High Courts02 Dec 2025Dismissed
Ramhari Lad & Anr. Vs Kaushalya Jadhvar
Bombay High Court · (2025) 12 BOM CK 2973
Code of Civil Procedure, 1908-Order VII Rule 11(a), VII Rule 11, II Rule 2
COURT ARCHIVE
Bombay High Court judgments, 2025
1,916 judgments · page 59 of 96
High Courts02 Dec 2025Partly Allowed
Pravin Solanke Vs The State Of Maharashtra & Anr.
Bombay High Court · (2025) 12 BOM CK 2808
Indian Penal Code-Section 306, 354, 34, 107, 309Maharashtra Prohibition of Ragging Act, 1999-Section 2(a), 2(c), 3, 4, 5, 6Code of Criminal Procedure-Section 482, 156(1), 155(2), Chapter XIV
High Courts02 Dec 2025Allowed
Vinod Prabhakar Khandekar Vs The New India Assurance Company Ltd & Anr.
Bombay High Court · (2025) 12 BOM CK 2789
Motor Vehicles Act, 1988-Section 163-AIPC
High Courts02 Dec 2025Disposed Of
Anil Gandhi Vs Sau. Lata Gajanan Marathe
Bombay High Court · (2025) 12 BOM CK 2784
Negotiable Instruments Act, 1881-Section 138Code of Criminal Procedure-Section 256
High Courts02 Dec 2025Dismissed
Tukaram Raskar Vs The State Of Maharashtra & Anr.
Bombay High Court · (2025) 12 BOM CK 2782
Code of Criminal Procedure, 1973-Section 482Indian Penal Code, 1860-Sections 354, 354-D, 420, 504, 506, 34Information Technology Act, 2000-Section 66A
High Courts02 Dec 2025
Vidarbha Irrigation Development Corporation Vs Anil Wasudeo Kumbhalkar & Ors.
Bombay High Court · (2025) 12 BOM CK 2695
Land Acquisition Act-Section 4
High Courts02 Dec 2025Allowed
Pramod Wankhede & Anr. Vs The State Of Maharashtra & Ors.
Bombay High Court · (2025) 12 BOM CK 2693
Prevention of Corruption Act, 1988-Section 13(1)(c), 13(2), 17, 19Indian Penal Code-Sections 420, 467, 468 and 471; Section 34
High Courts02 Dec 2025Dismissed
Suresh Nathani Vs Shri Mohammad Usman Khatri
Bombay High Court · (2025) 12 BOM CK 2691
Negotiable Instruments Act, 1881-Section 138, 118 and 139, 138(b)
High Courts02 Dec 2025Dismissed
Mansi Alisha Dhurve @ Manshi Alisha Tumdam @ Manshi Gurujilal Dhurve Vs State Of Maharashtra
Bombay High Court · (2025) 12 BOM CK 2690
Indian Penal Code-Section 302
High Courts02 Dec 2025Dismissed
Satish Khandekar Vs The New India Assurance Company Ltd. & Anr.
Bombay High Court · (2025) 12 BOM CK 2689
High Courts02 Dec 2025Dismissed
Shri Shishupal Education Society (Jiwanapur) Vs The Assistant Charity Commissioner & Ors.
Bombay High Court · (2025) 12 BOM CK 2688
Maharashtra Public Trust Act, 1950-Section 2(10)(d)Societies Registration Act, 1860
High Courts02 Dec 2025Allowed
Rafat Naaz Vs Dilshad Ahmed Maqsood Ahmed
Bombay High Court · (2025) 12 BOM CK 2687
High Courts02 Dec 2025
Vidarbha Irrigation Development Corporation Vs Suman Sudhakar Sawwalakhe & Ors.
Bombay High Court · (2025) 12 BOM CK 2685
High Courts02 Dec 2025Allowed
Karuna Vilas Ingle Vs Additional Commissioner & Ors.
Bombay High Court · (2025) 12 BOM CK 2684
Maharashtra Village Panchayats Act, 1959-Section 14(1)(j-3)
High Courts02 Dec 2025Allowed
Milind @ Pintu Deshmukh Vs Divisional Commissioner, Nagpur Division, Nagpur & Ors.
Bombay High Court · (2025) 12 BOM CK 2683
Maharashtra Police Act-Section 59, 55, 56, 57, 57-ACode of Criminal Procedure-Section 107Bhartiya Nagrik Suraksha Sanhita (BNSS)-Section 126
High Courts02 Dec 2025Allowed
Saroj Prabhakar Agrey Vs The State Of Maharashtra & Anr.
Bombay High Court · (2025) 12 BOM CK 2682
Indian Penal Code-Section 323, 498A, 504Code of Criminal Procedure Code-Section 482
High Courts02 Dec 2025Allowed
Hira Vs State Of Maharashtra & Anr.
Bombay High Court · (2025) 12 BOM CK 2681
Criminal Procedure Code-Section 482Indian Penal Code-Sections 376(2)(n), 417, 375, 90
High Courts02 Dec 2025Disposed Of
Purushottam Gudhade & Ors. Vs State Of Maharashtra & Anr.
Bombay High Court · (2025) 12 BOM CK 2673
Indian Penal Code-Sections 498-A, 323, 504, 506 read with Section 34Hindu Marriage Act-Section 13 B
High Courts02 Dec 2025Allowed
Pandurang Ganpati Bansode Vs Kasam Chand Mulani-Pathan
Bombay High Court · (2025) 12 BOM CK 2522
Maharashtra Tenancy and Agriculture Lands Act, 1948-Section 43
High Courts02 Dec 2025
The New India Assurance Co. Ltd. Vs Bhakthi Bhalchandra Revadekar & Ors.
Bombay High Court · (2025) 12 BOM CK 2514