High Courts09 Mar 2016Partly Allowed
Shabbir @ Noor Ahmed Munshi Vs Police Inspector, Porvorim
Bombay High Court · (2017) ALLMRCri 747
Criminal Procedure Code, 1973 (CrPC) - Section 407
COURT ARCHIVE
Bombay High Court judgments, 2016
1,794 judgments · page 63 of 90
High Courts09 Mar 2016Dismissed
United India Insurance Co. Ltd. Vs Meena Balkrushna Khandagale
Bombay High Court · (2016) 4 ACC 173 : (2016) 5 ALLMR 48 : (2016) 2 AnWR 556 : (2017) MCR 368 : (2016) 3 TAC 605
Motor Vehicles Act, 1988 — Section 147, 149, 192, 66(1)
High Courts09 Mar 2016Partly Allowed
Seema wd/o Mohammad Arif Vs Manganese Ore India Ltd.
Bombay High Court · (2016) 5 ALLMR 1
Constitution of India, 1950 — Article 226, 227
High Courts09 Mar 2016Allowed
Gajanan Vs The State of Maharashtra
Bombay High Court · (2016) 2 AIRBomRCri 225 : (2016) ALLMRCri 4919 : (2016) 2 BomCR(Cri) 496 : (2016) 3 MhLJCrl 324
Penal Code, 1860 (IPC) - Section 302, Section 307, Section 498-A
High Courts09 Mar 2016Allowed
Vijay Sanghavi Vs The State of Maharashtra and Others
Bombay High Court · (2016) ACD 399 : (2016) ALLMRCri 2181 : (2017) 2 BC 228 : (2016) 4 BomCR(Cri) 117 : (2016) 3 CivCC 736 : (2016) 3 DCR 25 : (2016) 4 MhLJ 223 : (2016) 3 MhLJCrl 265 : (2016) 2 NIJ 637 : (2016) 3 RCRCivil 681 : (2016) 3 RCRCriminal 474
Criminal Procedure Code, 1973 (CrPC) - Section 256Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts09 Mar 2016Partly Allowed
Seema Raju Pol Vs Bharat Petroleum Corporation Ltd. and Others
Bombay High Court · (2016) 2 ALLMR 887 : (2016) 5 BCR 569 : (2017) MCR 95 : (2016) 3 MhLJ 471
High Courts09 Mar 2016Dismissed
Shashikant s/o Bapurao Pande Vs Mahatama Mungsaji Adiwasi Shikshan Sanstha and others
Bombay High Court · (2016) 3 AIRBomR 156 : (2016) 2 ALLMR 877 : (2016) 5 BCR 511 : (2016) LabLR 498 : (2016) LIC 3379 : (2016) 3 MhLJ 401
Maharashtra Employees of Primary Schools (Conditions of Service) Rules, 1981 — Rule 41
High Courts08 Mar 2016Disposed Off
Mahavir Prasad Jangid Vs ECGC Limited
Bombay High Court · (2016) 03 BOM CK 0208
Arbitration and Conciliation Act, 1996 - Section 11, Section 21, Section 34, Section 37, Section 43(2)Civil Procedure Code, 1908 (CPC) - Order 7 Rule 1
High Courts08 Mar 2016Disposed Off
Mahabanoo Navroz Kotwal Vs Piloo Fali Bomanji and Others
Bombay High Court · (2016) 03 BOM CK 0194
Succession Act, 1925 - Section 59, Section 61, Section 63(c)
High Courts08 Mar 2016Dismissed
Harvestdeal Securities Ltd. Vs Punjab National Bank
Bombay High Court · (2016) ACD 920 : (2016) AIR(Bombay) 97 : (2016) 3 AIRBomR 657 : (2016) 6 ALLMR 265 : (2016) 3 BankJ 212 : (2016) 3 BC 245 : (2016) 3 BCR 540 : (2016) 2 DRTC 209 : (2016) 4 MhLJ 273 : (2016) 6 RAJ 202
Arbitration and Conciliation Act, 1996 - Section 8, Section 8(1)Constitution of India, 1950 - Article 226, Article 227Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 19, Section 22
High Courts08 Mar 2016Dismissed
Ashwatha Developers and Others Vs Shree Vardhaman Stanakvasi Jain Shravak Sangh-Dadar and Others
Bombay High Court · (2016) 4 AIRBomR 1
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 39Maharashtra Regional and Town Planning Act, 1966 - Section 2(2), Section 26(1), Section 31 (6), Section 39, Section 42, Section 46, Section 50, Section 51, S
High Courts08 Mar 2016Dismissed
Rajesh Vs State of Maharashtra
Bombay High Court · (2016) 3 AIRBomRCri 683 : (2016) ALLMRCri 1750 : (2016) 3 BomCR(Cri) 800 : (2016) 3 MhLJCrl 431 : (2017) 2 RCRCriminal 27
Evidence Act, 1872 - Section 3Prevention of Corruption Act, 1988 - Section 13(2), Section 13(i)(d), Section 7
High Courts08 Mar 2016Allowed
Shriman Rajesh Vs State of Maharashtra
Bombay High Court · (2016) ALLMRCri 5141 : (2017) 1 MhLJCrl 608
Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482
High Courts08 Mar 2016Allowed
Vinod Haridas Meshram Vs D.I.G. Prison
Bombay High Court · (2016) ALLMRCri 4974 : (2016) 6 MhLJCrl 796
Penal Code, 1860 (IPC) - Section 304Prisons Act, 1894 - Section 59
High Courts08 Mar 2016Dismissed
Ms. Mahabanoo Navroz Kotwal Vs Ms. Piloo Fali Bomanji
Bombay High Court · (2016) 5 BCR 723
Succession Act, 1925 — Section 59, 61
High Courts08 Mar 2016Allowed
Jaya Vs Dilip
Bombay High Court · (2016) ALLMRCri 4431
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts08 Mar 2016Disposed Off
Rameshwar Vs State of Maharashtra
Bombay High Court · (2016) 4 MhLJ 393
Maharashtra Zilla Parishads District Services (Recruitment) Rules, 1967 - Rule 6(10)Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 32, 33, 47
High Courts08 Mar 2016Dismissed
Mangaldas Onkardas Rathi Vs Gopal Pralhadrao Tratak
Bombay High Court · (2016) 2 AnWR 322
Motor Vehicles Act, 1988 — Section 166
High Courts08 Mar 2016Dismissed
Commissioner of Income Tax-3, Mumbai Vs General Atlantic Private Ltd.
Bombay High Court · (2016) 287 CurTR 97 : (2016) 384 ITR 271
Income Tax Act, 1961 - Section 92C
High Courts08 Mar 2016Allowed
Jawansingh Ramsingh Gaud and Others Vs The State of Maharashtra
Bombay High Court · (2016) 3 AICLR 748 : (2016) 2 AIRBomRCri 148 : (2016) ALLMRCri 3295 : (2016) 2 BomCR(Cri) 421 : (2016) CriLJ 2526 : (2016) 5 MhLJCrl 481 : (2016) 5 RCRCriminal 268
Penal Code, 1860 (IPC) - Section 114, Section 420Prevention of Corruption Act, 1988 - Section 12, Section 13(1)(d), Section 13(2), Section 19, Section 20, Section 3, Section 7