High Courts08 Jan 2016Dismissed
Sayyad Musadik Wahiuddin Kadri Vs The State of Maharashtra
Bombay High Court · (2016) ALLMRCri 807 : (2016) 2 BomCR(Cri) 493
Penal Code, 1860 (IPC) - Section 34, Section 392, Section 397
COURT ARCHIVE
Bombay High Court judgments, 2016
1,794 judgments · page 88 of 90
High Courts08 Jan 2016Disposed Off
Murmansk Shipping Company Vs Adani Power Rajasthan Ltd. and Others
Bombay High Court · (2016) 2 AIRBomR 630 : (2016) 3 BCR 204
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1, Order 23 Rule 1(4), Section 11Constitution of India, 1950 - Article 143, Article 253Delhi Laws Act, 1912 - Section 7
High Courts08 Jan 2016Dismissed
Ramesh Raosaheb Gaikwad Vs The Senior Inspector of Police, Kalamboli Police Station and Others
Bombay High Court · (2016) 2 AIRBomRCri 217 : (2017) ALLMRCri 227 : (2016) 1 BomCR(Cri) 585 : (2016) 3 MhLJCrl 78
Criminal Procedure Code, 1973 (CrPC) - Section 174Penal Code, 1860 (IPC) - Section 300, Section 302, Section 498-A
High Courts08 Jan 2016Dismissed
Bajarang Labour Co-operative Society and Others Vs Divisional Joint Registrar Of Co-operative Societies and Others
Bombay High Court · (2016) 2 AIRBomR 593 : (2016) AIRCC 1387 : (2016) 4 ALLMR 30 : (2016) 2 BCR 328 : (2016) 2 MhLJ 849
Maharashtra Co-operative Societies Act, 1960 - Section 154, Section 154(1), Section 158, Section 23(1A)
High Courts08 Jan 2016Dismissed
Nagpur Distillers Private Limited and Others Vs The State of Maharashtra and Others
Bombay High Court · (2016) 2 AIRBomR 219 : (2016) 1 ALLMR 875 : (2016) 2 BCR 280 : (2016) 2 MhLJ 755
Constitution of India, 1950 - Article 14, Article 19(1)(g), Article 19[1][g]East Punjab Urban Rent Restriction Act, 1949 - Section 3Income Tax Act, 1961 - Section 271B
High Courts08 Jan 2016Dismissed
Central Railway Caterer''s Association and Others Vs Union of India and Others
Bombay High Court · (2016) 2 AIRBomR 163 : (2016) 4 BCR 748 : (2016) 2 MhLJ 769
Bombay Public Trusts Act, 1950 - Section 18, Section 19Constitution of India, 1950 - Article 14, Article 19(1)(g), Article 21, Article 226, Article 227
High Courts08 Jan 2016Disposed Off
Miscellenary Marketers Vs Sun-N-Sand Pvt. Ltd.
Bombay High Court · (2016) 2 AIRBomR 129 : (2016) 5 BCR 578 : (2016) 3 MhLJ 866 : (2017) 1 RCRRent 76 : (2016) 2 RentLR 35
Easements Act, 1882 - Section 60, Section 62Presidency Small Cause Courts Act, 1882 - Section 19(h), Section 41(h)Transfer of Property Act, 1882 - Section 105, Section 107
High Courts08 Jan 2016Partly Allowed
Jalindar Sukhdeo Dalvi and another Vs The State of Maharashtra
Bombay High Court · (2016) ALLMRCri 897 : (2016) 3 BomCR(Cri) 490
Penal Code, 1860 (IPC) — Section 324, 326
High Courts07 Jan 2016Dismissed
The Commissioner of Income Tax 2, Mumbai Vs Dena Bank, Mumbai
Bombay High Court · (2016) 01 BOM CK 0221
Income Tax Act, 1961 - Section 115JB, Section 143(3), Section 250, Section 263, Section 263(2)
High Courts07 Jan 2016Dismissed
Rajendrakumar and Others Vs The State of Maharashtra and Others
Bombay High Court · (2016) 3 AIRBomR 211 : (2016) 3 BCR 60 : (2016) 6 MhLJ 290
Bombay Prohibition Act, 1949 - Section 1, Section 11, Section 11, Section 117, Section 11A, Section 12, Section 13, Section 139, Section 139 (1) (a), Section 139 (1)(a), Section 139(1), Section 139(1)(a), Section 139(1)(n), Section 139(c), Section 14,
