COURT ARCHIVE

Bombay High Court judgments, 2025

1,916 judgments · page 55 of 96

High Courts04 Dec 2025Partly Allowed

Divisional Controller, Maharashtra State Road Transport Corporation, Gadchiroli Vs Dharamdas Vishwanath Lakde

Bombay High Court · (2025) 12 BOM CK 2802

Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971-Section 44

High Courts04 Dec 2025Disposed Of

Shri Tejrao Raut Vs Shri Vijayji Pakalwar & Anr.

Bombay High Court · (2025) 12 BOM CK 2797

Code of Criminal Procedure-Section 256Negotiable Instruments Act, 1881-Section 138

High Courts04 Dec 2025Allowed

Vijay Vs State Of Maharashtra & Anr.

Bombay High Court · (2025) 12 BOM CK 2796

Indian Penal Code-Sections 323, 498-A, 504, 506

High Courts04 Dec 2025Dismissed

Anil Mahadeo Kudmethe Vs The State Of Maharashtra

Bombay High Court · (2025) 12 BOM CK 2795

Indian Penal Code, 1860-Section 302, 498AIndian Evidence Act, 1872-Section 106

High Courts04 Dec 2025Allowed

Sunil Vilas Ambhore Vs State Of Maharashtra

Bombay High Court · (2025) 12 BOM CK 2793

Bhartiya Nyaya Sanhita, 2023-Section 194(2)Code of Criminal Procedure-Section 161

High Courts04 Dec 2025Dismissed

Sanket s/o Diliprao Pal Vs State Of Maharashtra & Anr.

Bombay High Court · (2025) 12 BOM CK 2792

Indian Penal Code-Sections 376(2)(n), 506Protection of Children from Sexual Offences Act, 2012-Sections 4, 6Information Technology Act, 2000-Section 67(B)

High Courts04 Dec 2025Allowed

Kailashchandra Joshi Vs State Of Maharashtra & Anr.

Bombay High Court · (2025) 12 BOM CK 2791

Bhartiya Nyaya Sanhita, 2023-Section 333, 351(2), 352, 74 and 75

High Courts04 Dec 2025

Krishnat Bakaji Surve Vs Branch Manager, New India Assurance Co. Ltd & Ors.

Bombay High Court · (2025) 12 BOM CK 2528

High Courts04 Dec 2025

Jaywant Sitaram Gujar & Ors. Vs Anil Sitaram Gujar & Ors.

Bombay High Court · (2025) 12 BOM CK 2520

Arbitration and Conciliation Act, 1996-Section 8Constitution of India-Article 227

High Courts04 Dec 2025Dismissed

State Vs Modern Laboratories

Bombay High Court · (2025) 12 BOM CK 1700

Drugs and Cosmetics Act, 1940- Section 18, 23, 25Code of Criminal Procedure, 1973- Section 397

High Courts03 Dec 2025Allowed

Lata D/o Nanasaheb Thakur Vs The State Of Maharashtra & Ors.

Bombay High Court · (2025) 12 BOM CK 3253

Constitution of India-Article 226

High Courts03 Dec 2025Partly Allowed

Dagdoba Bhimrao Sathe Vs The State Of Maharashtra & Ors.

Bombay High Court · (2025) 12 BOM CK 3251

Land Acquisition Act-Section 4(1)

High Courts03 Dec 2025

Digambar Hanumant Balwad Vs The State Of Maharashtra & Anr.

Bombay High Court · (2025) 12 BOM CK 3675

Land Acquisition Act, 1894-Section 4, 4(1), 4(21), 51-A, 17(3-A), 23(1-A), 28, 34Bhartiya Saksha Adhiniyam, 2023-Sections 74 to 78, 56, 53Code of Civil Procedure, 1908-Section 30

High Courts03 Dec 2025Allowed

Suman w/o Anant @ Anand Bhalerao Vs Maharashtra State Road Transport Corporation & Ors.

Bombay High Court · (2025) 12 BOM CK 3674

High Courts03 Dec 2025Dismissed

Sayyed Mainoddin Dadakhan Vs The President & Ors.

Bombay High Court · (2025) 12 BOM CK 3671

Maharashtra Employees of Private School (Conditions of Service) Regulation Act-Section 9, 5(2), 5(1) and provisoMEPS Rules-Rule 9(3)

High Courts03 Dec 2025

Shaikh Nazer & Anr. Vs Kadoji Ghodke (Patil) & Anr.

Bombay High Court · (2025) 12 BOM CK 3669

Motor Vehicles Act-Section 166

High Courts03 Dec 2025Allowed

Pallavi w/o. Bhupendra Giri Vs The State Of Maharashtra & Ors.

Bombay High Court · (2025) 12 BOM CK 3331

High Courts03 Dec 2025Allowed

Shri Sangramrao S/o Sahebrao Thakur Vs The State Of Maharashtra & Ors.

Bombay High Court · (2025) 12 BOM CK 3665

High Courts03 Dec 2025Dismissed

Potanna Chinchold Vs The State Of Maharashtra & Ors.

Bombay High Court · (2025) 12 BOM CK 3332

Maharashtra Village Panchayat Act-Section 14(1)(g), 14(g)Constitution of India-Article 227

High Courts03 Dec 2025Allowed

Shri Ravindra Thakur Vs The State Of Maharashtra & Ors.

Bombay High Court · (2025) 12 BOM CK 3663