High Courts02 Dec 2025Dismissed
Shaikh Samir Shaikh Vali Mohmmad Vs The State Of Maharashtra
Bombay High Court · (2025) 12 BOM CK 3334
Indian Penal Code-Section 302Indian Evidence Act-Section 106
COURT ARCHIVE
Bombay High Court judgments, 2025
1,916 judgments · page 58 of 96
High Courts02 Dec 2025Dismissed
Ganesh Kande Vs Neha Kande @ Neha Mundhe
Bombay High Court · (2025) 12 BOM CK 3656
Code of Criminal Procedure-Section 125(4), 125
High Courts02 Dec 2025Disposed Of
Saddam Rahim Shaikh Vs The State Of Maharashtra & Anr.
Bombay High Court · (2025) 12 BOM CK 3655
Code of Criminal Procedure, 1973-Section 374(2), 313(1)(b), 164Indian Penal Code, 1860-Sections 376-AB(2)(f)(j)(k), 376-A, 376-B, 376(2)(f), 376(2)(i)(j)(k)Protection of Children from Sexual Offences Act, 2012-Sections 5(n), 6, 2(d), 29 and 30
High Courts02 Dec 2025Allowed
Millind Chandrakant Kulkarni Vs Shivaji Kisanrao Kadam
Bombay High Court · (2025) 12 BOM CK 3654
Negotiable Instruments Act-Section 20, 87, 118, 138, 139
High Courts02 Dec 2025Dismissed
Sadik Abdulkadir Shiledar & Anr. Vs The State Election Commission & Ors.
Bombay High Court · (2025) 12 BOM CK 3653
Maharashtra Municipal Councils Rules, 1966-Rule 17(1)(B)
High Courts02 Dec 2025
Mangesh Jadhav & Ors. Vs The State Of Maharashtra & Anr.
Bombay High Court · (2025) 12 BOM CK 3650
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Protection of Women from Domestic Violence Act, 2005-Sections 18 to 20, 22, 23, 2(g), 3
High Courts02 Dec 2025
Ram Laxman Anadgaonkar & Ors. Vs State Of Maharashtra
Bombay High Court · (2025) 12 BOM CK 3649
High Courts02 Dec 2025Allowed
Dilip Mane Vs The State Of Maharashtra
Bombay High Court · (2025) 12 BOM CK 3646
Prevention of Corruption Act, 1988-Section 7, 12, 13(1)(d), 13(2), 20
High Courts02 Dec 2025Dismissed
Dnyanoba Bhise Vs Munja Bhise
Bombay High Court · (2025) 12 BOM CK 3645
Negotiable Instruments Act-Section 87, 138
High Courts02 Dec 2025Dismissed
Fahimoddin Fayjoddin Sayyed Vs The State Of Maharashtra & Ors.
Bombay High Court · (2025) 12 BOM CK 3643
Indian Penal Code-Section 376(2)(n), 377Information Technology Act-Section 67ABNNS Act-Section 250
High Courts02 Dec 2025Allowed
Shivaji S/o. Mahadu Gunjal Vs The State Of Maharashtra
Bombay High Court · (2025) 12 BOM CK 3642
Code of Criminal Procedure-Section 374(2), 313(1)(b), 164Indian Penal Code-Section 376(1), 376(f)(i)(n), 506Protection of Children from Sexual Offences Act, 2012-Section 4, 42, 29
High Courts02 Dec 2025Dismissed
The State Of Maharashtra Vs Rajaram S/o Ranba Zendre
Bombay High Court · (2025) 12 BOM CK 3639
Prevention of Corruption Act, 1988-Section 7, 13(1)(d), 13(1)(d)(i), 13(1)(d)(ii), 13(2), 20Criminal Procedure Code, 1973-Section 107, 378, 386
High Courts02 Dec 2025Dismissed
X.Y.Z. Vs The State Of Maharashtra & Anr.
Bombay High Court · (2025) 12 BOM CK 3637
Indian Penal Code-Section 354, 354(D)Scheduled Casts and Scheduled Tribes (Prevention of Atrocities) Act-Section 3(1)(v)(w)Protection of Children from Sexual Offences Act-Sections 8, 12
High Courts02 Dec 2025Allowed
Prashant Babulal Gaikwad & Ors. Vs The State Of Maharashtra & Ors.
Bombay High Court · (2025) 12 BOM CK 3625
Maharashtra Civil Services (Regulation of Seniority) Rules, 2021Maharashtra Civil Services (Regulation of Seniority) Rules, 1982-Section 3 (c), Rule 4, 4 (2), 4 (2) (a)Constitution of India-Articles 14 and 16
High Courts02 Dec 2025Dismissed
Dnyanoba Bhise Vs Munja Bhise
Bombay High Court · (2025) 12 BOM CK 3623
Negotiable Instruments Act-Section 87, 138
High Courts02 Dec 2025Allowed
Shivaji Vs The State Of Maharashtra
Bombay High Court · (2025) 12 BOM CK 3615
Code of Criminal Procedure, 1973-Section 374(2), 313(1)(b), 164Indian Penal Code-Section 376(1), 376(f)(i)(n), 506Protection of Children from Sexual Offences Act, 2012-Section 4, 42, 29
High Courts02 Dec 2025Allowed
Sunil Shenfadu Alias Shivaiji Salunke Vs The State Of Maharashtra & Ors.
Bombay High Court · (2025) 12 BOM CK 3614
High Courts02 Dec 2025Disposed Of
Smt. Sushma Sonone & Anr. Vs Pradeep Sancheti & Anr.
Bombay High Court · (2025) 12 BOM CK 3110
Motor Vehicle Act-Section 163-A
High Courts02 Dec 2025Disposed Of
Albino Oswi Anthony Figueiredo Vs Vania Marissa Fernandes
Bombay High Court · (2025) 12 BOM CK 2991
High Courts02 Dec 2025Allowed
Shankar Mohature Vs Project Officer & Anr.
Bombay High Court · (2025) 12 BOM CK 2979
Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971-Section 28