High Courts01 Dec 2025Partly Allowed
Sachin Eknath Kadam & Anr. Vs Amrapali Sachin Kadam
Bombay High Court · (2025) 12 BOM CK 3633
Women from Domestic Violence Act-Sections 12, 18, 19, 20 and 22
COURT ARCHIVE
Bombay High Court judgments, 2025
1,916 judgments · page 61 of 96
High Courts01 Dec 2025Disposed Of
Shaikh Nizamoddin Haji Amiroddin Chaudhari & Ors. Vs The State Of Maharashtra & Ors.
Bombay High Court · (2025) 12 BOM CK 3338
Land Acquisition Act, 1894-Section 11
High Courts01 Dec 2025Dismissed
Buddhabhushan Sukhadev Dabhade Vs The State Of Maharashtra
Bombay High Court · (2025) 12 BOM CK 3632
Prevention of Corruption Act-Section 7Indian Evidence Act-Section 65BB.N.S.S. Act, 2023-Section 250
High Courts01 Dec 2025Allowed
The New India Assurance Company Ltd. Vs Mukta wd/o Raghunath Ingle & Ors.
Bombay High Court · (2025) 12 BOM CK 3631
Motor Vehicles Act-Section 166, 147
High Courts01 Dec 2025
Sanjay Basayye Vs The State Of Maharashtra & Anr.
Bombay High Court · (2025) 12 BOM CK 3336
Scheduled Caste and Scheduled Tribes (Prevention of Atrocities) Act, 1989-Section 3(1)(x)
High Courts01 Dec 2025Disposed Of
Shaikh Nizamoddin Haji Amiroddin Chaudhari & Ors. Vs The State Of Maharashtra & Ors.
Bombay High Court · (2025) 12 BOM CK 3337
Land Acquisition Act, 1894-Section 11
High Courts01 Dec 2025Allowed
Anis Baig & Anr. Vs The State Of Maharashtra & Anr.
Bombay High Court · (2025) 12 BOM CK 3629
Indian Penal Code-Section 306, 498-A
High Courts01 Dec 2025
Nana Gopala Shete & Ors. Vs The State Of Maharashtra & Anr.
Bombay High Court · (2025) 12 BOM CK 3627
Land Acquisition Act, 1894-Section 4(1), 6, 18
High Courts01 Dec 2025Allowed
Sukhdeo Pandurang Jadhav Vs State Of Maharashtra
Bombay High Court · (2025) 12 BOM CK 3626
Prevention of Corruption Act, 1988-Sections 7, 13(1)(d), 13(2)Maharashtra Cooperative Societies Act, 1960-Section 101
High Courts01 Dec 2025Allowed
Kailas Bhagwan Rathod & Anr. Vs The State Of Maharashtra & Anr.
Bombay High Court · (2025) 12 BOM CK 3613
Indian Penal Code (IPC)-Section 306 read with 34Code of Criminal Procedure (the Cr.P.C.)-Sections 227 and 228
High Courts01 Dec 2025Disposed Of
Nishant Vs Anti Terrorist Squad & Anr.
Bombay High Court · (2025) 12 BOM CK 2988
Code of Criminal Procedure-Section 374, 91, 313, 428Information Technology Act, 2000-Section 66F, 66-D, 70Official Secrets Act, 1923-Section 3, 4, 5, 9, 13(3), 3(1), 3(1)(c), 3(2), 5(1)(a), 5(1)(b), 5(1)(c), 5(1)(d), 5(3)
High Courts01 Dec 2025Disposed Of
Rakesh Jain & Ors. Vs The State Of Maharashtra & Ors.
Bombay High Court · (2025) 12 BOM CK 2986
BNSS-Section 528Indian Penal Code-Section 420, 34, 120BCrPC-Section 482, 156(1), 155(2)
High Courts01 Dec 2025Dismissed
Rajesh Sonbarse Vs Sk. Subhan & Ors.
Bombay High Court · (2025) 12 BOM CK 2686
Motor Vehicle Act
High Courts01 Dec 2025Partly Allowed
Branch Manager United Insurance India Company Ltd. Vs Smt. Geetabai Uikey & Ors.
Bombay High Court · (2025) 12 BOM CK 2680
MVA-Section 163-A
High Courts01 Dec 2025Allowed
Dattatray Nimbalkar Vs Schedule Tribe Caste Certificate Scrutiny Committee, Amravati & Ors.
Bombay High Court · (2025) 12 BOM CK 2679
High Courts01 Dec 2025Dismissed
Dilip Gangaramji Kinhikar Vs The Divisional Controller, Maharashtra State Road Transport Corporation & Anr.
Bombay High Court · (2025) 12 BOM CK 2678
High Courts01 Dec 2025Dismissed
Maharashtra Industrial Development Corporation Vs Madhukar Krishnarao Savakarkar & Ors.
Bombay High Court · (2025) 12 BOM CK 2677
High Courts01 Dec 2025Allowed
Jawansing Vs The Scheduled Tribe Caste Certificate Scrutiny Committee, Amravati & Ors.
Bombay High Court · (2025) 12 BOM CK 2676
High Courts01 Dec 2025Dismissed
Shri Vishwas @ Guddu Rajesh Dahiwale & Ors. Vs State Of Maharashtra
Bombay High Court · (2025) 12 BOM CK 2675
IPC-Section 302, 34CrPC-Section 313, 293Indian Evidence Act-Section 27
High Courts01 Dec 2025Allowed
Sagar Mune & Ors. Vs State Of Maharashtra & Anr.
Bombay High Court · (2025) 12 BOM CK 2674
Criminal Procedure Code-Section 482, 156(1), 155(2)Dowry Prohibition Act, 1961-Section 3, 4