High Courts05 Jan 2016Allowed
The Nagpur District Central Co-operative Bank Ltd. Vs Prashant Ashokrao Salunke and Others
Bombay High Court · (2016) 2 AIRBomR 389 : (2016) 2 CLR 3 : (2016) 3 LLJ 191 : (2016) 1 MhLJ 706
Constitution of India, 1950 - Article 136Industrial Disputes Act, 1947 - Section 2, Section 2 (bb), Section 2 (oo), Section 2 (oo) (bb), Section 2(oo), Section 2(oo)(bb), Section 25F, Section 25-F, Section 25F(b), Section 25G, Section 25-G, S