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Bombay High Court judgments, 2016

1,794 judgments · page 65 of 90

High Courts07 Mar 2016Dismissed

ICICI Bank Limited Vs Unimers India Limited and Others

Bombay High Court · (2016) 3 AIRBomR 175 : (2016) 3 ALLMR 268 : (2016) 3 BC 727 : (2016) 3 BCR 275 : (2016) 2 CivilLJ 717 : (2016) 196 CompCas 100 : (2016) 4 CompLJ 247 : (2016) 4 CTC 449 : (2016) 2 DRTC 675 : (2016) 2 MhLJ 794 : (2016) 134 SCL 553

Banking Regulation Act, 1949 - Section 6(h), Section 6(i)Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Constitution of India, 1950 - Article 226, Article 227
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High Courts07 Mar 2016Dismissed

Narayan Ramchandra Patil Vs Babasaheb Mahadeo Patil

Bombay High Court · (2016) 1 AIRBomRCri 957 : (2016) ALLMRCri 1761 : (2016) 2 BomCR(Cri) 1 : (2016) 1 Crimes 686 : (2016) 3 MhLJCrl 302

Constitution of India, 1950 — Article 227Penal Code, 1860 (IPC) — Section 34, 406, 409, 463, 465, 472
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High Courts04 Mar 2016Allowed

Ganesh Pandurang Jadhao and Others Vs The State of Maharashtra and Others

Bombay High Court · (2016) 1 AIRBomRCri 924 : (2016) 2 BomCR(Cri) 4 : (2016) CriLJ 2401 : (2017) MCR 55 : (2016) 4 MhLJCrl 661

Food Safety and Standards Act, 2006 - Section 26, Section 3 (1) (A), Section 30, Section 31, Section 38, Section 40, Section 41, Section 42, Section 48, Section 49, Section 55, Section 68, Section 97Penal Code, 1860 (IPC) - Section 188, Secti
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