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Bombay High Court judgments, 2016

1,794 judgments · page 67 of 90

High Courts01 Mar 2016Dismissed

Union of India Vs Harish Muljimal Gandhi

Bombay High Court · (2016) ALLMRCri 1769 : (2016) 3 BomCR(Cri) 424 : (2016) 340 ELT 93 : (2016) 4 MhLJCrl 796

Criminal Procedure Code, 1973 (CrPC) - Section 313Customs Act, 1962 - Section 108, Section 113, Section 113(d), Section 135 (1)(c)(ii), Section 135(1)(c)(ii), Section 135(2), Section 135(i)(c)(ii), Section 136(1)
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High Courts29 Feb 2016Allowed

Atmaram Vs Banarasibai

Bombay High Court · (2016) 02 BOM CK 0245

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 31, Section 103(b)Evidence Act, 1872 - Section 92Transfer of Property Act, 1882 - Section 53A, Section 53-A, Section 54
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High Courts29 Feb 2016Disposed off

S.A. Sinha Vs Leo Rebello

Bombay High Court · (2016) 1 AIRBomRCri 857 : (2016) ALLMRCri 3321 : (2016) 2 BomCR(Cri) 39 : (2016) 1 Crimes 598 : (2016) 3 MhLJCrl 247

Constitution of India, 1950 - Article 219Contempt of Courts Act, 1971 - Section 15, Section 15(2), Section 2(c), Section 2(c)(i)Criminal Procedure Code, 1973 (CrPC) - Section 209, Section 258
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