Criminal Procedure Code, 1973 (CrPC) - Section 161 161(3) 167 167(2) 173Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(ii) 22 23 28 29

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High Courts18 Feb 2014

Eleganza Jewellery Ltd. Vs Commissioner of Income Tax

Bombay High Court · (2014) 364 ITR 232

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 10A, 10AA, 10B, 115JB, 143(3)

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High Courts17 Feb 2014Allowed

Imram A. Ajij Shaikh Vs State of Maharashtra and Others

Bombay High Court · (2015) 6 ALLMR 656 : (2015) 4 MhLj 901

Constitution of India, 1950 - Article 226

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High Courts17 Feb 2014

Goroba Vs State of Maharashtra

Bombay High Court · (2014) 6 MhLj 391

Land Acquisition Act, 1894 — Section 18, 23(2), 4

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High Courts17 Feb 2014

Commissioner of C. Ex. Vs Rocket Engg. Corporation Ltd.

Bombay High Court · (2014) 306 ELT 33 : (2014) 46 GST 20

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High Courts17 Feb 2014Dismissed

Prafulla Hedge Vs Vineeta Vaze

Bombay High Court · (2014) ALLMR(Cri) 2886

Criminal Procedure Code, 1973 (CrPC) — Section 154, 190, 473Penal Code, 1860 (IPC) — Section 499, 500

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High Courts17 Feb 2014

Commissioner of Central Excise Vs Kapoor Industries

Bombay High Court · (2014) 309 ELT 477 : (2014) 45 GST 720

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High Courts17 Feb 2014Dismissed

Vilas Kashinath Parab Vs Nashiket Parab and Another

Bombay High Court · (2015) ALLMR(Cri) 2776 : (2014) 2 BomCR(Cri) 19

Criminal Procedure Code, 1973 (CrPC) — Section 204, 468Penal Code, 1860 (IPC) — Section 197, 198, 420, 465, 468

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High Courts17 Feb 2014Partly Allowed

Sachin Vs Prashant Babarao Nagpure, Umesh G. Deshpande and The National Insurance Company Ltd.

Bombay High Court · (2014) 5 ALLMR 234 : (2014) 6 BomCR 390 : (2014) 2 MhLj 908

Motor Vehicles Act, 1988 - Section 166

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High Courts17 Feb 2014Allowed

Bajaj Allianz General Insurance Co. Ltd. Vs Meera and Others

Bombay High Court · (2014) 6 MhLj 556

Criminal Procedure Code, 1973 (CrPC) - Section 161 174

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High Courts17 Feb 2014Dismissed

Dr. Suvarna Arjun Jaybhaye Vs The State of Maharashtra

Bombay High Court · (2014) ALLMR(Cri) 1796 : (2014) 2 BomCR(Cri) 660

Constitution of India, 1950 - Article 226 227Criminal Procedure Code, 1973 (CrPC) - Section 173(8) 174 311Penal Code, 1860 (IPC) - Section 304A

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High Courts17 Feb 2014Dismissed

Sohail Azam Vs Mohammed Atiq-Ur-Rehman, State of Maharashtra and T.I.L.R., Degloor

Bombay High Court · (2014) 3 ABR 381 : (2015) 1 ALLMR 701

Civil Procedure Code, 1908 (CPC) - Section 80Waqf Act, 1995 - Section 83 83(1) 83(2) 85 89

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High Courts17 Feb 2014Allowed

Vinayak Vs The State of Maharashtra

Bombay High Court · (2014) 2 BomCR(Cri) 483

Penal Code, 1860 (IPC) - Section 302 307 34 504

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High Courts17 Feb 2014

Vasantkumar Maganlal Patel alias Vasantkumar M. Patel and Others Vs Mrs. Dahiben Vasantkumar Patel, Mrs. Sarojben Kantibhai Patel, Anil Vasantkumar Patel and Mrs. Pratibha Mehul Patel

Bombay High Court · (2014) 3 ALLMR 779 : (2014) 6 BomCR 532 : (2014) 4 MhLj 345

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