High Courts07 Jan 2016Disposed off
Meghana Mangesh Lanjekar Vs The State of Maharashtra and Others
Bombay High Court · (2016) ALLMRCri 1029 : (2016) 3 BomCR(Cri) 150
Arms Act, 1959 - Section 25Penal Code, 1860 (IPC) - Section 109, Section 307, Section 34, Section 341, Section 364, Section 427
High Courts07 Jan 2016Dismissed
Sou. Rajashree Vs Ramchandra Shivaji Desai and Others
Bombay High Court · (2016) ALLMRCri 816 : (2016) 2 BomCR(Cri) 405 : (2016) 3 RCRCivil 778 : (2016) 3 RCRCriminal 672
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts07 Jan 2016Dismissed
Yogesh Baburao Patil Vs Rupali Yogesh Patil
Bombay High Court · (2016) 2 AIRBomR 93 : (2016) 1 ALLMR 907 : (2016) 6 BCR 549 : (2017) 2 RCRCivil 502
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 3, Order 14 Rule 5, Order 20 Rule 5, Section 100, Section 11Hindu Marriage Act, 1955 - Section 9
High Courts07 Jan 2016Partly Allowed
Young Boys Educational and Industrial Circle Vs The State of Maharashtra and Others
Bombay High Court · (2016) 1 ALLMR 851 : (2016) 2 BCR 384 : (2016) 2 MhLJ 212
Constitution of India, 1950 - Article 30(1)Maharashtra Employees of Private Schools (Conditions of Service) Regulation Act, 1977 - Section 3
High Courts07 Jan 2016Allowed
Wasim Mohammed Sayyed Vs The State of Maharashtra and Others
Bombay High Court · (2016) 1 AIRBomRCri 487 : (2016) ALLMRCri 2271 : (2016) 1 BomCR(Cri) 574 : (2016) 4 MhLJCrl 42
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 - Section 3(1)(ii), Section 3(1)(iii)Constitution of India, 1950 - Article 22(5), Article 226
High Courts07 Jan 2016Dismissed
Meher Farms Pvt. Ltd. Vs Sociedade Patriotica Dos Baldios Das Novas Conquistas
Bombay High Court · (2016) 2 AIRBomR 17 : (2016) AIRCC 1080 : (2016) 1 ALLMR 916 : (2016) 2 BCR 412 : (2016) 2 MhLJ 449
Land Acquisition Act, 1894 - Section 30
High Courts07 Jan 2016Allowed
Reliance Infrastructure Ltd. and Others Vs Roadway Solution (I) Pvt. Ltd.
Bombay High Court · (2016) 3 ArbiLR 38 : (2016) 2 BCR 297 : (2016) 3 CivilLJ 556 : (2016) 3 MhLJ 530 : (2016) 6 RAJ 296
Arbitration and Conciliation Act, 1996 - Section 11, Section 11 (12) (b), Section 17, Section 2 (1) (e), Section 2 (e), Section 2(1)(e), Section 20, Section 37, Section 42, Section 9Civil Procedure Code, 1908 (CPC) - Section 20 (c)
High Courts07 Jan 2016Disposed off
Nelson Heredia and Others Vs The Assistant Registrar of Co-operative Societies, North Zone
Bombay High Court · (2016) 2 AIRBomR 14 : (2016) 1 ALLMR 912 : (2016) 4 BCR 468
High Courts07 Jan 2016Disposed Off
Nikhil Wagle and Others Vs The State of Maharashtra and Others
Bombay High Court · (2016) 2 ACC 960 : (2016) 1 ALLMR 862 : (2016) 2 BCR 114 : (2016) 1 BomCR(Cri) 667 : (2016) 2 MhLJ 198 : (2016) 2 TAC 606
Criminal Procedure Code, 1973 (CrPC) - Section 53Motor Vehicles Act, 1988 - Section 134, Section 185, Section 19, Section 203, Section 204, Section 22Penal Code, 1860 (IPC) - Section 279, Section 304, Section 304A
High Courts07 Jan 2016Dismissed
Yusuf Kagzi and Others Vs Avigo Trustee Co. Pvt. Ltd. and Others
Bombay High Court · (2016) 194 CompCas 258 : (2017) 2 CompLJ 129 : (2016) 134 SCL 298
Constitution of India, 1950 - Article 14(a)