Courts13 Feb 2014Dismissed
Gayabai Gadekar through her legatee Dattatraya Rambhau Gadekar Vs Nalini
Bombay High Court · (2014) 5 ALLMR 339 : (2014) 2 MhLj 863
High Courts13 Feb 2014Allowed
Liladhar Kisanappa Kanbale Vs State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 1805 : (2015) 1 BomCR(Cri) 749
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts13 Feb 2014Dismissed
Dadarao Mukaji Dongre Vs Vasantrao
Bombay High Court · (2014) ALLMR(Cri) 1808 : (2014) 4 BC 349 : (2015) 1 BomCR(Cri) 690
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts13 Feb 2014Allowed
Namita Vs The State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 2978
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Hindu Marriage Act, 1955 — Section 13BPenal Code, 1860 (IPC) — Section 323, 34, 498A, 504, 506
High Courts13 Feb 2014
Vidyadhar Manishankar Mhatre Vs Union of India
Bombay High Court · (2014) 308 ELT 5
Administrative Tribunals Act, 1985 — Section 19, 3(q)Constitution of India, 1950 — Article 226Right to Information Act, 2005 — Section 23
High Courts13 Feb 2014
Authorized Officer,Stressed Assets Stabilization Fund Vs Dyandeo Laxman Patil
Bombay High Court · (2014) 4 ABR 804 : (2015) 2 ALLMR 586 : (2015) 2 BC 332 : (2014) 6 MhLj 469
Companies Act, 1956 — Section 529, 529(1), 529(A), 529AConstitution of India, 1950 — Article 21Payment of Wages Act, 1936 — Section 15, 15(3)
High Courts13 Feb 2014Dismissed
New India Assurance Co. Ltd. Vs Gopikabai
Bombay High Court · (2014) 02 BOM CK 0005
High Courts12 Feb 2014Dismissed
Anand and Others Vs Vinita
Bombay High Court · (2015) 3 DMC 105
Criminal Procedure Code, 1973 (CrPC) - Section 125Penal Code, 1860 (IPC) - Section 498A
High Courts12 Feb 2014Dismissed
Sanjay Ramesh Ghodake Vs The State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 2843
Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 201, 302, 452, 506
High Courts12 Feb 2014
Edwin Fernandes Vs Bhavanidas Nagesh Parkar
Bombay High Court · (2014) ALLMR(Cri) 1692 : (2015) 1 BC 541
Negotiable Instruments Act, 1881 (NI) — Section 138, 139