High Courts03 Dec 2025Allowed
Anmol Sunil Shinde Vs The State Of Maharashtra & Anr.
Bombay High Court · (2025) 12 BOM CK 3662
Indian Penal Code-Section 376-A, 504, 506, 305Protection of Children from Sexual Offences Act-Section 4, 8, 12
COURT ARCHIVE
Bombay High Court judgments, 2025
1,916 judgments · page 56 of 96
High Courts03 Dec 2025Allowed
Ranjeet Omprakash Pawar Vs The State Of Maharashtra & Ors.
Bombay High Court · (2025) 12 BOM CK 3661
High Courts03 Dec 2025Allowed
Yara Fertilisers India Pvt. Ltd. & Anr. Vs State Of Maharashtra
Bombay High Court · (2025) 12 BOM CK 3660
Essential Commodities Act, 1955-Section 7(1)(a)(ii)Fertilizer Control Order-Section 32A, 32(2)
High Courts03 Dec 2025Disposed Of
Vijaya Vishram Tuljapurkar Vs Vitthal Ukhardu Gunjal
Bombay High Court · (2025) 12 BOM CK 3659
Code of Criminal Procedure-Section 200, 156(3)
High Courts03 Dec 2025Allowed
Sk. Afsar Sk. Mohammad Vs State Of Maharashtra
Bombay High Court · (2025) 12 BOM CK 3658
Prevention of Corruption Act, 1988-Sections 7, 13(1)(d), 13(2)
High Courts03 Dec 2025Dismissed
The State Of Maharashtra Vs Ranjanabai Vinayak Patil
Bombay High Court · (2025) 12 BOM CK 3652
Indian Penal Code-Sections 468, 471, 420
High Courts03 Dec 2025Dismissed
The State Of Maharashtra Vs Pradip Ratan Dhangar
Bombay High Court · (2025) 12 BOM CK 3651
Prevention of Corruption Act-Sections 7, 13(1)(d), 13(2), 20
High Courts03 Dec 2025Dismissed
Shivaji Bhaurao Suryawanshi Vs The State Of Maharashtra & Anr.
Bombay High Court · (2025) 12 BOM CK 3622
Code of Criminal Procedure, 1973-Section 374(2), 235(1), 235(2), 313(1)(b), 428Indian Penal Code-Section 323, 376(3), 376(2)(n), 363, 366A, 506Protection of Children from Sexual Offences Act, 2012-Section 4, 6, 8, 12, 2(d), 30
High Courts03 Dec 2025
Pusha Vs The State Of Maharashtra & Ors.
Bombay High Court · 2025 INSC 611
Code of Civil Procedure-Order I Rule 10(2)Constitution of India-Article 226, 227
High Courts03 Dec 2025Disposed Of
Rajendra Adhiya Vs The United India Insurance Co. Ltd. & Ors.
Bombay High Court · (2025) 12 BOM CK 3602
MV Act-Section 2(21), 3(1), 10, 10(2)(d), 10(2)(e)MV Rules
High Courts03 Dec 2025
Smt. Suvarna wd/o Vijay Sathe & Ors. Vs Arun Shankarrao Karpe & Ors.
Bombay High Court · (2025) 12 BOM CK 2801
High Courts03 Dec 2025Disposed Of
Rajendra Adhiya Vs The United India Insurance Co. Ltd. & Ors.
Bombay High Court · (2025) 12 BOM CK 2800
MV Act-Section 2(21), 3(1), 10, 10(2)(d), 10(2)(e)MV Rules
High Courts03 Dec 2025
Vidarbha Irrigation Development Corporation Vs Shyamrao Rakshit & Ors.
Bombay High Court · (2025) 12 BOM CK 2799
High Courts03 Dec 2025Disposed Of
Sau Lilawati W/o Rambhau Kakade Vs The State Of Maharashtra & Ors.
Bombay High Court · (2025) 12 BOM CK 2798
Land Acquisition Act, 1894-Section 3(a), 4Motor Vehicles Act, 1988-Section 168
High Courts03 Dec 2025Allowed
Sagar Kishor Admane Vs Mamta Siddharth Bodale & Ors.
Bombay High Court · (2025) 12 BOM CK 2794
Code of Civil Procedure, 1908-Order I Rule 10Transfer of Property Act, 1882-Section 52
High Courts03 Dec 2025Disposed Of
The Oriental Insurance Co. Ltd. Vs Smt. Dwarkabai Nimbalkar & Ors.
Bombay High Court · (2025) 12 BOM CK 2790
Constitution of India-Article 142
High Courts03 Dec 2025
Vidarbha Irrigation Development Corporation Vs Shyamrao Rakshit & Ors.
Bombay High Court · (2025) 12 BOM CK 2788
High Courts03 Dec 2025Dismissed
Smt. Neha W/O Rahul Alias Abhilesh Jaiswal & Anr. Vs The State Of Maharashtra & Anr.
Bombay High Court · (2025) 12 BOM CK 2787
Criminal Procedure Code-Section 482Indian Penal Code-Section 294, 323, 506, 34
High Courts03 Dec 2025Dismissed
Union Of India & Ors. Vs Seeta Jhariya
Bombay High Court · (2025) 12 BOM CK 2786
High Courts03 Dec 2025Dismissed
Pramod Laxman Rai & Ors. Vs State Of Maharashtra & Anr.
Bombay High Court · (2025) 12 BOM CK 2785
Code of Criminal Procedure-Section 482Indian Penal Code-Sections 448, 506, 34, 427, 454, 442Maharashtra Prevention of Defacement of Property Act 1995-Section 3